Viswanatham Bala Subba Rayudu Vs Lakki Reddy Chennamma (died) by LR
Andhra Pradesh High Court · (2005) 2 ALD 134
COURT ARCHIVE
35,240 judgments · page 1,085 of 1,762
Andhra Pradesh High Court · (2005) 2 ALD 134
Andhra Pradesh High Court · (2008) 1 ALT 665
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 895 : (2000) 2 ALT(Cri) 260 : (2000) CriLJ 2566 : (2000) 4 RCR(Criminal) 474
Andhra Pradesh High Court · (2000) 3 ALD 649 : (2000) 3 ALT 159 : (2000) 2 APLJ 290
Andhra Pradesh High Court · (2000) 2 ACC 635 : AIR 2000 AP 442 : (2000) 3 ALD 593
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 759 : (2001) 107 CompCas 479
Andhra Pradesh High Court · (2001) 1 ACC 40 : (2000) 3 ALT 616
Andhra Pradesh High Court · (2000) 4 ALD 532
Andhra Pradesh High Court · (2000) 4 ALD 540 : (2000) 1 ALD(Cri) 751 : (2001) 74 ECC 554 : (2000) 122 ELT 7
Andhra Pradesh High Court · AIR 2000 AP 447 : (2000) 4 ALD 273 : (2000) 3 ALT 610
Andhra Pradesh High Court · (2000) 3 ALT 105 : (2000) 162 CTR 61 : (2000) 244 ITR 143 : (2000) 110 TAXMAN 429
Andhra Pradesh High Court · (2000) 4 ALT 14
Andhra Pradesh High Court · (2001) 1 ACC 92 : (2001) ACJ 1383 : (2000) 3 ALD 745 : (2000) 3 ALT 627
Andhra Pradesh High Court · (2000) 119 STC 52
Andhra Pradesh High Court · (2000) 04 AP CK 0001
Andhra Pradesh High Court · (2000) 04 AP CK 0090
Andhra Pradesh High Court · (2000) 3 ALD 46 : (2000) 2 ALT 650
Andhra Pradesh High Court · (2000) 3 ALD 182 : (2000) 2 ALT 634
Andhra Pradesh High Court · (2000) 3 ALT 319
Andhra Pradesh High Court · (2001) 1 ALT 218