COURT ARCHIVE

Andhra Pradesh High Court judgments

35,201 judgments · page 1,129 of 1,761

High Courts22 Jul 1999

Md. Nawab Vs Licensing Officer and Secretary, Regional Transport Authority, Vijayawada

Andhra Pradesh High Court · AIR 1999 AP 448 : (1999) 5 ALD 69 : (1999) 4 ALT 614

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 297(A)(1)Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 3(1), 3(2), 4, 9(1)Motor Vehicles Act, 1988 — Section 2(7), 74, 87, 88(8)

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High Courts22 Jul 1999

Mirapa Suguna Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (1999) 5 ALD 25 : (1999) 2 ALD(Cri) 479 : (1999) 2 ALT(Cri) 198 : (1999) 3 APLJ 39

Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 208, 311, 482Penal Code, 1860 (IPC) — Section 304, 34, 440, 506, 509

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High Courts22 Jul 1999

K. Subhash Chandra Gupta Vs Employees State Insurance Corporation, Hyd. and another

Andhra Pradesh High Court · (1999) 5 ALD 32 : (1999) 2 ALT(Cri) 321

Criminal Procedure Code, 1973 (CrPC) — Section 374Employees State Insurance Act, 1948 — Section 75, 82, 85

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High Courts22 Jul 1999

N. Sangaiah and others Vs Special Deputy Collector, Land Acquisition Unit-III, Singur Project, Medak District

Andhra Pradesh High Court · (1999) 5 ALD 213 : (1999) 4 ALT 691 : (1999) 2 APLJ 321

Land Acquisition Act, 1894 — Section 11, 12(2), 18(1), 19, 31(2)

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High Courts22 Jul 1999

Yadalla Radha Krishna Murthy Vs Makam Parthasarathy and others

Andhra Pradesh High Court · (1999) 5 ALD 28 : (1999) 4 ALT 741 : (1999) 3 APLJ 41 : (1999) 4 CivCC 29

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5

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High Courts22 Jul 1999

APSRTC, Hyderabad Vs Presiding Officer, Addl. Industrial Tribunal-cum-Addl. Labour Court, Hyderabad and another

Andhra Pradesh High Court · (1999) 5 ALD 52 : (1999) 4 ALT 702

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A, 2A(2)Limitation Act, 1963 — Article 137

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High Courts22 Jul 1999

In Re: Goldstone Softech Ltd. In Re: Goldstone Engineering Ltd.

Andhra Pradesh High Court · (2000) 1 CompLJ 388

Companies Act, 1956 — Section 391, 394

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High Courts21 Jul 1999

Rajulapati Sai Prasada Rao Vs Regional Manager, APSRTC and Another

Andhra Pradesh High Court · (1999) 4 ALT 380

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High Courts21 Jul 1999

V. Venugopal Vs State of A.P. and another

Andhra Pradesh High Court · (1999) 4 ALD 449 : (2000) 1 ALT(Cri) 27 : (1999) 2 APLJ 265 : (2000) 2 CivCC 105 : (2000) 100 CompCas 462 : (2000) 2 RCR(Criminal) 199

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts21 Jul 1999

Arif Abdul Ghani and others Vs S. Maheshwar Rao and others

Andhra Pradesh High Court · (1999) 4 ALD 300 : (1999) 4 ALT 306 : (1999) 2 APLJ 169

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99

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High Courts21 Jul 1999

Progressive Constructions Ltd., Hyd Vs Superintending Engineer, Irrigation, Telugu Ganga Project Circle, Cuddapah and others

Andhra Pradesh High Court · (2000) 3 ALD 141 : (1999) 4 ALT 281

Constitution of India, 1950 — Article 14

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High Courts21 Jul 1999

Mohd. Khaja Moinuddin Vs APSRTC, Musheerabad, Hyd. and others

Andhra Pradesh High Court · (1999) 5 ALD 46 : (1999) 5 ALT 386

Constitution of India, 1950 — Article 226

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High Courts20 Jul 1999

Bhagirathi Bai Vs Principal Chief Conservator of Forests, A.P., Saifabad, Hyderabad and another

Andhra Pradesh High Court · (1999) 5 ALD 188 : (1999) 5 ALT 3

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 4(1), 9

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High Courts20 Jul 1999Allowed

Fathimunnisa Begum Vs Dr. Hymavathi and Others

Andhra Pradesh High Court · AIR 2000 AP 5 : (1999) 5 ALT 705

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 5

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High Courts20 Jul 1999

P.L. Raju Construction Limited Vs Chief Engineer (Fy), Hyderabad and others

Andhra Pradesh High Court · (1999) 4 ALD 333 : (1999) 4 ALT 579

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High Courts20 Jul 1999

Manchika Srinivas Vs Commissioner of Prohibition and Excise, Hyderabad and others

Andhra Pradesh High Court · (1999) 5 ALD 118 : (1999) 4 ALT 698 : (1999) 2 APLJ 328

Andhra Pradesh Excise (Lease of Right to Sell Indian Liquor and Foreign Liquor in Retail) Rules, 1993 — Rule 33Andhra Pradesh Excise Act, 1968 — Section 20Constitution of India, 1950 — Article 226

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High Courts20 Jul 1999Dismissed

Prakash S. and Another Vs Managing Director, APSRTC and Others

Andhra Pradesh High Court · (1999) 6 ALT 684 : (2000) 1 LLJ 1351

Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 17Constitution of India, 1950 — Article 226

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High Courts20 Jul 1999

Whole-Sale Vegetable Vendors Welfare Association Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · AIR 2000 AP 210 : (2000) 1 ALD 143 : (1999) 6 ALT 296

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 28, 3, 35, 7

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High Courts20 Jul 1999

N.V.C.P. Prasada Rao Vs State Bank of Hyderabad, Hyd. and another

Andhra Pradesh High Court · (1999) 4 ALD 411 : (1999) 4 ALT 638

State Bank of Hyderabad (Officers) Service Regulations, 1979 — Regulation 16(3)

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High Courts20 Jul 1999

Palika Sathiraju Vs Pydah Soma Malleswara Rao and others

Andhra Pradesh High Court · (1999) 5 ALD 472 : (1999) 5 ALT 442 : (1999) 3 CivCC 489

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 18Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Evidence Act, 1872 — Section 102

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