High Courts10 Mar 2000
S.A. Wali Quadri Vs Sadar Anjuman-e-Islamia
Andhra Pradesh High Court · AIR 2000 AP 417 : (2000) 3 ALD 370
Transfer of Property Act, 1882 — Section 105, 106, 106, 107, 108
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,090 of 1,762
High Courts10 Mar 2000
COMMISSIONER OF INCOME TAX Vs ANAKAPALLI CO. OP. MARKETING SOCIETY LTD.
Andhra Pradesh High Court · (2000) 111 TAXMAN 702
Income Tax Act, 1961 — Section 256, 80P, 81
High Courts09 Mar 2000Allowed
A. Narasimha Reddy Vs State of A.P.
Andhra Pradesh High Court · (2001) CriLJ 2010
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 438, 438(1), 439Penal Code, 1860 (IPC) — Section 307, 34
High Courts09 Mar 2000
Vinayak Shastry and others Vs Dhondu Shastry
Andhra Pradesh High Court · (2000) 2 ALD 750 : (2000) 2 ALT 585 : (2000) 1 APLJ 517
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17, Order 18 Rule 3
High Courts09 Mar 2000
O. Raja Reddy Vs Presiding Officer and others
Andhra Pradesh High Court · (2000) 2 ALD 747 : (2000) 4 ALT 479 : (2000) 85 FLR 637 : (2000) 2 LLJ 793
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 17
High Courts09 Mar 2000
R.K. Dalal Vs Union of India and others
Andhra Pradesh High Court · (2000) 4 ALD 53 : (2000) 2 ALT 579
Constitution of India, 1950 — Article 14
High Courts09 Mar 2000
APRSTC and others Vs M. Srinivas
Andhra Pradesh High Court · (2000) 3 ALD 20
Contempt of Courts Act, 1971 — Section 17
High Courts09 Mar 2000
K. Chandra Shekhar Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 2000 AP 273 : (2000) 2 ALD 644 : (2000) 2 ALT 575
Andhra Pradesh Panchayat Raj Act, 1994 — Section 6(1)
High Courts08 Mar 2000
Md. Imthiaz Vs Managing Director, APSRTC, Hyd. and another
Andhra Pradesh High Court · (2000) 3 ALD 19 : (2000) 3 ALT 424
Constitution of India, 1950 — Article 16
High Courts08 Mar 2000Dismissed
State of Andhra Pradesh Vs North Coastal Wines Distributors
Andhra Pradesh High Court · (2000) 119 STC 80
Andhra Pradesh General Sales Tax Act, 1957 — Section 21(6A)
High Courts08 Mar 2000
Y. Sekhar Vs Govt. of A.P. and others
Andhra Pradesh High Court · (2001) 2 ALD 693
Constitution of India, 1950 — Article 15(4), 226, 239
High Courts08 Mar 2000
Reddi Suryakantam (died) and another Vs Yerra Veeraswami Naidu
Andhra Pradesh High Court · (2000) 3 ALD 559 : (2000) 3 APLJ 82
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 3Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Income Tax Act, 1961 — Section 2(7)
High Courts07 Mar 2000
Syed Meiraj Vs Election Officer and Commissioner, Sherilingampalli, R.R. Dist.
Andhra Pradesh High Court · AIR 2000 AP 369 : (2000) 3 ALD 127 : (2000) 2 ALT 793 : (2000) 3 APLJ 110
Andhra Pradesh Municipalities (Decisions of Election Disputes) Rules, 1967 — Rule 10Andhra Pradesh Municipalities Act, 1965 — Section 326Constitution of India, 1950 — Article 226, 243
High Courts07 Mar 2000
A. Divakrupamani and another Vs A. Sakuntala Devi and others
Andhra Pradesh High Court · (2000) 2 ALD 754 : (2000) 2 ALT 275 : (2000) 1 APLJ 443
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 34(1), 34(2)
High Courts07 Mar 2000Dismissed
Ranka Cables Pvt. Ltd. Vs State of A.P.
Andhra Pradesh High Court · (2001) 121 STC 475
Central Sales Tax Act, 1956 — Section 2
High Courts07 Mar 2000
K. Munilakshmi Vs Assistant Engineer, (Operation), APTRANSCO, Chittoor Dist. and another
Andhra Pradesh High Court · AIR 2000 AP 415 : (2000) 2 ALD 809 : (2000) 2 ALT 222
Constitution of India, 1950 — Article 14
High Courts07 Mar 2000
AMI Sanag Micromation Ltd. and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2000) CriLJ 5043
Criminal Procedure Code, 1973 (CrPC) — Section 29(4), 357, 357(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Mar 2000
A. Subramanyam Vs Prohibition and Excise Inspector, Tirupathi
Andhra Pradesh High Court · (2000) 4 ALD 529 : (2000) 1 ALD(Cri) 671 : (2000) 1 ALT(Cri) 567 : (2000) 2 APLJ 266
Andhra Pradesh Excise Act, 1968 — Section 36(1)Andhra Pradesh Excise Rules — Rule 23Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Mar 2000
B. Nagamma Vs Andhra Pradesh Road Transport Corporation and others
Andhra Pradesh High Court · (2000) 3 ALD 18 : (2000) 3 ALT 763
Constitution of India, 1950 — Article 14
High Courts06 Mar 2000
M. Lingamma Vs Andhra Pradesh State Road Transport Corporation and others
Andhra Pradesh High Court · (2000) 2 ALD 527(2) : (2000) 2 ALD 527 : (2000) 2 ALT 98 : (2000) 2 APLJ 178