COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 1,089 of 1,762

High Courts16 Mar 2000

P. Srinivasulu Vs Registrar (Adminstration), High Court of A.P., Hyd.

Andhra Pradesh High Court · (2000) 2 ALD 759 : (2000) 2 ALT 522

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 91Penal Code, 1860 (IPC) — Section 147, 148, 302, 379, 436

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High Courts16 Mar 2000

M. Sreeramulu Vs Tahera Yousuf Kadri

Andhra Pradesh High Court · (2000) 3 ALD 173 : (2000) 2 ALT 727 : (2000) 2 APLJ 407

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 26, 32Constitution of India, 1950 — Article 14

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High Courts16 Mar 2000

Sree Rayalaseema Paper Mills Ltd., Hyd Vs Appellate Authority for Industrial and Financial Reconstruction, New Delhi and others

Andhra Pradesh High Court · (2000) 2 ALD 789 : (2000) 100 CompCas 716

Limitation Act, 1963 — Section 5Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13, 13(1), 15, 25, 25(1)

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High Courts16 Mar 2000

S.J. Narayana Jana Deo Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2000) 2 ALD 781 : (2000) 3 ALT 87

Andhra Pradesh Pension Code — Rule 68, 71, 77, 81Andhra Pradesh Revised Pension Rules, 1980 — Rule 9Constitution of India, 1950 — Article 226

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High Courts15 Mar 2000Allowed

Byneedi Venkateswara Reddy and Others Vs Pasupulati Bhushaiah and Others

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 793 : (2000) 1 ALT(Cri) 560 : (2000) 1 APLJ 481 : (2000) CriLJ 4733

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 379

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High Courts15 Mar 2000

P. Srinivas Vs Industrial Tribunal-cum-Labour-Court, Warangal and others

Andhra Pradesh High Court · (2000) 3 ALD 85 : (2000) 2 ALT 416 : (2000) 86 FLR 107

Constitution of India, 1950 — Article 12 , 226

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High Courts15 Mar 2000

Vandrasi Ramakrishna Vs Nagoti Saroja

Andhra Pradesh High Court · (2000) 2 ALD 737 : (2000) 2 ALT 434 : (2000) 2 APLJ 10

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34

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High Courts15 Mar 2000

A.K. Reddy Vs Depot Manager, APSRTC, Nellore and another

Andhra Pradesh High Court · (2000) 2 ALD 818 : (2000) 2 ALT 214

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High Courts15 Mar 2000Dismissed

Sathrevada Valliamma Vs S. Sabhapathi and Others

Andhra Pradesh High Court · (2000) 2 ALT 621 : (2000) 3 CivCC 392

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 29

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High Courts15 Mar 2000

G. Seshamma Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2000) 3 ALD 54 : (2000) 2 ALT 749 : (2000) 2 APLJ 457 : (2000) 2 APLJ 17

Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999 — Rule 23, 5(2), 7Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22

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High Courts14 Mar 2000

Sai Sanjeva Tobacco Company Vs Commissioner of Customs and Central Excise, Guntur

Andhra Pradesh High Court · (2000) 3 ALD 125 : (2000) 3 ALT 432 : (2001) 136 ELT 45

Finance Act, 1998 — Section 87, 88, 89

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High Courts14 Mar 2000Allowed

Recon Agrotech Ltd. Vs Vijaya Sales Corpn.

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 790 : (2000) 3 CivCC 427 : (2001) 106 CompCas 507

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts13 Mar 2000

Sarvaraya Textiles Ltd. Vs Commissioner of Commercial Taxes, Govt. of A.P. and Another

Andhra Pradesh High Court · (2000) 2 ALT 301

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

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High Courts13 Mar 2000Allowed

G.S. Ravi Kiran Vs Board of Secondary Education and Others

Andhra Pradesh High Court · (2000) 2 ALT 620

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High Courts13 Mar 2000

Katragadda Vijaya Lakshmi Vs Alla Bhavannarayana

Andhra Pradesh High Court · (2000) 3 ALD 487 : (2000) 3 ALT 541 : (2000) 3 APLJ 48

Civil Procedure Code, 1908 (CPC) — Section 148Limitation Act, 1963 — Article 54

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High Courts13 Mar 2000

S. Suresh and another Vs Syed Omer and others

Andhra Pradesh High Court · AIR 2000 AP 390 : (2000) 2 ALD 768 : (2000) 3 ALT 62 : (2000) 3 RCR(Civil) 703 : (2000) 2 RCR(Rent) 115

Transfer of Property Act, 1882 — Section 108(J)

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High Courts13 Mar 2000

Kannapu Reddy Venkata Subbareddy Vs Gopavaram Rama krishna Reddy

Andhra Pradesh High Court · (2000) 3 ALD 484 : (2000) 3 ALT 441 : (2000) 2 APLJ 255

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Contract Act, 1872 — Section 2

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High Courts10 Mar 2000

P.V. Udashi Vs J.V. Udeshi and Another

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 689 : (2000) 2 ALT(Cri) 32 : (2000) 1 APLJ 487 : (2000) CriLJ 3425

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 406, 417

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High Courts10 Mar 2000

Commissioner of Income Tax, Visakhapatnam Vs Anakapalli Co-operative Marketing Society Limited

Andhra Pradesh High Court · (2000) 4 ALD 58 : (2000) 3 ALT 514 : (2000) 163 CTR 98 : (2000) 245 ITR 616

Income Tax Act, 1961 — Section 80

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High Courts10 Mar 2000

S. Hymavathy and another Vs D.N.R. College, Bhimavaram and others

Andhra Pradesh High Court · (2000) 3 ALD 570 : (2000) 2 ALT 302

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