COURT ARCHIVE

Andhra Pradesh High Court judgments

36,291 judgments · page 1,642 of 1,815

High Courts23 Jan 1970

Sri Eswaraswamy Temple Vs Jangam Nagaiah and Others

Andhra Pradesh High Court · (1971) CriLJ 433

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 93(2)Criminal Procedure Code, 1898 (CrPC) — Section 561A

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High Courts22 Jan 1970

K. Lakshma Reddy Vs Andhra Pradesh State Road Transport Corporation and Another

Andhra Pradesh High Court · AIR 1971 AP 57

Industrial Disputes Act, 1947 — Section 33A

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High Courts21 Jan 1970Allowed

The State of Andhra Pradesh Vs C.S. Bhoomi Reddy

Andhra Pradesh High Court · (1970) 26 STC 444

Central Sales Tax Act, 1956 — Section 8

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High Courts21 Jan 1970

Sait Bansilal and Rangisetti Veeranna Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1972) 83 ITR 750

Income Tax Act, 1922 — Section 28

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High Courts20 Jan 1970

Challa Appalaswamy Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1971) 82 ITR 731

Income Tax Act, 1922 — Section 26AIncome Tax Rules, 1922 — Rule 2, 4

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High Courts20 Jan 1970Dismissed

Sait Goverchand Manchalal Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1971) 1 AnWR 120 : (1971) 28 STC 498

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)

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High Courts19 Jan 1970

Union of India (UOI) and Another Vs Salankayala Pulleswara Rao

Andhra Pradesh High Court · (1972) 85 ITR 109

Partnership Act, 1932 — Section 46, 48, 49

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High Courts02 Jan 1970

J. Devaraja Rao and Others Vs Income Tax Officer, Anantapur and Another

Andhra Pradesh High Court · AIR 1970 AP 426 : (1970) 1 APLJ 491

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High Courts02 Jan 1970

L. Rama Goud (died) Lrs. Gopinath and Others Vs Raju Bai and Others

Andhra Pradesh High Court · AIR 1971 AP 336

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 48

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High Courts31 Dec 1969

Pithana Apprao Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1970 AP 318

Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 15, 3, 3(1), 4, 6Constitution of India, 1950 — Article 14, 31(2)

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High Courts29 Dec 1969

Government of Andhra Pradesh and Others Vs Durga Suryanarayna

Andhra Pradesh High Court · AIR 1971 AP 192

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 163Motor Vehicles Act, 1939 — Section 44, 44(2), 68(1)

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High Courts29 Dec 1969

K. Parvathamma Vs The Commissioner of Excise (Board of Revenue), Govt. of Andhra Pradesh, Hyderabad and Others

Andhra Pradesh High Court · AIR 1970 AP 333 : (1970) 1 APLJ 471

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Hyderabad Land Revenue Act, 1317 — Section 138

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High Courts29 Dec 1969

S.N. Sharma and Others Vs The State

Andhra Pradesh High Court · (1971) CriLJ 1056

Criminal Procedure Code, 1898 (CrPC) — Section 435

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High Courts27 Dec 1969

Commissioner of Income Tax Vs B. Gopalakrishna Murthy

Andhra Pradesh High Court · (1971) 79 ITR 333

Income Tax Act, 1922 — Section 7(1)

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High Courts26 Dec 1969Dismissed

Assistant Collector, Central Excise Vs Nizam Sugar Factory Ltd.

Andhra Pradesh High Court · (1978) 2 ELT 489

Central Excise Rules, 1944 — Rule 175, 175(3)

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High Courts24 Dec 1969

Commissioner of Income Tax Vs Kesarimal Hirachand

Andhra Pradesh High Court · (1971) 81 ITR 693

Income Tax Act, 1922 — Section 26A

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High Courts16 Dec 1969

The Public Prosecutor Vs Babulal

Andhra Pradesh High Court · AIR 1971 AP 345

Criminal Procedure Code, 1898 (CrPC) — Section 517Customs Act, 1962 — Section 123, 135Defence of Indian Rules, 1962 — Rule 126(Q)

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High Courts05 Dec 1969

Salam, Abood Vs The Gift-tax Officer, Income Tax Cum Wealth Tax, Hyderabad

Andhra Pradesh High Court · AIR 1970 AP 381 : (1971) 81 ITR 688

Gift Tax Act, 1958 — Section 3

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High Courts03 Dec 1969Dismissed

The State of Andhra Pradesh Vs Sri Satyanarayana Cloth Dyeing and Printing (Kalamkari) Labour Works

Andhra Pradesh High Court · (1970) 26 STC 18

Andhra Pradesh General Sales Tax Act, 1957 — Section 41

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High Courts03 Dec 1969

G.P.V.A. Subrhmanyam and Others Vs Commissioner, Corporation of Hyderabad

Andhra Pradesh High Court · AIR 1970 AP 332 : (1970) 2 AnWR 152 : (1971) 4 APLJ 307

Hyderabad Municipal Corporation Act, 1956 — Section 252

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