High Courts01 Aug 1997

Samuel Rajendram Maisa Vs K. Krishna Rao and Another

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 448 : (1997) 2 ALT(Cri) 698 : (1997) 3 APLJ 18 : (1998) CriLJ 231 : (1998) 3 RCR(Criminal) 267

Criminal Procedure Code, 1973 (CrPC) — Section 197, 199, 251Penal Code, 1860 (IPC) — Section 499, 500