High Courts31 Jan 1995
State of Andhra Pradesh Vs Jananti Oil Mills Private Ltd.
Andhra Pradesh High Court · (1995) 3 ALD 1118 : (1995) 2 ALT 215 : (2000) 117 STC 289
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,319 of 1,754
High Courts31 Jan 1995
The Land Acquisition Officer, Sub Collector, Vijayawada Vs Shaik Bahileem and Others
Andhra Pradesh High Court · AIR 1996 AP 14 : (1995) 2 ALT 629
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 11, 13Land Acquisition Act, 1894 — Section 18, 23, 23(1), 4(1)
High Courts30 Jan 1995
Commissioner of Income Tax Vs B. Murali Mohan Rao
Andhra Pradesh High Court · (1996) 1 ALT 43 : (1995) 1 APLJ 474 : (1995) 216 ITR 166
Income Tax Act, 1961 — Section 3, 3(3)
High Courts28 Jan 1995
K.V. Ramkrishnaiah Vs The General Manager (P), The Singareni Collieries Co. Ltd.
Andhra Pradesh High Court · (1995) 1 ALD 388 : (1995) 1 AnWR 146
Constitution of India, 1950 — Article 311, 311(2)
High Courts27 Jan 1995
State of Andhra Pradesh Vs Buywell Corporation
Andhra Pradesh High Court · (1995) 98 STC 29
Andhra Pradesh General Sales Tax Act, 1957 — Section 5B, 6, 6A, 6B, 9
High Courts27 Jan 1995
Delta Paper Mills Ltd. Vs Collector of Central Excise, Guntur
Andhra Pradesh High Court · (1995) 1 ALT 288 : (1995) 77 ELT 544
Central Excise Rules, 1944 — Rule 57A, 57B, 8, 8(1)Central Excises and Salt Act, 1944 — Section 32(4), 5A(1), 8(1)
High Courts27 Jan 1995
B. Mohan Krishna Vs Union of India and Others
Andhra Pradesh High Court · (1995) 1 ALT 468 : (1995) 1 ALT(Cri) 332 : (1995) 1 CivCC 480 : (1996) 86 CompCas 487 : (1996) CriLJ 636
Constitution of India, 1950 — Article 14, 20(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 141(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts25 Jan 1995
Pappala Venkataramana Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 1 ALT(Cri) 386 : (1995) CriLJ 2580 : (1995) 1 DMC 589
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts25 Jan 1995Allowed
Dodda Venkata Narsaiah and Others Vs The Chairman and Managing Director, The Singareni Collieries Company Ltd. and Others
Andhra Pradesh High Court · (1995) 1 ALT 230 : (1995) 1 APLJ 201
Constitution of India, 1950 — Article 14, 16, 16(1), 21
High Courts25 Jan 1995
Gandam Sujatha Vs Kathirisetti Venkata Narasaiah
Andhra Pradesh High Court · AIR 1995 AP 154 : (1995) 1 ALT 670
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts23 Jan 1995Dismissed
Telangana Bone Mill and Fertilizer Co. Vs The State of A.P.
Andhra Pradesh High Court · (1995) 1 ALT 679 : (1995) 1 APLJ 171
Andhra Pradesh General Sales Tax Act, 1957 — Section 22
High Courts23 Jan 1995
Commissioner of Income Tax Vs Dexan Pharmaceuticals Pvt. Ltd. and Instrument Techniques Pvt. Ltd.
Andhra Pradesh High Court · (1995) 126 CTR 57 : (1995) 214 ITR 576
Income Tax Act, 1961 — Section 119, 69D
High Courts23 Jan 1995
Official Liquidator Vs T.J. Swamy and Others
Andhra Pradesh High Court · (1996) 86 CompCas 696
Companies Act, 1956 — Section 2(30), 454, 543, 543(1)
High Courts23 Jan 1995
Deccan Leathers Limited Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1995) 1 AnWR 162 : (1995) 97 STC 598
Andhra Pradesh General Sales Tax Act, 1957 — Section 6, 9, 9(1)Central Sales Tax Act, 1956 — Section 15, 8, 8(5)
High Courts20 Jan 1995Allowed
Musini Leela Prasad Vs Musini Bhavani and Others
Andhra Pradesh High Court · (1995) 1 ALT 814 : (1995) 1 APLJ 263 : (1995) 2 CivCC 94
Hindu Succession Act, 1956 — Section 6, 8
High Courts17 Jan 1995Dismissed
New India Assurance Co. Ltd. Vs G. Lakshmi and Others
Andhra Pradesh High Court · (1995) 2 ACC 510 : (1996) ACJ 1068 : (1995) 1 APLJ 403
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts17 Jan 1995Dismissed
New India Assurance Company Ltd. by its Branch Manager Vs G. Lakshmi alias Pentamma and Others
Andhra Pradesh High Court · (1995) 1 ALT 107
Motor Vehicles Act, 1939 — Section 110B
High Courts17 Jan 1995Allowed
B. Mettubandi Vs T. Lakshmamma and Others
Andhra Pradesh High Court · (1995) 1 ALT 866 : (1995) 1 ALT 86
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts17 Jan 1995Dismissed
Vadde Narayana Reddy Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (1995) 1 ALT 870 : (1995) 1 APLJ 283
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Jan 1995Dismissed
D. Shanker and Another Vs Smt. Ananta Laxmi
Andhra Pradesh High Court · (1995) 1 ALT 547
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 39