High Courts27 Jul 1999
Syndicate Bank Vs Nalluri Krishna Mohan Rao and others
Andhra Pradesh High Court · (1999) 5 ALD 617 : (2000) 2 ALT 108
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 45, Order 21 Rule 46
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,201 judgments · page 1,128 of 1,761
High Courts27 Jul 1999
Hitakarini Samaj, Rajahmundry Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (1999) 5 ALD 324 : (1999) 4 ALT 668 : (1999) 2 APLJ 300
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80Constitution of India, 1950 — Article 226
High Courts26 Jul 1999Dismissed
United India Assurance Co. Ltd. Vs Sri Satyanarayana Ghee Trading Co.
Andhra Pradesh High Court · (2000) 2 ACC 115 : (1999) 6 ALT 502 : (2000) 1 CivCC 352
Evidence Act, 1872 — Section 114, 34
High Courts26 Jul 1999
Mohd. Abdul Waheed Vs A.P.S.E.B., Hyederabad and another
Andhra Pradesh High Court · (1999) 5 ALD 75
High Courts26 Jul 1999
K. Raghunatha Reddy Vs Govt. of India and others
Andhra Pradesh High Court · AIR 1999 AP 440 : (1999) 5 ALD 168 : (1999) 4 ALT 661
Mining Concession Rules, 1960 — Rule 22(1), 22(3), 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
High Courts26 Jul 1999
Hindustan Metal Industries Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1999) 07 AP CK 0041
High Courts26 Jul 1999
Commissioner of Income Tax Vs Sri Krishna Oil Complex Ltd.
Andhra Pradesh High Court · (2000) 242 ITR 48
Income Tax Act, 1961 — Section 115A, 163, 163(1), 9, 9(1)
High Courts23 Jul 1999
Narendarlal Agarwal Vs S. Vijay Kumar alias S. Raj
Andhra Pradesh High Court · (1999) 5 ALD 623 : (2000) 2 ALT 51 : (1999) 3 APLJ 20
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 96Limitation Act, 1963 — Section 14, 5
High Courts23 Jul 1999
Raja Labour Contract Co-operative Society Ltd. and others Vs Superintending Engineer, Kakinda, East Godavari, Dist.
Andhra Pradesh High Court · (1999) 5 ALD 108 : (1999) 4 ALD 108
Constitution of India, 1950 — Article 226
High Courts23 Jul 1999
Employees'' State Insurance Corporation Vs Rasu Tools Ltd.
Andhra Pradesh High Court · (1999) 5 ALD 303 : (1999) 5 ALT 105 : (2000) 85 FLR 202 : (2000) 1 LLJ 372
Employees State Insurance (General) Regulations, 1950 — Regulation 11, 12, 14, 32Employees State Insurance Act, 1948 — Section 2(12), 40, 41, 42, 43
High Courts23 Jul 1999
K. Anjemma and Others Vs A.P. Women''s Co-operative Finance Corporation and Another
Andhra Pradesh High Court · (1999) 6 ALT 537
High Courts23 Jul 1999
Pydah Educational Academy, Visakhapatnam Vs Govt. of A.P. and Another
Andhra Pradesh High Court · (1999) 5 ALD 115 : (1999) 4 ALT 568 : (1999) 2 APLJ 270
Andhra Pradesh Education Act, 1982 — Section 99Constitution of India, 1950 — Article 226
High Courts23 Jul 1999
V. Rama Murthy and others Vs Hindustan Petroleum Corporation, Ltd., Bombay and another
Andhra Pradesh High Court · (1999) 2 ALD 394 : (1999) 2 ALT 375
High Courts23 Jul 1999Dismissed
Peela Pothi Naidu Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 763 : (2000) 2 ALT 779
Constitution of India, 1950 — Article 366, 366(10), 372, 372(1), 372(2)Government of India Act, 1935 — Section 72India (Adaptation of Existing Indian Laws) Order, 1947 — Section 3
High Courts23 Jul 1999Dismissed
Sri Raja Labour Contract Co-operative Society Limited and Others Vs Superintending Engineer
Andhra Pradesh High Court · (1999) 4 ALT 538
High Courts23 Jul 1999
Deputy Registrar Vs Abdul Raheem and others
Andhra Pradesh High Court · (1999) 6 ALD 303 : (1999) 6 ALT 41
High Courts23 Jul 1999
Annangi Venkatarathnam Vs Joint Collector, Nellore and another
Andhra Pradesh High Court · (1999) 5 ALD 6 : (1999) 4 ALT 539 : (1999) 2 APLJ 205
Andhra Pradesh Land Encroachment Act, 1905 — Section 7Constitution of India, 1950 — Article 226
High Courts22 Jul 1999Dismissed
S.L. Narayana Vs L. Shankar Kumar and Others
Andhra Pradesh High Court · (1999) 4 ALT 725
Constitution of India, 1950 — Article 226
High Courts22 Jul 1999
S. Anjaneyulu Vs Regional Manager, APSRTC, Vijayawada
Andhra Pradesh High Court · AIR 1999 AP 403 : (1999) 5 ALD 55 : (1999) 4 ALT 585
Constitution of India, 1950 — Article 14, 21Road Transport Corporations Act, 1950 — Section 45
High Courts22 Jul 1999
Regional Director, Employees State Insurance Corporation, Hyderabad Vs Bharat Cement Pipe Industries
Andhra Pradesh High Court · (1999) 6 ALD 203 : (2000) 2 ALT 403 : (2000) 84 FLR 971 : (2000) 1 LLJ 376
Employees State Insurance (General) Regulations, 1950 — Regulation 31Employees State Insurance Act, 1948 — Section 2(9), 39, 40, 45