COURT ARCHIVE

Andhra Pradesh High Court judgments

35,067 judgments · page 1,317 of 1,754

High Courts24 Feb 1995Dismissed

Ghanta Dhananjaya Rao Vs Bank of India and Others

Andhra Pradesh High Court · (1995) 1 ALT 800 : (1995) 2 APLJ 162 : (1996) 1 CivCC 215

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46Contract Act, 1872 — Section 128

Read judgment

High Courts23 Feb 1995Dismissed

Syed Ahmed Vs Chief Manager and Disciplinary Authority Corporation Bank and Another

Andhra Pradesh High Court · (1996) 1 LLJ 315

Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 6(1)

Read judgment

High Courts23 Feb 1995

Commissioner of Income Tax Vs Maddi Seetha Devi

Andhra Pradesh High Court · (1995) 2 ALT 251 : (1995) 125 CTR 304 : (1995) 214 ITR 297

Wealth Tax Act, 1957 — Section 16, 16A, 18A, 23, 24

Read judgment

High Courts22 Feb 1995Allowed

Kistna Cements Limited Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (1996) 2 ALT 531

Industrial Disputes Act, 1947 — Section 10(3)

Read judgment

High Courts21 Feb 1995

Commissioner of Income Tax Vs Ampro Food Products

Andhra Pradesh High Court · (1995) 2 ALT 843 : (1995) 125 CTR 341 : (1995) 215 ITR 904

Income Tax Act, 1961 — Section 28, 30, 31, 32, 33

Read judgment

High Courts21 Feb 1995Dismissed

L. Sankara Naidu Vs District Collector and Others

Andhra Pradesh High Court · (1995) 1 ALT 704

Constitution of India, 1950 — Article 226

Read judgment

High Courts17 Feb 1995Allowed

Chadalavada Gayathri Vs Tallapaneni Narayya

Andhra Pradesh High Court · (1995) 3 ALD 1128 : (1995) 1 ALT 618 : (1995) 1 APLJ 239 : (1996) 1 CivCC 17

Civil Procedure Code, 1908 (CPC) — Section 115, 60

Read judgment

High Courts17 Feb 1995

APSRTC Vs Salvaraj Vijaya and others

Andhra Pradesh High Court · (1996) 1 ACC 133 : (1996) ACJ 124 : AIR 1995 AP 319 : (1995) 2 ALT 258

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 33Motor Vehicles Act, 1939 — Section 10(2), 110B, 110D, 92A

Read judgment

High Courts17 Feb 1995

K. Gopi Chand and others Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · AIR 1995 AP 246 : (1995) 1 AnWR 183

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 12(3)Constitution of India, 1950 — Article 14

Read judgment

High Courts17 Feb 1995

Kakarla Krishnamurthy Vs Commissioner of Income Tax Kakarla Rajendra Vara Prasada Rao Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1996) 130 CTR 210 : (1995) 216 ITR 206 : (1996) 85 TAXMAN 41

Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(8), 143(1)

Read judgment

High Courts17 Feb 1995Allowed

Dr. S. Padma Rao Vs Radhu Ram (died) and Another

Andhra Pradesh High Court · (1995) 1 ALT 835 : (1995) 1 APLJ 219

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

Read judgment

High Courts16 Feb 1995Dismissed

B. Veeraswamy Vs Large Sized Co-operative Society and Others

Andhra Pradesh High Court · (1995) 1 AnWR 237 : (1996) 2 LLJ 475

Andhra Pradesh Shops and Establishments Act, 1988 — Section 47, 47(6)Constitution of India, 1950 — Article 226

Read judgment

High Courts16 Feb 1995

Sunkoji Laxmana Chary Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1995) 1 ALT(Cri) 550 : (1995) CriLJ 2562 : (1996) 1 DMC 524

Penal Code, 1860 (IPC) — Section 304B

Read judgment

High Courts16 Feb 1995

Bhonagiri Saidamma Vs The Secretary, Govt. of A.P. Revenue (FFO) Department IV, SEcretariat, Hyderabad and another

Andhra Pradesh High Court · AIR 1995 AP 318 : (1995) 2 ALD 190 : (1995) 2 AnWR 258

Constitution of India, 1950 — Article 162, 226

Read judgment

High Courts13 Feb 1995Dismissed

Commissioner of Wealth Tax Vs Trustees of H.E.H. The Nizams Wedding Gifts Trust

Andhra Pradesh High Court · (1996) 85 TAXMAN 30

Wealth Tax Act, 1957 — Section 2, 21(1), 27(3), 5(1)(viii)

Read judgment

High Courts13 Feb 1995

Commissioner of Income Tax Vs Beehive Engineering Co. and Allied Industries (P.) Ltd.

Andhra Pradesh High Court · (1996) 136 CTR 321 : (1996) 221 ITR 561

Income Tax Act, 1961 — Section 28, 80HH

Read judgment

High Courts13 Feb 1995

M. Krishnam Raju, Asst. Technical Officer, Commercial Electronics Group, ECIL Vs The Electronics Corporation of India and Others

Andhra Pradesh High Court · (1995) 1 ALT 744

Industrial Disputes Act, 1947 — Section 2

Read judgment

High Courts13 Feb 1995

Commissioner of Wealth Tax Vs Trustees of H.E.H. The Nizam''s Wedding Gifts Trust

Andhra Pradesh High Court · (1995) 216 ITR 232

Wealth Tax Act, 1957 — Section 2, 21(1), 27, 27(3), 5(1)

Read judgment

High Courts10 Feb 1995Allowed

Maddu Tatha and Others Vs Uttaravilli Nagamani

Andhra Pradesh High Court · (1995) 1 ALT 766 : (1995) 1 APLJ 244

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, 96Constitution of India, 1950 — Article 162Contract Act, 1872 — Section 23

Read judgment

High Courts10 Feb 1995

Fishermen Co-operative Society Vs The Commissioner of Fisheries, A.P. and others

Andhra Pradesh High Court · AIR 1995 AP 163 : (1995) 1 ALT 440 : (1995) 1 ALT 438 : (1995) 2 APLJ 209

Read judgment