High Courts12 Aug 1997
Punjab and Sind Bank Vs Hotel Asrani Pvt. Ltd. and Others
Andhra Pradesh High Court · (1997) 6 ALT 134
Transfer of Property Act, 1882 — Section 106, 107, 53A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,218 of 1,755
High Courts12 Aug 1997Allowed
Pragati Chemical Industries (P) Ltd. Vs A.P. Small Scale Industries Development Corporation Ltd. and Another
Andhra Pradesh High Court · (1997) 5 ALT 685
Constitution of India, 1950 — Article 226
High Courts12 Aug 1997Dismissed
Gorantla Kondalarayudu Vs Marvel Organics and Others
Andhra Pradesh High Court · (1997) 5 ALD 793 : (1997) 5 ALT 663 : (1998) 2 CivCC 465
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 17, Order 8 Rule 9
High Courts08 Aug 1997
Land Acquisition Officer and Special Tahsildar (LA) Municipality, Visakhapatnam Vs B. Appalanarasayya and Another
Andhra Pradesh High Court · (1998) 4 ALD 469 : (1997) 5 ALT 665
Land Acquisition Act, 1894 — Section 18, 23, 4(1), 54
High Courts08 Aug 1997Dismissed
Munni Begum @ Khatija Begum and Another Vs Khader Ali and Another
Andhra Pradesh High Court · (1997) 5 ALD 229 : (1997) 5 ALT 236
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11, 11(1), 11(3), 11(4)
High Courts07 Aug 1997
Gongula Venkateswara Rao Vs The S.H.O., Vissannapeta P.S. and Others
Andhra Pradesh High Court · (1997) 5 ALD 793 : (1997) 2 ALD(Cri) 616 : (1997) 6 ALT 167 : (1998) CriLJ 414
Constitution of India, 1950 — Article 21, 226
High Courts07 Aug 1997
Aditya Mass Communicated Pvt. Ltd. Vs Andhra Pradesh State Road Transport Corporation, Hyderabad
Andhra Pradesh High Court · AIR 1998 AP 125 : (1997) 5 ALT 411
High Courts07 Aug 1997
Velpur Gram Panchayat and Another Vs Asst. Director of Marketing, Guntur and Others
Andhra Pradesh High Court · AIR 1998 AP 142 : (1998) 1 ALD 625
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2, 3(3), 30, 4(3), 4(4)Andhra Pradesh Panchayat Raj Act, 1994 — Section 1(2), 104, 104(2), 105, 107Constitution (Amendment) Act, 1992 — Article 243, 243A, 243B, 243C, 243D
High Courts06 Aug 1997Dismissed
Nagumothu Sriharinath Vs Nagumothu Vani
Andhra Pradesh High Court · (1997) 5 ALD 237 : (1997) 5 ALT 681 : (1997) 5 ALT 209 : (1997) 2 APLJ 473
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts06 Aug 1997
B. Srinivasa Rao Vs Commissioner of Police and Addl. District Magistrate, Visakhapatnam and Others
Andhra Pradesh High Court · (1997) 5 ALD 368 : (1997) 2 ALD(Cri) 780 : (1997) 2 ALT(Cri) 512
Penal Code, 1860 (IPC) — Section 120B, 366, 376, 506
High Courts06 Aug 1997Dismissed
Merla (Bolla) Jogayamma and Another Vs State of A.P.
Andhra Pradesh High Court · (1997) 5 ALT 1
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 23, 9Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(7)
High Courts06 Aug 1997Allowed
Mohd. Naseeruddin Vs Secretary, Regional Transport Authority and Others
Andhra Pradesh High Court · (1997) 5 ALD 423 : (1997) 5 ALT 90
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 8Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207
High Courts06 Aug 1997
K. Yesupadam Vs S.I. of Police and Others
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 621 : (1997) 5 ALT 98
Constitution of India, 1950 — Article 21, 226
High Courts06 Aug 1997
APSRTC National Mazdoor Union, Sangareddy Vs APSRTC
Andhra Pradesh High Court · (1997) 6 ALD 530 : (1997) 6 ALT 767 : (1998) 1 AnWR 752
Payment of Wages Act, 1936 — Section 9(2)
High Courts06 Aug 1997Dismissed
G. Sarojini and Others Vs K. Sri Ramamurthy and Another
Andhra Pradesh High Court · (1997) 5 ALT 477 : (1998) 3 CivCC 309
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9
High Courts06 Aug 1997
Varada Govindarajulu Vs Thayi Ranga Brahmarao and Others
Andhra Pradesh High Court · (1997) 6 ALT 49
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Aug 1997
Kunduru Seethamma Vs Namana Nageswara Rao
Andhra Pradesh High Court · (1998) 4 ALD 375 : (1997) 6 ALT 9 : (1998) 1 CivCC 204
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35
High Courts05 Aug 1997Allowed
G. Krishna Rao Vs Lalit Kumar Mehta
Andhra Pradesh High Court · (1997) 5 ALT 493
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 12(1), 12(2)
High Courts05 Aug 1997Dismissed
Kumar Embroidery Works Vs P.V. Kasi Viswanath (Landlord)
Andhra Pradesh High Court · (1997) 6 ALD 728 : (1997) 6 ALT 97
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts05 Aug 1997
Land Acquisition Officer/Spl. Dy. Collector Vs Lal Naik (died) and Others
Andhra Pradesh High Court · (1997) 6 ALD 485 : (1997) 6 ALT 508
Land Acquisition Act, 1894 — Section 23(1A), 4(1)