COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 1,060 of 1,762

High Courts16 Nov 2000

Ahmed Abdul Saleem and others Vs Ahmed Abdul Sumeer and others

Andhra Pradesh High Court · (2001) 1 ALD 175 : (2001) 1 ALT 250

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 — Rule 109(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115, 151

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High Courts16 Nov 2000

Chinni Veeraiah and another Vs Nellore Municipality, Nellore District

Andhra Pradesh High Court · AIR 2001 AP 175 : (2001) 1 ALD 35 : (2000) 6 ALT 594

Andhra Pradesh Municipalities Act, 1965 — Section 250, 252

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High Courts15 Nov 2000

B. Veera Reddy Swamy Vs Station House Officer, Kolimigundla Police Station, Kurnool and another

Andhra Pradesh High Court · AIR 2001 AP 136 : (2001) 1 ALD 9 : (2001) 1 ALT 83

Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960 — Section 2, 30(1), 4, 5(2), 6Constitution of India, 1950 — Article 226, 25, 26Penal Code, 1860 (IPC) — Section 120, 147, 148, 149, 302

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High Courts14 Nov 2000Allowed

Madduru Obulapathi Vs State of A.P. and Others

Andhra Pradesh High Court · (2001) 1 ALT 544 : (2001) 1 AnWR 30

Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 87, 87(3), 9(1), 97

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High Courts14 Nov 2000Dismissed

East India Pharmaceutical Works Ltd. Vs Additional Industrial Tribunal-cum-Addl. Court, Hyderabad

Andhra Pradesh High Court · (2001) 1 ALD 28 : (2000) 6 ALT 419 : (2001) 89 FLR 59 : (2000) 3 LLJ 282

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10(2), Order 16 Rule 21Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(3), 33C(2)

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High Courts13 Nov 2000Dismissed

B. Krishna Murthy Vs B. Vishnu Murthy and Others

Andhra Pradesh High Court · (2001) 1 ALT 270 : (2000) 3 APLJ 465

Limitation Act, 1963 — Section 14, 5

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High Courts13 Nov 2000

Mohd Moizuddin Siddiqui and another Vs Mohd. Ismail

Andhra Pradesh High Court · (2000) 6 ALD 467 : (2000) 6 ALT 401

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20

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High Courts13 Nov 2000

C. Ramesh Vs APSRTC, Hyderabad and others

Andhra Pradesh High Court · (2001) 1 ALD 407 : (2001) 1 ALT 137

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High Courts13 Nov 2000

Rayapati Venkateswar Rao Vs Mantai Sambasiva Rao and another

Andhra Pradesh High Court · (2001) 1 ALD 435

Workmens Compensation Act, 1923 — Section 2(1)

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High Courts10 Nov 2000

Sri Satyanarayana Rice Mill, Mortha and others Vs Andhra Bank, Tanuku Branch, West Godavari District and others

Andhra Pradesh High Court · (2001) 1 ALD 33 : (2001) 2 ALT 180

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 5, Order 40 Rule 1

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High Courts10 Nov 2000

Visakha SPCA Vs Union of India and others

Andhra Pradesh High Court · (2000) 6 ALD 539 : (2000) 6 ALT 666

Environment (Protection) Act, 1986 — Section 3(1), 3(2)(v), 3(3)Environment (Protection) Rules, 1986 — Rule 5(3)Wild Life (Protection) Act, 1972 — Section 21

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High Courts09 Nov 2000

State of A.P. Vs Bhagya Lakshmi Hatcheries Pvt., Ltd., Hyderabad

Andhra Pradesh High Court · (2000) 6 ALD 463 : (2000) 6 ALT 679

Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 3, 8, 9Andhra Pradesh General Sales Tax Rules, 1957 — Rule 5

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High Courts09 Nov 2000

Vithaldas Vs Union of India

Andhra Pradesh High Court · (2001) 248 ITR 366

Constitution of India, 1950 — Article 226

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High Courts09 Nov 2000

State of A.P. Vs Sol Back Bay Acqua Limited, Hyderabad

Andhra Pradesh High Court · (2001) 1 ALD 494 : (2001) 1 ALT 602 : (2001) CriLJ 1107

Companies Act, 1956 — Section 433Contempt of Courts Act, 1971 — Section 12Sick Industrial Companies (Special Provisions) Act, 1985 — Section 2, 22

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High Courts09 Nov 2000

A. Dasa Kumar Vs Smt. A. Sunanda

Andhra Pradesh High Court · (2001) 1 ALT 447 : (2001) 2 DMC 229

Hindu Marriage Act, 1955 — Section 2, 24

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High Courts09 Nov 2000

P. Damodar Reddy Vs Commissioner of Commercial Taxes and Others

Andhra Pradesh High Court · (2002) 125 STC 16

Andhra Pradesh General Sales Tax Act, 1957 — Section 5HAndhra Pradesh General Sales Tax Rules, 1957 — Rule 17I, 17I(1)

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High Courts08 Nov 2000

Govt. of A.P. and another Vs Medwin Educational Society, Hyd. and others

Andhra Pradesh High Court · (2000) 6 ALD 609 : (2000) 6 ALT 305 : (2001) 3 UPLBEC 2669

Constitution of India, 1950 — Article 254, 371Indian Medical Council Act, 1956 — Section 10

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High Courts08 Nov 2000

Nagarjuna Paper Mills Ltd., Hyderabad Vs G. Mahesh

Andhra Pradesh High Court · (2001) 1 ALD 308

Civil Procedure Code, 1908 (CPC) — Section 34Sales of Goods Act, 1930 — Section 61(2)

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High Courts08 Nov 2000Dismissed

P. Galireddy and another Vs Chinna Ramaswamy Goud and others

Andhra Pradesh High Court · (2002) ACJ 1595 : (2001) 1 ALD 171 : (2001) 1 APLJ 33 : (2002) 4 LLJ 332

Workmens Compensation Act, 1923 — Section 2(1), 30

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High Courts08 Nov 2000Allowed

Mallela Venkat Rao and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2000) 11 AP CK 0014

Andhra Pradesh Scheduled Castes (Rationalisation of Reservation) Ordinance, 1999 — Ordinance 6Andhra Pradesh Scheduled Castes (Rationalisation of Reservations) Act, 2000 — Section 11, 12, 2, 3, 4Andhra Pradesh Scheduled Castes (Rationalisation of Reservations) Rules, 2000 — Rule 4

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