High Courts11 Jun 2012Allowed
Regoti Mallikarjun Vs Indian Oil Corporation and Others
Andhra Pradesh High Court · (2013) 4 ALD 452 : (2013) 4 ALT 76
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2012
1,225 judgments · page 38 of 62
High Courts08 Jun 2012Dismissed
Chundu Pullaiah Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2012) 5 ALD 262 : (2012) 5 ALT 92
Land Acquisition Act, 1894 — Section 11, 12(2), 18, 4(1), 5A
High Courts08 Jun 2012Allowed
Greater Hyderabad Municipal Corporation, Hyderabad and Another Vs M. Ramakrishna and Others
Andhra Pradesh High Court · (2012) 5 ALD 291 : (2012) 5 ALT 210
High Courts08 Jun 2012Dismissed
Pokuri China Cehnnamma Vs The State of Andhra Pradesh and The Mandal Revenue Officer, Jarugumalli Mandal, Prakasam District The State of Andhra Pradesh and The Mandal Revenue Officer, Jarugumalli Mandal, Prakasam District Vs Pokuri China Cehnnamma
Andhra Pradesh High Court · (2012) 5 ALD 373 : (2012) 6 ALT 545
High Courts08 Jun 2012Dismissed
Kakumani Subba Rao Vs Kakumani Venkateswarlu, Kakumani Venkata Seshaiah, Kakumani Narsimha Rao and Kakumani Rathamma
Andhra Pradesh High Court · (2012) 6 ALT 113
High Courts08 Jun 2012Dismissed
B. Srujana Vs Registrar, Osmania University and Another
Andhra Pradesh High Court · (2013) 4 ALT 50
High Courts07 Jun 2012Allowed
Meeta Sivaraju Vs State of A.P.
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 205
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts07 Jun 2012
M/s. Kamalakannan Road Transport Vs Oil and Natural Gas Corporation Limited and Others
Andhra Pradesh High Court · (2012) 5 ALD 380 : (2012) 5 ALT 281 : (2013) 1 BC 168
High Courts07 Jun 2012Dismissed
Zarninagar Z Adam Vs D. Kamalakar Reddy
Andhra Pradesh High Court · (2012) 5 ALD 272 : (2012) 4 ALT 247
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 Jun 2012Allowed
Bommaji Danam Vs The District Collector, Prakasam District at Ongole, The District Registrar and Collector, Under Section 47 of Indian Stamp Act, The Sub-Registrar, Registration and Stamps Department, Cumbum, Prakasam District and The Dy. Collector (Flying Squad) Registration and Stamps Department
Andhra Pradesh High Court · (2012) 5 ALD 239 : (2012) 4 ALT 567
High Courts07 Jun 2012
The Government of Andhra Pradesh and The Project Officer, Integrated Tribal Development Agency (ITDA), Rajavommangi, East Godavari District Vs G. Sanjeevi and Others
Andhra Pradesh High Court · (2012) 5 ALD 193 : (2012) 5 ALT 410 : (2013) 3 SCT 369
Andhra Pradesh Education Act, 1982 — Section 78, 79Andhra Pradesh Panchayat Raj Act, 1994 — Section 169, 195, 268Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 21
High Courts07 Jun 2012Dismissed
T. Venkata Sateesh Vs Smt. Dasari Suhasini and State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 309 : (2012) 3 ALT(Cri) 199
Hindu Marriage Act, 1955 — Section 13Protection of Women From Domestic Violence Act, 2005 — Section 18, 19, 20, 21, 22
High Courts06 Jun 2012
Hotel New Prasanth Vs Employees'' State Insurance Corporation, Vijayawada
Andhra Pradesh High Court · (2012) 135 FLR 548
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1, 2(12), 45, 45A, 45C
High Courts06 Jun 2012
The New India Assurance Company Ltd. Vs Samala Agaiah and Another Samala Agaiah Vs The New India Assurance Company Ltd. and Another
Andhra Pradesh High Court · (2012) 6 ALT 99
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 110A, 140, 166, 166(1)(c)
High Courts06 Jun 2012Allowed
Mutyala Geeta Bai and Others Vs Ch. Ram Kumar and The United India Insurance Company Limited
Andhra Pradesh High Court · (2013) 2 ACC 608 : (2013) ACJ 725 : (2012) 5 ALT 667
High Courts06 Jun 2012Allowed
G.A. Nagaraju Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 4 ALD(Cri) 549
Andhra Pradesh Municipalities Act, 1965 — Section 194, 194(1)(a)
High Courts06 Jun 2012
Hotel New Prasanth Vs Employees'' State Insurance Corporation
Andhra Pradesh High Court · (2013) 1 LLJ 71
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1(6), 2(12), 45, 45A, 45C
High Courts05 Jun 2012Allowed
M/s. Gita Cotton Trading Company, Chilakaluripet Vs The Chief Controlling Revenue Authority and Commissioner and Inspector General of Registration and Stamps, A.P., Hyderabad and The District Registrar, Narasaraopet, Guntur District
Andhra Pradesh High Court · AIR 2013 AP 129 : (2012) 5 ALT 206
Stamp Act, 1899 — Section 56(1)
High Courts05 Jun 2012Dismissed
Smt. Afzalunnisa Begum and others Vs Ireddy Sanjeeva Reddy (died) per L. Rs.
Andhra Pradesh High Court · (2012) 5 ALT 674
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 32, 38, 38(7), 38(E)
High Courts05 Jun 2012Allowed
Govt. of A.P. and others Vs K. Rama Rao and others
Andhra Pradesh High Court · (2012) 5 ALT 15