High Courts04 Nov 1991Dismissed
Jagam Mandaiah Vs Singath Paddaiah and Others
Andhra Pradesh High Court · (1992) 1 ALT 507 : (1992) 1 APLJ 288
Andhra Pradesh Gram Panchayats Act, 1964 — Section 17
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,385 of 1,751
High Courts31 Oct 1991Allowed
Dr. Ganni Bhaskara Rao Vs State of A.P.
Andhra Pradesh High Court · (1992) 1 ALT 475 : (1992) 1 AnWR 174
Criminal Procedure Code, 1973 (CrPC) — Section 201, 482Penal Code, 1860 (IPC) — Section 201
High Courts31 Oct 1991Allowed
Chairman and Managing Director, National Thermal Power Corporation Ltd. and Another Vs P.K. Ramaiah and Company, Civil Engineers and Contractors and Another
Andhra Pradesh High Court · (1992) 1 ALT 100 : (1992) 1 APLJ 86
Arbitration Act, 1940 — Section 2Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Oct 1991
Ananta Vs P. Govindaswamy and Another
Andhra Pradesh High Court · (1992) 1 ALT 46 : (1991) 2 AnWR 286
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22
High Courts29 Oct 1991Allowed
B.Ch. Gopala Rao Vs The Joint Collector and Others
Andhra Pradesh High Court · (1992) 1 ALT 523 : (1992) 1 APLJ 319
Constitution of India, 1950 — Article 226
High Courts29 Oct 1991Allowed
Koppala Sanyasi Vs The Revenue Divisional Officer and Others
Andhra Pradesh High Court · (1991) 3 ALT 503
Constitution of India, 1950 — Article 226
High Courts29 Oct 1991Allowed
Katta Nageswara Rao and Another Vs Reddi Saraswathi and Others
Andhra Pradesh High Court · (1992) 1 ALT 256 : (1992) 1 APLJ 60
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts29 Oct 1991Dismissed
Jinkala Suresh @ Anand Vs The State of A.P.
Andhra Pradesh High Court · (1992) 2 ALT 30
Criminal Procedure Code, 1973 (CrPC) — Section 383Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts28 Oct 1991Dismissed
Gandhi Vs State Government of Andhra Pradesh
Andhra Pradesh High Court · (1991) 3 ALT 431
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts25 Oct 1991Dismissed
Sri Rao Venkata Manipathi Rama Ratna Rao Vs Smt. M. Rajya Lakshmi and Others
Andhra Pradesh High Court · (1992) 2 ALT 558
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 115
High Courts25 Oct 1991Dismissed
G. Nageswara Rao Vs State of A.P.
Andhra Pradesh High Court · (1992) 3 ALT 546 : (1992) 2 APLJ 347
Criminal Procedure Code, 1973 (CrPC) — Section 239, 313, 379, 401Penal Code, 1860 (IPC) — Section 420, 471, 511
High Courts25 Oct 1991
Indian Bank, Warangal Branch Vs Srinivasa Timber Depot and Others
Andhra Pradesh High Court · (1992) 1 ALT 535
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts25 Oct 1991
Donthi Reddi Chinna Gangireddy and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1992) CriLJ 1049
Penal Code, 1860 (IPC) — Section 120
High Courts25 Oct 1991
Galla Nageswara Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1992) CriLJ 2601
Criminal Procedure Code, 1973 (CrPC) — Section 239, 313Penal Code, 1860 (IPC) — Section 420, 463, 464, 465, 466
High Courts24 Oct 1991
In Re: State of Andhra Pradesh
Andhra Pradesh High Court · (1992) CriLJ 1827
Criminal Procedure Code, 1973 (CrPC) — Section 1(2)
High Courts23 Oct 1991
V. Shyamala Vs Smt. L. Kalavathi and others
Andhra Pradesh High Court · AIR 1992 AP 298 : (1992) 1 AnWR 448
Andhra Pradesh High Court Writ Proceedings Rules, 1977 — Rule 16Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts22 Oct 1991Dismissed
Dr. Mansoor Ali Khan and Another Vs Tamsem Fatima and Another
Andhra Pradesh High Court · (1993) 1 ALT 290
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Dowry Prohibition Act, 1961 — Section 6, 6(1)
High Courts22 Oct 1991
Jannalagadda Venugopal Vs Syndicate Bank
Andhra Pradesh High Court · (1992) 1 ALT 531 : (1992) 1 APLJ 370
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts21 Oct 1991
Chada Venkatarama Sarma Vs Bank of India and Another
Andhra Pradesh High Court · (1992) 1 ALT 312 : (1992) 1 APLJ 359
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts21 Oct 1991
Samayamanthula Srihari and Another Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1993) 88 STC 446
Andhra Pradesh General Sales Tax Act, 1957 — Section 12