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Andhra Pradesh High Court judgments

35,098 judgments · page 1,147 of 1,755

High Courts02 Feb 1999

Paresh Shah Vs Vyjayanthimala

Andhra Pradesh High Court · AIR 1999 AP 186 : (1999) 3 ALD 542 : (1999) 2 ALT 85 : (1999) 4 CivCC 539 : (1999) 2 RCR(Civil) 277

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Special Marriage Act, 1954 — Section 27(1), 39
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High Courts29 Jan 1999

N.V. Narasimha Rao Vs Somepalli Sambaiah and others

Andhra Pradesh High Court · AIR 1999 AP 398 : (1999) 2 ALD 221

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, 151Conduct of Elections Rules, 1961 — Rule 94(A)Representation of the People Act, 1951 — Section 136(2), 81(3), 83(3), 86, 87
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High Courts29 Jan 1999

Dadi Narsi Reddy Vs State of A.P.

Andhra Pradesh High Court · (1999) 2 ALD 378 : (1999) 1 ALD(Cri) 515 : (1999) 1 ALT(Cri) 424 : (1999) CriLJ 2055

Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
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High Courts27 Jan 1999

M. Rajender Vs State of A.P. and another

Andhra Pradesh High Court · (1999) 4 ALD 40 : (1999) 2 ALD(Cri) 326 : (1999) 1 ALT 777 : (1998) 2 ALT(Cri) 101 : (1999) 2 APLJ 3 : (1999) 4 CivCC 374 : (1999) 2 RCR(Criminal) 297

Negotiable Instruments Act, 1881 (NI) — Section 138, 141
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