COURT ARCHIVE

Andhra Pradesh High Court judgments

35,019 judgments · page 1,383 of 1,751

High Courts27 Nov 1991Allowed

Vegulla Satyanarayana Murthy and Others Vs Alluri Annapurnamma and Others

Andhra Pradesh High Court · (1992) 1 ALT 371

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 99Transfer of Property Act, 1882 — Section 39, 39(2)

High Courts27 Nov 1991Allowed

Siddavatam Mohan Reddy Vs P. Chinnaswamy and Others

Andhra Pradesh High Court · (1992) 2 ALT 737

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, 115

High Courts26 Nov 1991

Venkateswarulu Vs Krishna Murthy and Others

Andhra Pradesh High Court · (1992) 1 ALT 655

Civil Procedure Code, 1908 (CPC) — Section 115, 151

High Courts25 Nov 1991

Oriental Insurance Co. Ltd. Vs Sailada Chinathalli and Others

Andhra Pradesh High Court · (1993) 1 ACC 144 : (1992) ACJ 251

High Courts25 Nov 1991Dismissed

K. Sreerama Murthy Vs University of Health Sciences and Others

Andhra Pradesh High Court · (1992) 2 ALT 221

Constitution of India, 1950 — Article 226

High Courts25 Nov 1991Allowed

New India Assurance Co. Ltd. Vs Kramtan Perinayagam and Another

Andhra Pradesh High Court · (1992) ACJ 142

Motor Vehicles Act, 1988 — Section 140, 166, 217, 6

High Courts25 Nov 1991

Ch. Papaiah, Sarpanch, Rural Gram Panchayat and Others Vs The District Collector and Another

Andhra Pradesh High Court · (1992) 1 ALT 240

Andhra Pradesh Gram Panchayats (Declaration of Village) Rules, 1969 — Rule 12Andhra Pradesh Gram Panchayats Act, 1964 — Section 3(2)Andhra Pradesh Municipalities Act, 1965 — Section 3(1), 3(2)

High Courts25 Nov 1991

Abdul Rahman Vs Electronics Corporation of India Ltd.

Andhra Pradesh High Court · (1992) 2 ALT 246

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2

High Courts25 Nov 1991Dismissed

New India Assurance Co. Ltd. Vs Anga Chinnababu and Others

Andhra Pradesh High Court · (1992) 2 ALT 184

Motor Vehicles Act, 1988 — Section 110D, 92A

High Courts25 Nov 1991Dismissed

New India Assurance Co. Ltd. Vs Anga Chinni Babu and Others

Andhra Pradesh High Court · (1992) ACJ 281

Motor Vehicles Act, 1939 — Section 92A

High Courts25 Nov 1991Dismissed

New India Assurance Co. Ltd. Vs Shaik Ashabi and Others

Andhra Pradesh High Court · (1992) ACJ 811 : (1993) 1 ALT 660 Supp

High Courts25 Nov 1991

The New India Assurance Co. Ltd. Vs Kramtan Perianayagam and Another

Andhra Pradesh High Court · (1992) 2 ALT 654

Motor Vehicles Act, 1939 — Section 173, 92, 92A

High Courts25 Nov 1991

Radhamma and Another Vs Oriental Fire and Genl. Ins. Co. Ltd. and Others

Andhra Pradesh High Court · (1992) ACJ 872 : (1993) 1 ALT 624 Supp

High Courts22 Nov 1991

New India Assurance Co. Ltd. Vs Chakali Ramavva and Others

Andhra Pradesh High Court · (1992) 2 ALT 106

Motor Vehicles Act, 1988 — Section 110D

High Courts21 Nov 1991Dismissed

New India Assurance Co. Ltd. Vs Aziz Baig and Others

Andhra Pradesh High Court · (1992) ACJ 480

High Courts21 Nov 1991Allowed

B. Padma and Others Vs B. Kondaiah and Another

Andhra Pradesh High Court · (1992) ACJ 949

High Courts21 Nov 1991

A. Rafeek Vs Union of India and others

Andhra Pradesh High Court · AIR 1992 AP 331 : (1992) 1 ALT 260

Central Motor Vehicles Rules, 1989 — Rule 6, 88, 88(2)Constitution of India, 1950 — Article 14, 19(1)Motor Vehicles Act, 1939 — Section 63(10)

High Courts21 Nov 1991Dismissed

M. Sammamma and Another Vs Syed Kaja Maunuddin and Others

Andhra Pradesh High Court · (1992) 2 ACC 477 : (1992) ACJ 375 : (1992) 2 AnWR 189

High Courts20 Nov 1991

Smt. Kareemunnisa Begum and Others Vs V. Jogaiah (Minor rep. by V. Jaggaiah) and Another

Andhra Pradesh High Court · (1992) 2 ALT 713 : (1991) 2 ALT 713

Motor Vehicles Act, 1939 — Section 110B, 110D

High Courts19 Nov 1991

Mohammed Zaffar Vs The Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (1992) 1 ALT 354 : (1993) CriLJ 519

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)