High Courts25 Jan 2001
New India Assurance Co. Ltd. Vs Nadella Venkata Subbamma and Another
Andhra Pradesh High Court · (2001) 2 ACC 174 : (2002) ACJ 1985 : (2001) 2 ALT 459
Motor Vehicles Act, 1939 — Section 110A, 170, 92A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 1,051 of 1,762
High Courts25 Jan 2001Dismissed
Pinka Dhanrjuna Rao and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (2001) 2 ALD 448 : (2001) 2 ALT 401 : (2001) 1 APLJ 342
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 20Civil Procedure Code, 1908 (CPC) — Section 141Limitation Act, 1963 — Section 5
High Courts25 Jan 2001
G. Subba Naidu and others Vs Talluri Mahalakshmamma and another
Andhra Pradesh High Court · (2001) 1 ALD 572 : (2001) 1 ALD(Cri) 324 : (2001) 1 ALT(Cri) 187 : (2001) 1 APLJ 164 : (2001) CriLJ 1315
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 192, 200, 202Penal Code, 1860 (IPC) — Section 143, 147, 149, 302
High Courts25 Jan 2001
Lipika Nanda Vs Nizam''s Institute of Medical Sciences, Hyd. and Another
Andhra Pradesh High Court · (2001) 2 ALD 660 : (2001) 2 ALT 720
Constitution of India, 1950 — Article 14, 16, 162, 309
High Courts25 Jan 2001
OPTS Marketing (P) Ltd. and others Vs State of A.P. and another
Andhra Pradesh High Court · (2001) 1 ALD 561 : (2001) 1 ALD(Cri) 312 : (2001) 1 ALT(Cri) 205 : (2001) 1 APLJ 276 : (2001) 2 CivCC 326 : (2001) CriLJ 1489 : (2001) 2 RCR(Criminal) 499
Andhra Pradesh High Court Appellate Side Rules, 1958 — Rule 1, 2, 5, 6Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts25 Jan 2001
Burgula Subrahamanya Krishna and others Vs Sri Siddilingeswar Swamy Vari Kovela, Anakapalli, Visakhapatnam District and another
Andhra Pradesh High Court · (2001) 2 ALD 181 : (2001) 2 ALT 228 : (2001) 1 AnWR 43 : (2001) 1 APLJ 251
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts25 Jan 2001
V. Bangaru Chetty Vs A. Govinda Reddy
Andhra Pradesh High Court · (2001) 2 ALD 140 : (2001) 2 ALT 199 : (2001) 1 APLJ 358
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 20
High Courts25 Jan 2001Allowed
A. Devendra Reddy Vs Chittoor Co-operative Town Bank Ltd. and Others
Andhra Pradesh High Court · (2001) 2 ALT 221
Constitution of India, 1950 — Article 14
High Courts25 Jan 2001
M. Laxminarayana Vs The Secretary, A.P. Residential Educational Institution Society
Andhra Pradesh High Court · (2001) 2 ALD 294 : (2001) 2 ALT 404
High Courts25 Jan 2001
Smt. K. Padmavathamma Vs Smt. R. Uma Maheswari and Others
Andhra Pradesh High Court · (2001) 2 ALT 175 : (2001) 1 AnWR 18 : (2001) 1 APLJ 329
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 64
High Courts25 Jan 2001
Burudi Jagabandu and Others Vs State of A.P.
Andhra Pradesh High Court · (2001) 1 ALT(Cri) 230 : (2001) 1 APLJ 396 : (2001) CriLJ 1866
Criminal Law (Amendment) Act, 1952 — Section 326, 350, 428
High Courts24 Jan 2001
P. Srihari Vs P. Sukunda and another
Andhra Pradesh High Court · AIR 2001 AP 169 : (2001) 2 ALD 72 : (2001) 1 ALT 739 : (2001) 1 APLJ 205 : (2001) 2 DMC 135 : (2001) 2 RCR(Civil) 471
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, 151Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 7
High Courts24 Jan 2001
O. Chinnappa Reddy Vs Govt. of India and others
Andhra Pradesh High Court · (2001) 2 ALD 38 : (2001) 1 ALT 733
Central Civil Services (Pension) Rules, 1972 — Rule 54Constitution of India, 1950 — Article 14, 300Supreme Court Judges (Salaries and Conditions of Services) Act, 1958 — Section 16
High Courts24 Jan 2001
Chukka Yesuratnam Vs Shaik Saidulu and others
Andhra Pradesh High Court · (2001) 3 ALD 66 : (2001) 3 ALT 1 : (2001) 1 APLJ 317
Constitution of India, 1950 — Article 227Hyderabad Municipal Corporation Act, 1955 — Section 671, 71, 87Limitation Act, 1908 — Section 12, 13, 5
High Courts24 Jan 2001
Convention of Baptist Churches of Northern Circars (CBCNC) and another Vs State of A.P. and others
Andhra Pradesh High Court · (2001) 2 ALD 215 : (2001) 2 ALT 190
Andhra Pradesh Education Act, 1982 — Section 90Constitution of India, 1950 — Article 14, 226Leave Rules, 1969 — Rule 5(8)
High Courts24 Jan 2001
Commissioner of Income Tax, Karnataka (Central) Bangalore Vs Venkatarayudu Memorial Educational Trust, Kakinada
Andhra Pradesh High Court · (2001) 3 ALD 533 : (2001) 2 ALT 13
Income Tax Act, 1961 — Section 10(22), 256(1)
High Courts24 Jan 2001
Gurubilli Sreeramulu and others Vs Joga Verrodu and others
Andhra Pradesh High Court · (2001) 3 ALD 367 : (2001) 3 ALT 439 : (2001) 1 APLJ 333 : (2002) 3 CivCC 557
Easements Act, 1882 — Section 13, 15, 17Transfer of Property Act, 1882 — Section 54
High Courts23 Jan 2001Allowed
Valluru Hemalatha Vs Settipalli Panduranga Rao and Others
Andhra Pradesh High Court · (2001) 2 ALT 414 : (2001) 1 APLJ 111 : (2001) 2 CivCC 341 : (2002) 3 RCR(Civil) 667
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 7, 151Constitution of India, 1950 — Article 227
High Courts23 Jan 2001
Mohd. Abdul Wahab Vs State of A.P. and others
Andhra Pradesh High Court · AIR 2001 AP 225 : (2001) 2 ALD 183 : (2001) 2 ALT 105
Motor Vehicles Act, 1939 — Section 21, 7(4)Motor Vehicles Act, 1988 — Section 30(3), 8(3)
High Courts23 Jan 2001
B.S. Sanadha Raj and another Vs Commissioner of Transport, Hyderabad and others
Andhra Pradesh High Court · AIR 2001 AP 162 : (2001) 2 ALD 85 : (2001) 1 ALT 705
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 10, 14, 18, 43, 5(1)Motor Vehicles Act, 1988 — Section 30(3), 8(3)