High Courts30 Apr 2011Dismissed
Tallapudi Bharati Vijaya Lakshmi Rao Vs Lollugu Venkata Ranga Rao and Others
Andhra Pradesh High Court · (2011) 04 AP CK 0069
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 19
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 41 of 60
High Courts30 Apr 2011Allowed
K. Veera Reddy Vs Shaikshavali and Shaik Rasool Bee
Andhra Pradesh High Court · (2011) 6 ALT 350 : (2011) 4 CivCC 305
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(2), Order 21 Rule 1(3), Order 21 Rule 2, Order 21 Rule 37
High Courts30 Apr 2011Dismissed
The A.P. State Wakf Board Vs Hafiz Syed Saleem Basha and Government of Andhra Pradesh
Andhra Pradesh High Court · (2011) 4 ALD 163 : (2011) 8 RCR(Civil) 650
Kazis Act, 1880 — Section 2
High Courts30 Apr 2011Dismissed
The New India Assurance Company Ltd. Vs Smt. K. Devi, Smt. K. Chalapati Bai and M. Ram Reddy
Andhra Pradesh High Court · (2011) 5 ALD 485
Evidence Act, 1872 — Section 106Motor Vehicles Act, 1988 — Section 149, 149(2), 149(4), 149(5), 149(7)Penal Code, 1860 (IPC) — Section 304A, 337
High Courts30 Apr 2011Allowed
Sri Jayaprakash Agarwal, Smt. Vijayalakshmi Agarwal and Kum Radhika Agarwal Vs Mohd. Kaleemulla and The New Insurance Company Limited
Andhra Pradesh High Court · (2011) 04 AP CK 0028
Civil Procedure Code, 1908 (CPC) — Section 13Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 4
High Courts30 Apr 2011
Mrs. Santhosh Verma, Smt. G. Bala Tripura Sundari Devi Rao, Sri G. Uma Maheswara Rao and Sri G. Satyanarayana Vs The Joint Collector and Others
Andhra Pradesh High Court · AIR 2011 AP 149 : (2011) 6 RCR(Civil) 927
Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act, 1989 — Section 9Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 11(1), 2(10), 29, 3, 3(1)Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 10, 11, 12, 13, 14
High Courts29 Apr 2011Allowed
Pulipaka Varalakshmi, Pulipaka Srilakshmi, Yallapradaga Shyamaladevi and Pulipaka Aravinda Babu Vs The Union of India
Andhra Pradesh High Court · (2012) ACJ 1508 : (2011) 5 ALT 628
Railways Act, 1989 — Section 124, 124A, 128
High Courts29 Apr 2011Dismissed
Aveena Gudipati Vs Vangapandu Srikanth, Kolli Kishore and The State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 509
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts29 Apr 2011Dismissed
HSBC Asset Management (India) Private Ltd. Vs Smt. Mani Rao and Others Maytas Properties Ltd. and Mr. M. Teja Pratap Raju Vs A.P. State Consumer Disputes Redressal Commission and Others The Hongkond and Shanghai Banking Corporation Ltd. and The Hongkond and Shanghai Banking Corporation Ltd. Vs Smt. Mani Rao
Andhra Pradesh High Court · (2011) 166 CompCas 658 : (2011) 8 RCR(Civil) 488
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 11(6), 2, 5, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts29 Apr 2011Allowed
The Superintendent of Customs Vs Mohd. Younis Alias Ahmed
Andhra Pradesh High Court · (2011) 04 AP CK 0038
Drugs and Cosmetics Rules, 1945 — Rule 97Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22, 23, 28
High Courts29 Apr 2011Allowed
Smt. Mandavelli Hema Vs Sri Mandavelli Bhimasankara Prasad
Andhra Pradesh High Court · (2011) 04 AP CK 0030
Hindu Marriage Act, 1955 — Section 13(1)Marriage Laws (Amendment) Act, 1976 — Section 13(1)
High Courts29 Apr 2011Allowed
Mandepalli Chenchu Rama Rao Vs State Bank of India
Andhra Pradesh High Court · (2011) 04 AP CK 0013
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 2, Order 34 Rule 3, Order 34 Rule 4, Order 34 Rule 5
High Courts28 Apr 2011
CIT Vs Anantha Gas Suppliers
Andhra Pradesh High Court · (2012) 208 TAXMAN 87
Income Tax Act, 1961 — Section 256, 32, 32(1)
High Courts28 Apr 2011
Immadi Venkata Muttaiah @ Baburao Vs Sunkara Babaji Chowdary and Immadi Durga Rao
Andhra Pradesh High Court · (2012) 1 ALT 99
High Courts28 Apr 2011
Commissioner of Income Tax A.P. Vs Anantha Gas Supplies
Andhra Pradesh High Court · (2011) 242 CTR 488 : (2011) 335 ITR 334 : (2011) 8 RCR(Civil) 437
Income Tax Act, 1961 — Section 256, 32Income Tax Rules, 1962 — Rule 5
High Courts28 Apr 2011Dismissed
Weaker Sections Mutt Land Residents Association and Others Vs Sri Swamy Hathiramji Mutt, represented by its Custodian and Others Chintaparthi Manchala Reddy and Others Vs Sri Swamy Hatimaji Mutt and Others
Andhra Pradesh High Court · (2011) 6 ALD 427
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 29(1), 38Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82Land Acquisition Act, 1894 — Section 30
High Courts28 Apr 2011Dismissed
The Special Deputy Collector, L.A.O (NTPC) LA Unit (RDO) and The NTPC Ltd. rp. by its G.M. Vs Muthyam Agaiah
Andhra Pradesh High Court · (2011) 5 ALD 599 : (2011) 8 RCR(Civil) 303
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 23(2), 28, 34
High Courts28 Apr 2011Allowed
Tirumareddy Tirupathi, Died, Tirumareddy Prathibha Kiran, Tirumareddy Venkata Santosh Rao and Tirumareddy Naga Thirupathi Rao Vs The Estates Abolition Tribunal, by Chairman Vizianagaram and Others The State of A.P. Vs Estate Abolition Tribunal(Vizianagaram) - Cum District Judge and Others
Andhra Pradesh High Court · (2012) 1 ALT 367
Andhra Pradesh (Andhra Area) Estates Land Act, 1908 — Section 3(11), 3(2), 4
High Courts28 Apr 2011
Bharat Electronics Limited Vs The Deputy Commissioner (CT), No. II Division and The Assistant Commissioner (CT) (INT (LTU), No. II Division
Andhra Pradesh High Court · (2011) 04 AP CK 0018
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12(5)Central Sales Tax Act, 1956 — Section 2, 3, 6, 6A(1), 6A(2)
High Courts27 Apr 2011
In Re : Matrimonial Matters
Andhra Pradesh High Court · (2011) 5 ALD 799
Accident Compensation Act — Section 64, 74Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 — Rule 307, 308, 309, 310, 311Andhra Pradesh Family Courts (Court) Rules, 2005 — Rule 18, 19, 20, 21, 23