High Courts28 Aug 2000

K. Mahalaxmi and another Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2000) 5 ALD 588 : (2000) 5 ALT 517

Andhra Pradesh (Ceiling on Agricultural Holdings) Act, 1961 — Section 10Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 3(3)(a)(ii), 3(1), 3(2), 3(3)Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 47, 50B