COURT ARCHIVE

Andhra Pradesh High Court judgments, 2012

1,225 judgments · page 41 of 62

High Courts19 Apr 2012Allowed

Alekhya Yalamanchili Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 3 ALT 803

Constitution of India, 1950 — Article 214, 215, 225, 226, 227Family Courts Act, 1984 — Section 19, 19(4), 3, 7, 7(1)Guardians and Wards Act, 1890 — Section 10, 11, 25, 7, 8

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High Courts19 Apr 2012Dismissed

Kothapalli Gram Panchayat Vs The Govt. of A.P. and others

Andhra Pradesh High Court · (2012) 4 ALD 121 : (2013) 4 ALT 305

Constitution of India, 1950 — Article 300ARegistration Act, 1908 — Section 22A, 22A(1), 22A(2)

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High Courts19 Apr 2012Allowed

Sri Vasavi Boys Hostel and Mess Vs K. Satya Prasad

Andhra Pradesh High Court · (2012) 4 ALD 140 : (2013) 1 ALT 401

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High Courts18 Apr 2012

Mekala Raju and Another Vs Chief Controlling Revenue Authority and Commissioner and Inspector General of Registration of Stamps and Others

Andhra Pradesh High Court · (2013) 1 ALT 553

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High Courts18 Apr 2012Allowed

Umesh Singhaniya Vs Commissioner of Police and Others

Andhra Pradesh High Court · (2013) 3 ALT 146

Andhra Pradesh Towns Nuisances Act, 1889 — Section 3Arms Act, 1959 — Section 25(1)(a)Constitution of India, 1950 — Article 14, 21

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High Courts18 Apr 2012

M. Srinivas Vs Andhra Pradesh State Road Transport Corporation and Another

Andhra Pradesh High Court · (2012) 5 ALT 458

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47

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High Courts18 Apr 2012

Suram Ramana Reddy and Veginati Osura Reddy Vs The Joint Sub-Registrar -I, District Registrar office District Court compund, Nellore city, PSR Nellore District and Others

Andhra Pradesh High Court · AIR 2013 AP 137

Civil Procedure Code, 1908 (CPC) — Section 17Registration Act, 1908 — Section 17, 18, 28

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High Courts18 Apr 2012

M/s Sri Saibaba Agency and K. Harinath Vs Hindustan Petroleum Corporation Limited and Chief Regional Manager - LPG. Hyderabad LPG Regional Office Hindustan Petroleum Corporation Limited Cherlapally, Hyderabad

Andhra Pradesh High Court · (2012) 4 ALD 569 : (2012) 5 ALT 95

Constitution of India, 1950 — Article 12, 14

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High Courts17 Apr 2012

I. Praveen Reddy and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 5 ALD 206 : (2012) 5 ALT 774

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12(2)Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 48, 5A

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High Courts17 Apr 2012

Kovvuri Ramakrishna Reddy Vs Padala Satyanarayana Reddy and Another

Andhra Pradesh High Court · (2012) 4 ALT 1

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts17 Apr 2012Allowed

Sri Manarupa Meadows Private Limited Vs The District Registrar, Ranga Reddy District at Moosapet, Hyderabad and Others

Andhra Pradesh High Court · (2012) 4 ALD 418 : (2012) 4 ALT 169

Registration Act, 1908 — Section 22A

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High Courts17 Apr 2012

Sri Sobhanadi Lakshminarasimha Swamy Varla Veda Pathasala, Agiripally Vs The Commissioner, Endowments Department, Hyderabad and Others

Andhra Pradesh High Court · (2012) 5 ALT 424

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 1(3)(a), 145, 2, 2(4), 2(5)

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High Courts17 Apr 2012

Sri Sobhanadri Lakshminarasimha Swamy Varla Veda Pathasala Vs Commissioner, Endowments Department, Hyderabad and others

Andhra Pradesh High Court · (2012) 5 ALT 424

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 1(3)(a), 145, 2, 2(4), 2(5)

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High Courts16 Apr 2012

C. Rama Mohan Reddy Vs Kusetty Seshamma and Kusetty Guru Prasad

Andhra Pradesh High Court · (2012) 4 ALD 96 : (2013) 1 ALT 174

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(1)

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High Courts16 Apr 2012

M/s. Kamal Wineries and others Vs The Sub-Registrar of Assurances, shadnagar and others

Andhra Pradesh High Court · AIR 2013 AP 36 : (2012) 5 ALT 435

Stamp Act, 1899 — Section 2, 6

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High Courts16 Apr 2012

T. Subramanyam and others Vs G. Bhaskar Hussainaiah and another

Andhra Pradesh High Court · (2012) 5 ALD 303 : (2012) 5 ALT 284

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 338

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High Courts16 Apr 2012Dismissed

Kumar Metallurgical Corporation Limited Vs Deputy Commercial Tax Officer, Nalgonda and Another

Andhra Pradesh High Court · (2013) 57 VST 179

Andhra Pradesh Revenue Recovery Act, 1864 — Section 27Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 22, 22(1), 25

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High Courts16 Apr 2012Dismissed