COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 1,061 of 1,762

High Courts07 Nov 2000

Anajamma Vs S. Pushpamma and another

Andhra Pradesh High Court · AIR 2001 AP 198 : (2001) 1 ALD 77 : (2001) 1 ALT 235

Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 34, 35Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 4, 5Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11

High Courts07 Nov 2000Dismissed

K. Krishnayya and others Vs Assistant Commissioner of Labour, Tirumala, Tirupathi and others

Andhra Pradesh High Court · (2001) 1 ALD 38 : (2000) 6 ALT 593 : (2001) 89 FLR 171 : (2001) 1 LLJ 962

High Courts07 Nov 2000

Mohd Fazal Ali Vs Registrar (Administration), High Court of A.P., Hyderabad

Andhra Pradesh High Court · (2001) 1 ALD 42 : (2000) 6 ALT 424

High Courts07 Nov 2000

D. Kodandapani Vs Commissioner of Collegiate Education, A.P., Hyderabad and others

Andhra Pradesh High Court · (2001) 1 ALD 107 : (2001) 1 ALT 308

Andhra Pradesh Education Act, 1982 — Section 2

High Courts07 Nov 2000Dismissed

G.S. Usha Vs Life Insurance Corpn. of India and Others

Andhra Pradesh High Court · (2001) 1 ALT 190

Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 16, 16(1), 16(2), 86

High Courts07 Nov 2000

K. Gopala Krishna Murthy Vs Banda Krishna Vijaya Bhaskara Rao and another

Andhra Pradesh High Court · (2001) 1 ALD 37 : (2000) 6 ALT 612 : (2001) 2 APLJ 306

Transfer of Property Act, 1882 — Section 108

High Courts06 Nov 2000

Abdul Khader Vs Forest Range Officer, Rayachoti, Cuddapah Dist. and others

Andhra Pradesh High Court · (2000) 6 ALD 681 : (2000) 6 ALT 754 : (2001) CriLJ 2617

Andhra Pradesh Forest Act, 1967 — Section 15(6), 44(2)Constitution of India, 1950 — Article 14, 19(1), 300

High Courts06 Nov 2000

NGOs. Colony Development Committee, Machilipatnam Vs District Collector, Krishna, Machilipatnam and others

Andhra Pradesh High Court · (2001) 1 ALD 55 : (2000) 6 ALT 624

Andhra Pradesh Municipalities Act, 1965 — Section 37, 40

High Courts06 Nov 2000

Ganapati Sreerama Murthy Vs Secretary and Correspondent, DNR College, Bhimavaram, W.G. Dist and others

Andhra Pradesh High Court · (2001) 1 ALD 39 : (2001) 1 ALT 17

Andhra Pradesh Education Act, 1982 — Section 79

High Courts06 Nov 2000

Dr. P. Krishna Malakonda Reddy Vs NTR University of Health Sciences, Vijayawada and others

Andhra Pradesh High Court · AIR 2001 AP 102 : (2000) 6 ALD 710 : (2000) 6 ALT 644

Indian Medical Council Act, 1956 — Section 33

High Courts03 Nov 2000

Prudential Co-operative Urban Bank Limited Vs Deputy Commissioner of Income Tax and Others

Andhra Pradesh High Court · (2001) 169 CTR 212 : (2001) 250 ITR 121 : (2002) 120 TAXMAN 248

Constitution of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 11(6)

High Courts03 Nov 2000

Virani Company and Lubricant Oil Dealers Vs Durgam Purushottam (died) per LRs. and others

Andhra Pradesh High Court · (2001) 1 ALD 280 : (2001) 1 ALT 273

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 22Civil Procedure Code, 1908 (CPC) — Section 115

High Courts03 Nov 2000Dismissed

Jogi Satyam and Others Vs Superintending Engineer, R and B Department and Others

Andhra Pradesh High Court · (2001) 1 ALT 182

High Courts02 Nov 2000

Deputy Engineer, Irrigation Sub-Division Vs K.N.S.S. Hanuman and Another

Andhra Pradesh High Court · (2001) 3 ALT 459 : (2002) 4 LLJ 329

Industrial Disputes Act, 1947 — Section 25F

High Courts02 Nov 2000

Virginia Tobacco Growers Association Vs Union of India and others

Andhra Pradesh High Court · AIR 2001 AP 164 : (2000) 6 ALD 720 : (2001) 1 ALT 20

Constitution of India, 1950 — Article 19(1), 226Tobacco Board Act, 1975 — Section 10, 11, 12, 13, 14Tobacco Board Rules, 1976 — Rule 14, 25, 31, 32, 33

High Courts02 Nov 2000Dismissed

P. Seshagiri Rao and Another Vs K. Pattabhiraman and Another

Andhra Pradesh High Court · (2000) 2 ALD(Cri) 744

Criminal Procedure Code, 1973 (CrPC) — Section 197

High Courts02 Nov 2000

Mohd. Riazuddin and others Vs Govt. of A.P. and others

Andhra Pradesh High Court · (2000) 6 ALD 756 : (2000) 6 ALT 239

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1, 10, 2(1), 24, 3Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 5Constitution of India, 1950 — Article 226

High Courts02 Nov 2000

Vysyaraju Sanyasi Raju (Died) by LRs. and others Vs Potnuru Venkata Radha Krishna and others

Andhra Pradesh High Court · (2001) 1 ALD 58 : (2000) 6 ALT 405

High Courts02 Nov 2000Dismissed

P. Seshagiri Rao Vs K. Pattabhi Raman

Andhra Pradesh High Court · (2000) 2 ALD(Cri) 753 : (2001) 1 ALT(Cri) 68

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts01 Nov 2000

P.J. Ratan Kumar and another Vs Oriental Insurance Co., Ltd. and others

Andhra Pradesh High Court · (2000) 6 ALD 646 : (2000) 6 ALT 88

Constitution of India, 1950 — Article 14