High Courts07 Mar 1995Allowed
Mcdowell and Company Limited Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2003) 133 STC 238
Andhra Pradesh General Sales Tax Act, 1957 — Section 17
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,067 judgments · page 1,316 of 1,754
High Courts06 Mar 1995
Godupalle Pothulappa Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 2 ALD 524 : (2000) 1 ALT 378 : (2000) 1 CivCC 501
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 60
High Courts06 Mar 1995
Vidyaranya Education Society, Koppolu, Prakasam District Vs Director of School Education, Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1995 AP 295 : (1995) 2 ALT 197
Andhra Pradesh (Integrated) Education Rules, 1966 — Rule 20, 20(A), 21Andhra Pradesh Education Act, 1982 — Section 20(3)(1)Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools) Rules, 1988 — Rule 3, 3(1), 3(2), 5, 6
High Courts06 Mar 1995Dismissed
Dredging Corporation of India Ltd. Vs Assistant Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1996) 217 ITR 511
Income Tax Act, 1961 — Section 201
High Courts05 Mar 1995
Commissioner of Income Tax Vs Bharat Television Private Ltd.
Andhra Pradesh High Court · (1996) 218 ITR 173
Income Tax Act, 1961 — Section 37(1)
High Courts05 Mar 1995
Bishanlal Ahuja Vs Commissioner of Wealth Tax
Andhra Pradesh High Court · (1996) 218 ITR 680
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 27(1)
High Courts04 Mar 1995
COMMISSIONER OF INCOME TAX Vs MADDI VENKATARATNAM and CO. PVT. LTD.
Andhra Pradesh High Court · (1996) 131 CTR 360
Income Tax Act, 1961 — Section 37(4)
High Courts04 Mar 1995
Commissioner of Income Tax Vs Maddi Venkataratnam and Co. Pvt. Ltd.
Andhra Pradesh High Court · (1996) 1 AnWR 66 : (1996) 217 ITR 571
Income Tax Act, 1961 — Section 263, 37, 37(2), 37(2B), 37(3)
High Courts02 Mar 1995Allowed
K.S.S.N. Sharma Vs State Bank of India and Another
Andhra Pradesh High Court · (1995) 1 ALT 837 : (1995) 2 LLJ 479
Constitution of India, 1950 — Article 311Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1959 — Rule 9(3)State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 50A(4)
High Courts01 Mar 1995Allowed
Y. Vijaya Geetha and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1995) 1 ALT 494
Constitution of India, 1950 — Article 226
High Courts01 Mar 1995
Valasa Padma Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 2 ALD 103 : (1995) 1 ALT(Cri) 638 : (1995) 1 APLJ 456 : (1995) CriLJ 3086
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Mar 1995
Natural Resources Development Co-operative Society Ltd. Vs Regional Provident Fund Commissioner, Hyderbad and Others
Andhra Pradesh High Court · (1995) 1 APLJ 392 : (1996) 3 LLJ 920
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7A
High Courts01 Mar 1995
Kalthuri Mallikarjuna and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) CriLJ 3100
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts28 Feb 1995Allowed
Patel and Co. and Others Vs R.D.O. and Another
Andhra Pradesh High Court · (1995) 2 ALT 255 : (1995) 1 APLJ 313
High Courts24 Feb 1995Allowed
The Oriental Insurance Company Limited Vs Gaddamaduga Saibaba and Others
Andhra Pradesh High Court · (1995) 2 ALT 485
Motor Vehicles Act, 1988 — Section 166
High Courts24 Feb 1995Allowed
Oriental Insurance Co. Ltd. Vs Gaddamaduga Saibaba and Others
Andhra Pradesh High Court · (1995) 2 ACC 460 : (1996) ACJ 975
Motor Vehicles Act, 1988 — Section 166
High Courts24 Feb 1995Dismissed
United India Insurance Company Limited Vs Smt. Lydia Premvardhan and Others
Andhra Pradesh High Court · (1995) 2 ACC 457 : (1995) 2 ALT 95 : (1995) 1 APLJ 47
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 4Motor Vehicles Act, 1939 — Section 110D, 95
High Courts24 Feb 1995
Vidya Nagar Housing Co-operative Society Ltd., Hyderabad Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1995 AP 223 : (1995) 1 ALT 620 : (1995) 1 APLJ 176
Stamp Act, 1899 — Section 47A, 47A(1), 47A(6)Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 20(1), 36, 6(1)
High Courts24 Feb 1995Dismissed
United India Insurance Co. Ltd. Vs Lydia Prem Vardhan and Others
Andhra Pradesh High Court · (1996) ACJ 972
Motor Vehicles Act, 1988 — Section 96
High Courts24 Feb 1995Allowed
S. Eramani Vs Khair Mohd. Khan and Others
Andhra Pradesh High Court · (1995) 1 ALT 833
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 3(4)Constitution of India, 1950 — Article 226