High Courts29 Aug 1969
Tadepalli Ram Rathnam Vs Kantheti Varadarajulu and Others
Andhra Pradesh High Court · AIR 1970 AP 246
Evidence Act, 1872 — Section 107, 108, 8
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,644 of 1,815
High Courts22 Aug 1969
The Public Prosecutor Vs Shaik Valli and Others
Andhra Pradesh High Court · (1971) CriLJ 1229
Penal Code, 1860 (IPC) — Section 302, 379, 392, 397, 53
High Courts21 Aug 1969
Chitturi Perraju and Another Vs Yednapudi Venkamma and Others
Andhra Pradesh High Court · AIR 1971 AP 74
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 17, 11, 151, 152Evidence Act, 1872 — Section 95Specific Relief Act, 1877 — Section 31
High Courts19 Aug 1969
Commissioner of Income Tax Vs S. Krishna Rao
Andhra Pradesh High Court · (1970) 76 ITR 664
Income Tax Act, 1922 — Section 10(2)
High Courts19 Aug 1969
Mohammad Ali Vs Fareedunnisa Begam and Another
Andhra Pradesh High Court · AIR 1970 AP 298
High Courts14 Aug 1969
Commissioner of Income Tax Vs Jeskaran Bhuvalka
Andhra Pradesh High Court · (1970) 76 ITR 128
Income Tax Act, 1922 — Section 34(1)
High Courts13 Aug 1969
The Motor Workers Union Vs Rayapwaddi Apparao and Others
Andhra Pradesh High Court · AIR 1970 AP 220
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 195(1)Motor Vehicles Act, 1939 — Section 64A
High Courts12 Aug 1969
Sridhara Suryanarayana Vs Medikonduru Ankamma
Andhra Pradesh High Court · AIR 1971 AP 168
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts30 Jul 1969
IN RE WEIRS SETTLEMENT TRUSTS. MACPHERSON AND WEIR (VISCOUNT)
Andhra Pradesh High Court · (1970) 76 ITR 53
Finance Act, 1994 — Section 1, 2, 7
High Courts29 Jul 1969
Sattenapalli Goparaju Vs Meka Ramakrishna and Another
Andhra Pradesh High Court · (1970) CriLJ 1290
Criminal Procedure Code, 1898 (CrPC) — Section 182, 201, 202Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Jul 1969
The Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs H.E.H. Osman Ali Khan Bahadur (Died), H.E.H. Barkat Ali Khan Bahadur Nizam of Hyderabad
Andhra Pradesh High Court · AIR 1970 AP 397 : (1970) 76 ITR 383
Income Tax Act, 1922 — Section 4, 60, 66, 66(5), 8Transfer of Property Act, 1882 — Section 130, 3
High Courts25 Jul 1969
Addigiri Vengamumi Vs Chukkalooru Narayanappa and Another
Andhra Pradesh High Court · AIR 1970 AP 337 : (1970) 1 APLJ 330
Andhra Pradesh Municipalities Act, 1965 — Section 11
High Courts24 Jul 1969
Kanisetti Audilaxamana Rao Vs Attipalli Raghurami Reddi (Died), Attipalil Mallareddi and Others
Andhra Pradesh High Court · AIR 1970 AP 158
Contract Act, 1872 — Section 127
High Courts21 Jul 1969
Valivetti Sriramulu Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1970) 76 ITR 551
Income Tax Act, 1922 — Section 66
High Courts19 Jul 1969
C.H.S.S.P. Sarma Vs Om Prakash Agrwal
Andhra Pradesh High Court · AIR 1970 AP 307
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 39
High Courts18 Jul 1969
Todupunoori Dubbiah Vs Todupunoori Laxmiah and Others
Andhra Pradesh High Court · AIR 1970 AP 253
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47(1)Registration Act, 1908 — Section 17(2)
High Courts15 Jul 1969
Malepati Narayana and Another Vs Station House Officer, Badvel
Andhra Pradesh High Court · AIR 1971 AP 29 : (1971) CriLJ 32
Andhra Pradesh Kerosene (Fixation of Ceiling Price) Order, 1966 — Section 3(a)Criminal Procedure Code, 1898 (CrPC) — Section 156, 156(1), 173, 4(1), 5(2)Essential Commodities (Amendment) Act, 1967 — Section 10A, 7(1)
High Courts11 Jul 1969
Rayapati Audemma Vs Pothineni Narasimham
Andhra Pradesh High Court · AIR 1971 AP 53
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2(3), 151
High Courts02 Jul 1969
G.G. Padma Rao Vs Swarajya Lakshmi
Andhra Pradesh High Court · AIR 1970 AP 300
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Jul 1969
Burhanuddin Hussain Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1970 AP 137
Constitution of India, 1950 — Article 226