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Andhra Pradesh High Court judgments

35,240 judgments · page 1,084 of 1,762

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High Courts21 Apr 2000

Senior Divisional Manager, LIC of India, Nellore and another Vs Chinni Balagandadhar Tilak

Andhra Pradesh High Court · (2000) 5 ALD 477 : (2000) 3 ALT 428

Constitution of India, 1950 — Article 14, 226
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High Courts20 Apr 2000Dismissed

Secretary Co-op. Society and Another Vs Senior Regional Manager, F.C.I. and Others

Andhra Pradesh High Court · (2000) 04 AP CK 0094

Constitution of India, 1950 — Article 14, 16, 21
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High Courts20 Apr 2000

Hindustan Dorr-Oliver Ltd., Mumbai Vs Godavari Fertilizers and Chemicals Ltd., Secunderabad

Andhra Pradesh High Court · (2000) 3 ALD 445 : (2000) 3 ALT 277

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 14, 226
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High Courts20 Apr 2000

Priyadarshini Jattu Workers Labour Contract Co-operative Society (LCCS), Dowleshwaram Vs Senior Regional Manager, FCI, Hyd. and others

Andhra Pradesh High Court · (2000) 4 ALD 31 : (2000) 3 ALT 114

Constitution of India, 1950 — Article 14, 16, 21
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High Courts20 Apr 2000Dismissed

Commissioner of Survey, Settlements and Land Records and Another Vs Saraddy Kanakamma and Others

Andhra Pradesh High Court · (2000) 4 ALT 363

Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Rule 10, 2Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 5
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High Courts20 Apr 2000Allowed

Pyboina Ravindra Kumar Vs State of A.P.

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 893 : (1999) 1 ALD(Cri) 551 : (2000) 2 ALT(Cri) 248 : (2000) CriLJ 2564

Criminal Procedure Code, 1973 (CrPC) — Section 313, 482
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High Courts19 Apr 2000

Singh D.C. Vs Air Officer-in-Charge Personnel (Airmen), New Delhi and others

Andhra Pradesh High Court · (2000) 3 ALD 703 : (2000) 3 ALT 728

Air Force Rules, 1969 — Rule 15(2)
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High Courts19 Apr 2000

Secretary, Irrigation and CAD Department, Hyd. Vs K. Vijayakumar and another

Andhra Pradesh High Court · (2000) 3 ALD 627 : (2000) 3 ALT 147 : (2000) 86 FLR 276

Industrial Disputes Act, 1947 — Section 10, 2, 25
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High Courts19 Apr 2000

V. Raja Satyanarayana and others Vs Osmania University, Hyd.

Andhra Pradesh High Court · AIR 2000 AP 423 : (2000) 3 ALD 565 : (2000) 3 ALT 173 : (2000) 2 APLJ 48

Constitution of India, 1950 — Article 14
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High Courts19 Apr 2000

Kondalagutla Chinni Krishnaiah Vs State of A.P.

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 904 : (2000) 1 ALT(Cri) 507 : (2001) CriLJ 1891

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 197, 198, 482
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High Courts19 Apr 2000

G.S.K. Janardhana Rao and Another Vs Guntupalli Guru Prasad and Another

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 888 : (2000) 1 ALT(Cri) 524 : (2000) 3 APLJ 123 : (2000) CriLJ 2927

Hyderabad Municipal Corporation Act, 1955 — Section 680Penal Code, 1860 (IPC) — Section 21
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High Courts18 Apr 2000

N. Samba Siva Rao and others Vs APSRTC, Musheerabad, Hyd. and others

Andhra Pradesh High Court · (2000) 3 ALD 632 : (2000) 3 ALT 28

Road Transport Corporations Act, 1950 — Section 45(1)
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High Courts18 Apr 2000

G. Atchaiah Vs Kakatiya University, Warangal and another

Andhra Pradesh High Court · (2000) 3 ALD 403 : (2000) 3 ALT 192

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High Courts18 Apr 2000

Secretary Board of Intermediate Education, Hyderabad Vs S. Srivalli and others

Andhra Pradesh High Court · (2000) 3 ALD 474

Andhra Pradesh Intermediate Education Act, 1971 — Section 12, 17, 3, 9Constitution of India, 1950 — Article 14, 226Maharashtra Secondary and Higher Secondary Education Boards Regulations, 1977 — Regulation 104(3), 2
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High Courts17 Apr 2000

Golla Savari (died) LRs Vs Land Acquisition Officer, Srisailam Project, Wanaparthy and another

Andhra Pradesh High Court · (2000) 5 ALD 171 : (2000) 6 ALT 701

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High Courts17 Apr 2000Allowed

Baber Siddiqui Vs Commissioner of Police and Others

Andhra Pradesh High Court · (2000) 1 ALD(Cri) 909 : (2000) 3 ALT 300

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 106, 107, 108, 110(1)Penal Code, 1860 (IPC) — Section 332, 452
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High Courts17 Apr 2000

Ranga Ramesh and others Vs Madugula Pattabhi (died) as LRs. and others

Andhra Pradesh High Court · (2000) 3 ALD 454 : (2000) 3 ALT 522 : (2000) 2 APLJ 301

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 90Civil Procedure Code, 1908 (CPC) — Section 24
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High Courts17 Apr 2000

St. Mary''s Educational Society, Giddaluru, Prakasham Dist Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2000) 3 ALD 319 : (2000) 3 ALT 95

Andhra Pradesh Education Act, 1982 — Section 20Andhra Pradesh Education Act, 1992 — Section 20National Council for Teacher Education Act, 1993 — Section 12, 14, 3, 32
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High Courts17 Apr 2000

Mangalagirikhaja Mian (died) and others Vs Chand Bee and others

Andhra Pradesh High Court · (2000) 3 ALD 498 : (2000) 3 ALT 200

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Hindu Succession Act, 1956 — Section 29Partition Act, 1893 — Section 2, 4
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High Courts17 Apr 2000

S.B. Vijaya Vs Lakshminarayana, Station House Officer, Saroornagar Police Station, Rangareddy District and others

Andhra Pradesh High Court · (2001) 1 ALD 520 : (2000) 3 ALT 108

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 354
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