High Courts23 Jan 2001
Kopalle Hanumantha Rao Vs District Collector, Krishna District another
Andhra Pradesh High Court · (2001) 2 ALD 136 : (2001) 2 ALT 266 : (2001) 1 APLJ 233
Andhra Pradesh Revenue Enquiries Act, 1893 — Section 2
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,052 of 1,762
High Courts23 Jan 2001
New India Assurance Company Limited, Hyderabad Vs Bollam Laxmi, @ Lachamma and others
Andhra Pradesh High Court · (2001) 2 ACC 272 : (2001) 3 ALD 353 : (2001) 3 ALT 402 : (2001) 1 APLJ 189
Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 147, 148, 2(16)
High Courts23 Jan 2001
A.M. Krishna Vs Chairman, State Level Police Recruitment Board, Office of the Director-General and Inspector-General of Police, Hyderabad and Another
Andhra Pradesh High Court · (2001) 2 ALD 71 : (2001) 1 ALT 718
Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 22Constitution of India, 1950 — Article 226
High Courts23 Jan 2001
Adapaka Eswaramma and Others Vs N. Chandra Sekhar
Andhra Pradesh High Court · (2002) ACJ 1544 : (2001) 2 ALD 234 : (2001) 2 ALT 89
Motor Vehicles Act, 1939 — Section 110Penal Code, 1860 (IPC) — Section 338
High Courts22 Jan 2001
Tasheem Sultana and others Vs Andhra Pradesh Advocates Welfare Fund Committee
Andhra Pradesh High Court · AIR 2001 AP 249 : (2001) 2 ALD 266 : (2001) 2 ALT 419
Andhra Pradesh Advocates Welfare Fund Act, 1987 — Section 10, 12, 15, 3, 4
High Courts22 Jan 2001
V. Srinivas Vs Superintendent of Police, Medak Dist., Sangareddy, Medak and others
Andhra Pradesh High Court · (2001) 2 ALD 44 : (2001) 2 ALT 1
High Courts22 Jan 2001
K. Butchi Reddy and Others Vs Central Administration Tribunal, Hyd. and others
Andhra Pradesh High Court · (2001) 2 ALD 241 : (2001) 2 ALT 166
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts22 Jan 2001
P. Thulasirama Raju Vs Regional Manager, APSRTC, Tirupathi, Chittoor Dist. and others
Andhra Pradesh High Court · (2001) 2 ALD 259
High Courts21 Jan 2001
The New India Assurance Co. Ltd. Vs Ijjagiri Kanakamma and Others
Andhra Pradesh High Court · (2002) 1 APLJ 305
Motor Vehicles Act, 1988 — Section 140, 166
High Courts20 Jan 2001
V. Vinayak Rao and Others Vs A.P. State Irrigation Development Corporation Ltd. and Another
Andhra Pradesh High Court · (2001) 2 ALT 384
Constitution of India, 1950 — Article 14, 141
High Courts20 Jan 2001Dismissed
Tirumala Tirupathi Devasthanams Vs Tirupathi Municipality
Andhra Pradesh High Court · (2001) 01 AP CK 0075
Andhra Pradesh Municipalities Act, 1965 — Section 376, 81, 82, 83, 84Andhra Pradesh Municipalities Rules — Rule 14, 22, 23, 24, 25
High Courts20 Jan 2001
Mohd. Hussain Vs APSRTC, Hyderabad and Another
Andhra Pradesh High Court · (2001) 2 ALD 78
Road Transport Corporations Act, 1950 — Section 10, 19, 45
High Courts20 Jan 2001
K. Harinatha Reddy and others Vs B. Rama Rao and others
Andhra Pradesh High Court · (2001) 2 ALD 116 : (2001) 2 ALT 237
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 11, 2(A), 3, 4, 5(2)Civil Procedure Code, 1908 (CPC) — Order 16 Rule 11, Order 47 Rule 1Constitution of India, 1950 — Article 136, 226
High Courts20 Jan 2001
Tirumala Tirupathi Devasthanams, Tirupathi, Chittor District Vs T.C. Laxminarayana and another
Andhra Pradesh High Court · (2001) 2 ALD 63 : (2001) 1 ALT 715
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153Tirumala Tirupati Devasthanams Employees Service Rules, 1989 — Rule 9
High Courts20 Jan 2001
Moosala Ramarao and another Vs District Collector, Srikakulam and others
Andhra Pradesh High Court · (2002) ACJ 1085 : (2001) 2 ALD 1 : (2001) 1 ALT 656
Motor Vehicles Act, 1988 — Section 163(1)
High Courts20 Jan 2001Allowed
Bankatlal Satyanarayana Parikh and Co., Nizamabad Vs Commissioner of Commercial Taxes, A.P., Hyd. and another
Andhra Pradesh High Court · (2001) 2 ALD 147 : (2001) 2 ALT 151 : (2001) 122 STC 236
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 20(4)Income Tax Act, 1922 — Section 33Income Tax Act, 1961 — Section 263
High Courts20 Jan 2001Allowed
Kota Nagaratnamma and Others Vs Kopparru Prasada Rao
Andhra Pradesh High Court · (2001) 01 AP CK 0021
High Courts20 Jan 2001Dismissed
United India Insurance Co. Ltd. Vs Guguloth Khana and Others
Andhra Pradesh High Court · (2001) 2 ACC 392 : (2001) 2 ALT 185
Motor Vehicles Act, 1939 — Section 95(1)Motor Vehicles Act, 1988 — Section 147
High Courts19 Jan 2001
A. Mannan Khan Vs Judge and Family Court, Hyd., A.P. and another
Andhra Pradesh High Court · AIR 2001 AP 163 : (2001) 2 ALD 264 : (2001) 2 ALD 190 : (2001) 1 ALT 607 : (2001) 1 APLJ 109 : (2001) 2 DMC 250 : (2001) 2 RCR(Civil) 470
Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 7(1)
High Courts19 Jan 2001
Iqbal Hyder Vs Mohammed Wazeeruddin
Andhra Pradesh High Court · (2001) 1 ALD 531 : (2001) 1 ALT 597 : (2001) 1 APLJ 426
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2