High Courts06 Sept 2000Dismissed
Union of India (UOI) Vs Kandula Santaiah and Others
Andhra Pradesh High Court · (2001) 2 ACC 74 : (2001) 1 ALT 177
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,068 of 1,762
High Courts06 Sept 2000
Oriental Insurance Co. Ltd., Warangal Vs Thudi Mallamma and others
Andhra Pradesh High Court · (2000) 6 ALD 461 : (2000) 6 ALT 585 : (2001) 88 FLR 654
Motor Vehicles Act, 1988 — Section 147(1)Workmens Compensation Act, 1923 — Section 4(1)
High Courts05 Sept 2000
J.R. Ramesh Kumar @ Rameshji Vs N. Prabhakar Rao
Andhra Pradesh High Court · (2000) 6 ALD 796 : (2000) 6 ALT 727 : (2000) 3 APLJ 19
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)Mysore House Rent and Accommodation Control Act, 1951 — Section 8(3)
High Courts05 Sept 2000Dismissed
T.C.I. Finance Ltd. Vs Sree Vani Printers Pvt. Ltd. and Another
Andhra Pradesh High Court · (2000) 5 ALT 793 : (2001) 1 CivCC 522 : (2001) 2 RCR(Civil) 476
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 5
High Courts04 Sept 2000Allowed
S. Srinivasan and Another Vs Deccan Petrolium Ltd. and Others
Andhra Pradesh High Court · (2000) 2 ALD(Cri) 516 : (2000) 2 ALT(Cri) 370 : (2001) CriLJ 569
Criminal Procedure Code, 1973 (CrPC) — Section 91Penal Code, 1860 (IPC) — Section 408, 418, 420
High Courts04 Sept 2000Dismissed
Balaji Estates and Another Vs Shivani Alloys Steel Castings (P) Ltd. and Another
Andhra Pradesh High Court · (2000) 2 ALD(Cri) 523 : (2000) 2 ALT(Cri) 436 : (2001) CriLJ 631
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Sept 2000Allowed
Ch. Balraj Vs The Municipal Council and Others
Andhra Pradesh High Court · (2001) 1 ALT 183
Andhra Pradesh Municipalities Act, 1965 — Section 192
High Courts31 Aug 2000Dismissed
Aare Village Gram Panchayat Vs President, Aare Village Water Users Association and Others
Andhra Pradesh High Court · (2001) 2 ALT 174
Andhra Pradesh Panchayat Raj Act, 1994 — Section 80, 80(2)Constitution of India, 1950 — Article 226
High Courts31 Aug 2000
Kuncha Kamaraju and others Vs Pithambaram Bul Mangamma and others
Andhra Pradesh High Court · (2000) 6 ALD 551 : (2000) 6 ALT 653
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 8Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 16(2), 53
High Courts31 Aug 2000Dismissed
P. Kumarasan Vs Registrar (General), High Court of A.P. and Others
Andhra Pradesh High Court · (2001) 1 ALT 389
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Aug 2000
M. Thirupathi Reddy Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2000) 5 ALD 674 : (2000) 2 AnWR 235
Andhra Pradesh Last Grade Service Rules, 1992 — Rule 2(14)Constitution of India, 1950 — Article 14
High Courts30 Aug 2000
S.V. Satyaprasad Vs Commissioner of Collegiate Education, Govt. of Andhra Pradesh, Nampally, Hyderabad
Andhra Pradesh High Court · (2000) 5 ALD 619 : (2000) 5 ALT 619
Ministerial Service Rules — Rule 22, 23(2), 4State and Subordinate Services Rules — Rule 37(A)(1)
High Courts30 Aug 2000
Basireddy Raghurami Reddy and others Vs Gangullappa (deceased) by LRs and another
Andhra Pradesh High Court · (2000) 5 ALD 678 : (2000) 5 ALT 591
Registration Act, 1908 — Section 17, 49
High Courts30 Aug 2000
V. Ramachander Vs Regional Manager, APSRTC, Nizamabad and another
Andhra Pradesh High Court · (2000) 6 ALD 83 : (2000) 87 FLR 926
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11B, 17A, 33C(2)Limitation Act, 1963 — Article 136
High Courts29 Aug 2000
K. Jayaramaiah Chetty Vs Spl. Dy. Collector and Land Acquisition Officer, TTD, Tirupathi and others
Andhra Pradesh High Court · (2000) 5 ALD 661 : (2000) 5 ALT 582
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 120, 121, 153, 97Constitution of India, 1950 — Article 19(1)Land Acquisition Act, 1894 — Section 11, 23, 28, 34
High Courts29 Aug 2000
Government of A.P. and another Vs Pentakota Nagayamma and another
Andhra Pradesh High Court · (2000) 5 ALD 679 : (2000) 5 ALT 553
Land Acquisition Act, 1894 — Section 11, 4(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 34, 4, 6
High Courts29 Aug 2000
Dasyam Elizabath Rani and Others Vs Dasyam Pradeep Kumar and Others
Andhra Pradesh High Court · (2000) 2 ALD(Cri) 539 : (2001) CriLJ 47
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
High Courts29 Aug 2000
Soroju Satyavathi and others Vs Oriental Insurance Company Limited, Vijayawada
Andhra Pradesh High Court · (2002) ACJ 1414 : (2000) 6 ALD 331 : (2000) 6 ALT 206
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147
High Courts28 Aug 2000Allowed
Bandi Dhanalakshmi and Another Vs Chalamala Satyanarayana
Andhra Pradesh High Court · (2000) 5 ALT 375
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 21 Rule 90
High Courts28 Aug 2000
Voleti Rangaiah Vs Adapa Satyanarayana and others
Andhra Pradesh High Court · AIR 2001 AP 251 : (2000) 6 ALD 193 : (2000) 6 ALT 109 : (2001) 2 CivCC 64
Specific Relief Act, 1963 — Section 16