High Courts25 Apr 2012
Pallam Venkaiah Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 15
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 114, 114(g), 32
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 40 of 62
High Courts25 Apr 2012Dismissed
Smt. K. Laxmi Prasanna Gouri Vs The Rector,Andhra University,Visakhapatnam and two Others
Andhra Pradesh High Court · (2012) 4 ALD 253 : (2012) 5 ALT 60
Constitution of India, 1950 — Article 226
High Courts24 Apr 2012
Axis Bank Limited Vs Naturol Bioenergy Limited
Andhra Pradesh High Court · (2012) 04 AP CK 0103
Companies Act, 1956 — Section 391, 392, 393, 394, 394Constitution of India, 1950 — Article 141, 39Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15, 15(1), 16, 17
High Courts24 Apr 2012Dismissed
Karnati Nageswara Rao Vs The District Collector (CS), Guntur, Guntur District and Others Udatha Koti Subrahmanyam and Karnati Nageswara Rao Vs Karnati Nageswara Rao and Others
Andhra Pradesh High Court · (2012) 4 ALD 460 : (2012) 4 ALT 80
High Courts24 Apr 2012Dismissed
Smt. Puvvada Suseelamma Vs The Ongole Municipality and Abdul Rahiman
Andhra Pradesh High Court · (2012) 5 ALD 247 : (2012) 5 ALT 219
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 11, 13, 14, 15, 15(2)Constitution of India, 1950 — Article 226, 227
High Courts24 Apr 2012
PL Shipping and Logistics Private Limited. Vs A.G.A. Publication Ltd.
Andhra Pradesh High Court · (2012) 173 CompCas 55
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14Companies (Court) Rules, 1959 — Rule 100, 21, 24, 32, 6Companies Act, 1956 — Section 433, 434(1), 439, 443(2)
High Courts23 Apr 2012Dismissed
S. Srinivasulu Naidu Vs Office of Sub-Registrar, Palamaner and Others
Andhra Pradesh High Court · (2012) 5 ALT 397
High Courts23 Apr 2012
Smt. Kambala Sesharatnam and 5 others Vs The A.P. Bhoodan Yagna Board, Gandhi Bhavan, Nampally, Hyderabad and 3 others
Andhra Pradesh High Court · (2012) 4 ALD 259 : (2012) 4 ALT 796
Andhra Pradesh Bhoodan and Gramdan Act, 1965 — Section 15, 15(4), 29Constitution of India, 1950 — Article 226
High Courts23 Apr 2012Allowed
Sri Rukmini Sametha Pandurangaswamy Temple, Amaravathi Village and Mandal, Guntur District Vs Deputy Commissioner Endowments Department Guntur District, Assistant Commissioner Endowments Department Guntur District and D. Venkateshwarlu, Executive Officer, Sri Amareswara Swamy Temple, Amaravathi Town and Mandal, Guntur District
Andhra Pradesh High Court · (2012) 4 ALD 231 : (2012) 4 ALT 779
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15(1), 15(2), 2(23), 57
High Courts23 Apr 2012Dismissed
Shankar Bukya Vs The Secretary of Education Government of Andhra Pradesh At Secretariat, Hyderabad A.P. and Others
Andhra Pradesh High Court · (2012) 4 ALD 425 : (2012) 4 ALT 135
Constitution of India, 1950 — Article 226, 335, 46
High Courts23 Apr 2012Dismissed
M/s. Sai Boda Hotels Vs Mr. Deep Charan Agarwal
Andhra Pradesh High Court · (2012) 5 ALD 378 : (2012) 6 ALT 47
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts20 Apr 2012
Mr. Mir Khader Ali Khan and others Vs The District Registrar, Ranga Reddy and Appellate Authority, R.R. District and another
Andhra Pradesh High Court · (2012) 4 ALD 411 : (2012) 4 ALT 808
Registration Act, 1908 — Section 72
High Courts20 Apr 2012Dismissed
Ch. Pradeep Kumar and another Vs Padma Shakuntala
Andhra Pradesh High Court · (2012) 04 AP CK 0048
Transfer of Property Act, 1882 — Section 106
High Courts20 Apr 2012
Kamal Singh Bisht Vs The Director General of Police, Central Reserve Police force, New Delhi and Others
Andhra Pradesh High Court · (2012) 4 ALD 448 : (2012) 5 ALT 102
High Courts20 Apr 2012Allowed
Vaddadi Rajeswari Vs State
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 70 : (2012) 3 ALT(Cri) 11
Criminal Procedure Code, 1973 (CrPC) — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 2(f), 4
High Courts20 Apr 2012Allowed
Abdul Jabbar Vs Government of A.P. and Others
Andhra Pradesh High Court · (2012) 4 ALD 255 : (2012) 4 ALT 805
Urban Land (Ceiling and Regulation) Act, 1976 — Section 6
High Courts20 Apr 2012Dismissed
Smt. Sangeetha Upadhyay Vs Smt. Chitangada
Andhra Pradesh High Court · (2012) 4 ALD 51 : (2013) 2 ALT 59
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1
High Courts19 Apr 2012
Kolli Buchi Kotaiah Vs The Registrar of Firms, O/o. Commissioner and Inspector General of Registration and Stamps A.P. N.B.K. Estate, Musheerabad, Hyderabad, Kolli Pandu Ranga Rao and Kolli Rama Devi Rao
Andhra Pradesh High Court · (2012) 5 ALD 234
Partnership Act, 1932 — Section 60, 64
High Courts19 Apr 2012Dismissed
A.P. State Textile Dev. Corpn. Ltd. Vs The Presiding Officer, Labour Court, Guntur and others A.P. State Textile Dev. Corpn. Ltd. Vs G. Tatayya and others
Andhra Pradesh High Court · (2012) 5 ALT 470
Constitution of India, 1950 — Article 141Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts19 Apr 2012Allowed
The State of Andhra Pradesh And others. Vs K. Dhanraj, and others
Andhra Pradesh High Court · (2013) 1 ALT 110
Administrative Tribunals Act, 1985 — Section 21, 21(1), 21(3), 5(6)Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22, 22(2)Constitution of India, 1950 — Article 14, 144, 16(1), 226, 309