COURT ARCHIVE

Andhra Pradesh High Court judgments

35,019 judgments · page 1,382 of 1,751

High Courts09 Dec 1991

Morisetti Mohan Rao Vs Tata Subbaiah and Others

Andhra Pradesh High Court · (1992) 1 ALT 484 : (1992) 1 APLJ 245

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100

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High Courts06 Dec 1991Allowed

Venkateswara Talkies Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (1992) 1 ALT 693 : (1992) 1 ALT 69 : (1992) 1 AnWR 576 : (1992) 2 APLJ 190

Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 7, 7(2), 7(5), 9(B)Constitution of India, 1950 — Article 226

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High Courts06 Dec 1991Allowed

The New India Assurance Co. Ltd. Vs M. Pedda Buchinarayana and Others

Andhra Pradesh High Court · (1992) 2 ALT 104

Motor Vehicles Act, 1988 — Section 110D, 141(3), 92A

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High Courts05 Dec 1991

Chintapatla Arvind Babu and another Vs Smt. K. Balakristamma alias Bhargavi and another

Andhra Pradesh High Court · AIR 1992 AP 300

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, 115

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High Courts05 Dec 1991

Ram Kumar Soni and Another Vs G. Ravindranath and Another

Andhra Pradesh High Court · (1992) 2 ALT 658 : (1993) 1 CivCC 108 : (1993) 77 CompCas 44

Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 415, 420

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High Courts04 Dec 1991Dismissed

Sri K. Thirunavukkavasu Chetty and Another Vs The Secretary, State Transport Authority and Another

Andhra Pradesh High Court · (1992) 1 ALT 445

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 2, 3, 3(1), 9Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44(1), 57, 57(8), 63(3), 68FF

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High Courts04 Dec 1991

State of Andhra Pradesh Ministry of Major Irrigation and Others Vs N. Balakrishna Reddy

Andhra Pradesh High Court · (1992) 1 ALT 310

Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts03 Dec 1991

The Branch Manager, The New India Assurance Co. Ltd. Vs Harijana Babakka and Others

Andhra Pradesh High Court · (1992) 2 ALT 155

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14Motor Vehicles Act, 1988 — Section 110D

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High Courts03 Dec 1991Allowed

N. Bala Lingam Vs The Joint Transport Commissioner and Secretary

Andhra Pradesh High Court · (1992) 1 ALT 621 : (1992) 1 ALT 62

Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 13Constitution of India, 1950 — Article 226

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High Courts03 Dec 1991

S. Noor Ahmed Vs State Bank of India and Others

Andhra Pradesh High Court · (1992) 1 ALT 380 : (1992) 1 APLJ 13 : (1992) 2 LLJ 373

Penal Code, 1860 (IPC) — Section 304Probation of Offenders Act, 1958 — Section 4

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High Courts03 Dec 1991Dismissed

A.P.S.R.T.C. and Others Vs Kouser Bani and Others

Andhra Pradesh High Court · (1992) 2 ALT 563

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High Courts03 Dec 1991Allowed

Josyula Hanuma Venkata Rao Vs Nandam Subbarayudu and Others

Andhra Pradesh High Court · (1992) 3 ALT 375

Andhra Pradesh Gram Panchayats Act, 1964 — Section 2(27)Civil Procedure Code, 1908 (CPC) — Section 100, 91

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High Courts29 Nov 1991

Andhra Pradesh Rayons Limited and Another Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1994) 92 STC 412

Industries (Imposition of Ceiling) Act, 1987 — Section 3

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High Courts28 Nov 1991

Tangallapalli Narsubai Vs M. Anasuya and Another

Andhra Pradesh High Court · AIR 1993 AP 4 : (1992) 2 ALT 547

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Article 120, 121, 137, 181

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High Courts28 Nov 1991

Sree Rayalaseema Paper Mills Ltd. Vs Deputy Commissioner, Commercial Taxes, Kurnool

Andhra Pradesh High Court · (1994) 93 STC 273

Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 20(2)

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High Courts28 Nov 1991Dismissed

Kum. K. Pushpa Leela Vs Labour Court and Another

Andhra Pradesh High Court · (1992) 1 ALT 514 : (1992) 1 APLJ 399

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5, 151, 47

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High Courts27 Nov 1991Allowed

S. Mohan Reddy Vs P. Chinnaswamy and Others

Andhra Pradesh High Court · (1991) 3 ALT 513

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, 115

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High Courts27 Nov 1991

Anapu Adinarayana Vs Premananda Das and Others

Andhra Pradesh High Court · (1993) 1 ALT 171

Motor Vehicles Act, 1939 — Section 110D

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High Courts27 Nov 1991

Rajsekhar Babu Vs Deputy Collector (Land Acquisition), Hyderabad and others

Andhra Pradesh High Court · AIR 1992 AP 193 : (1992) 1 ALT 105

Land Acquisition Act, 1894 — Section 10, 12, 12(2), 18, 18(2)Post Office Act, 1898 — Section 28, 29

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High Courts27 Nov 1991

M. Srinivasulu Reddy Vs State Inspector of Police, Anti Corruption Bureau, Nellore Range, Nellore

Andhra Pradesh High Court · (1991) 3 ALT 542 : (1993) CriLJ 558

Penal Code, 1860 (IPC) — Section 120, 34Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

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