High Courts28 Aug 1997
K. Ramamohan Reddy Vs Chief Secretary to Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 6 ALD 477 : (1997) 2 ALD(Cri) 762 : (1998) 1 ALT(Cri) 190
Constitution of India, 1950 — Article 22(5)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,216 of 1,755
High Courts28 Aug 1997
C. Rangappa Vs Registrar, Padmavathi Mahila Viswavidyalayam, Tirupathi and Others
Andhra Pradesh High Court · (1998) 6 ALD 602 : (1998) 1 ALT 129
Constitution of India, 1950 — Article 14, 15, 16, 21, 335
High Courts27 Aug 1997
Gunnam V.V.S.C. Annapurna and Others Vs Special Tahsildar, Land Acquisition
Andhra Pradesh High Court · (1997) 5 ALT 248
Land Acquisition Act, 1894 — Section 12(2), 18(2)
High Courts27 Aug 1997
G. Surya Prabhavathi Vs Nekkanti Subrahmanyeswara Rao and Another
Andhra Pradesh High Court · (1997) 6 ALD 193 : (1997) 2 ALD(Cri) 908 : (1998) 2 ALT(Cri) 109 : (1998) 2 CivCC 617 : (1998) 91 CompCas 223 : (1999) 1 RCR(Criminal) 788
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Aug 1997Allowed
Smt. Chunnu Bai Vs K. Ramulu and Others
Andhra Pradesh High Court · (1997) 5 ALT 785
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Aug 1997
Kedarmal Agarwal Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1997) 5 ALD 758 : (1997) 2 ALD(Cri) 565
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 190
High Courts26 Aug 1997Allowed
Patti Eswara Reddy Vs Superintendent of Police and Others
Andhra Pradesh High Court · (1998) 4 ALT 284
Andhra Pradesh Police Standing Orders — Order 742Criminal Procedure Code, 1973 (CrPC) — Section 106, 107
High Courts22 Aug 1997
Kosuri (Chandana) Dhanum Kumari Vs Kosuri Venkata Vara Prasad
Andhra Pradesh High Court · AIR 1998 AP 225 : (1998) 3 ALD 608 : (1997) 5 ALT 805 : (1998) 1 DMC 83 : (1998) 1 RCR(Civil) 179
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts22 Aug 1997
T. Yesuratnam and Others Vs The Director of Mines Safety, Government of India and Another
Andhra Pradesh High Court · (1997) 6 ALD 89 : (1997) 2 ALD(Cri) 928 : (1997) 2 ALT(Cri) 633 : (1998) CriLJ 201
Mines Act, 1952 — Section 72
High Courts22 Aug 1997
A. Goverdhan Reddy Vs Superintendent of Police, Allahabad and Others
Andhra Pradesh High Court · (1997) 5 ALD 761 : (1997) 2 ALD(Cri) 568 : (1997) 2 ALT(Cri) 677 : (1998) CriLJ 561
Protection of Human Rights Act, 1993 — Section 30
High Courts22 Aug 1997
Masimukkula Narayana and others Vs Masimukkula Suryakantham
Andhra Pradesh High Court · (1999) 2 ALD 132 : (1997) 5 ALT 459
Succession Act, 1925 — Section 2, 213, 57, 59
High Courts22 Aug 1997Allowed
Manchiraju Manikyamba Vs Manchiraju Nageswararao and Others
Andhra Pradesh High Court · (1998) 4 ALT 400 : (1998) 3 CivCC 506
Civil Procedure Code, 1908 (CPC) — Section 152, 34(2)
High Courts21 Aug 1997
Balagani Venkateswara Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 5 ALD 723 : (1997) 2 ALD(Cri) 572 : (1998) CriLJ 801
Andhra Pradesh General Clauses Act, 1891 — Section 15Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 3(1), 3(2)Andhra Pradesh Prohibition Act, 1995 — Section 8
High Courts20 Aug 1997
Seelam Sri Hari Rao Vs LIC of India, Saifabad, Hyderabad and another
Andhra Pradesh High Court · (1998) 4 ALD 481 : (1997) 5 ALT 635
Constitution of India, 1950 — Article 12, 14, 16(1), 226
High Courts20 Aug 1997
Project Officer, I.T.D.A. Vs Ch. Srinivas and Another
Andhra Pradesh High Court · (1997) 6 ALT 374
Constitution of India, 1950 — Article 14, 16(1)
High Courts20 Aug 1997
Bhimavarapu Prasada Reddy Vs Bhimavarapu Butchi Reddy
Andhra Pradesh High Court · (1998) 3 ALD 617 : (1997) 6 ALT 43
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), Order 6 Rule 17, Order 6 Rule 7
High Courts19 Aug 1997Dismissed
R. Kamala Vs United India Insurance Co. Ltd.
Andhra Pradesh High Court · (1997) 4 ALT 783
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 531Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 473Motor Vehicles Act, 1939 — Section 102
High Courts19 Aug 1997Allowed
S. Rajalu and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (1997) 5 ALT 358
Andhra Pradesh Panchayat Raj Act, 1994 — Section 153(1), 17, 18, 181(1), 19Andhra Pradesh Panchayat Raj Rules — Rule 8Constitution of India, 1950 — Article 14, 16, 243F, 243F(1), 243F(2)
High Courts19 Aug 1997
Syed Askari Hussain Jafferi and Another Vs District Collector, Ranga Reddy District and Others
Andhra Pradesh High Court · (1998) 4 ALD 581 : (1998) 1 AnWR 135
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 37, 90
High Courts19 Aug 1997Dismissed
Dokka Joganna Vs Upadrasta Chayadevi
Andhra Pradesh High Court · (1997) 3 APLJ 191
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22), 35, 36, 61