High Courts09 Jun 2011
Smt. A. Skari Begum and Others Vs Mohd. Ayaz Khan and Smt. Kubra Begum
Andhra Pradesh High Court · (2011) 06 AP CK 0013
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 65
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 40 of 60
High Courts09 Jun 2011Dismissed
Syed Ali Akbar Nizamuddin Hussaini Vs Mohd Hashim and another
Andhra Pradesh High Court · (2011) 6 ALD 86
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 3, 54, 83, 85
High Courts08 Jun 2011
Tene Ramaiah, Tene Shankaraiah and Tene Narsimha Rao Vs The Land Acquisition Officer-cum-Special Deputy Collector, Land Acquisition, The Tahsildar, Bhadrachalam Mandal and Yerra Venkata Satya Rama Mohan Rao
Andhra Pradesh High Court · (2011) 5 ALD 137 : (2011) 8 RCR(Civil) 405
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 30, 31, 31(2), 4(1)
High Courts08 Jun 2011Dismissed
Shaik Peeru Saheb and Others Vs Special Deputy Collector, Cum - Land Acquisition, Samasila Project - Unit - 42009]
Andhra Pradesh High Court · (2011) 06 AP CK 0051
Land Acquisition Act, 1894 — Section 12(2), 18
High Courts08 Jun 2011Allowed
Smt. Shakuntala Devi Darak Vs Transport Corporation of India Ltd. Transport Corporation of India Ltd. Vs Smt. Shakuntala Devi Darak
Andhra Pradesh High Court · (2011) 5 ALD 386 : (2011) 6 ALT 471
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 4Transfer of Property Act, 1882 — Section 106, 108
High Courts08 Jun 2011
M. Gopal and Jalgani Yellaiah Vs K. Jangareddy (died) per L.Rs. and Others
Andhra Pradesh High Court · (2011) 4 CivCC 257
Transfer of Property Act, 1882 — Section 53A
High Courts08 Jun 2011Dismissed
R. Suresh Babu Vs Sanigepalli Mohan Rao and The State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 569
Criminal Procedure Code, 1973 (CrPC) — Section 178, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Jun 2011Allowed
Sama Venkata Kutumba Rao (Died), Sama Jaya Lakshmi (died), Sama Venkata Rama Krishna Sastry and Sama Venkata Hema Sundara Sastry Vs The Official Receiver, Krishna and Others
Andhra Pradesh High Court · (2011) 5 ALT 725
Provincial Insolvency Act, 1920 — Section 68
High Courts07 Jun 2011Allowed
G. Venkateswara Rao Vs The Andhra Pradesh Administrative Tribunal Hyderabad, The Government of Andhra Pradesh, G.A. (SPF) Department, T. Sree Ramulu, Senior Assistant A.P. Administrative Tribunal and Ch. Andalu, Senior Assistant A.P. Administrative Tribunal
Andhra Pradesh High Court · (2011) 5 ALD 261
Andhra Pradesh Ministerial Service Rules, 1998 — Rule 22, 6(2)Constitution of India, 1950 — Article 14, 16, 309
High Courts07 Jun 2011Dismissed
Commissioner of Income Tax-III Vs The Andhra Pradesh State Cooperative Bank Limited Commissioner of Income Tax-II Vs The Agresen Coop Urban Bank Ltd.
Andhra Pradesh High Court · (2011) 200 TAXMAN 200
Andhra Pradesh Co-operative Societies Act, 1964 — Section 45, 45(3), 46Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 37, 37(2)Banking Regulation Act, 1949 — Section 18, 24, 24(2A), 5, 56
High Courts07 Jun 2011Dismissed
M. Eswaramma Reddy Vs N. Keshava Reddy and Others
Andhra Pradesh High Court · (2011) 5 ALD 87 : (2011) 6 ALT 289
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts07 Jun 2011
Ch. Suryanarayana and Others Vs The District Collector, The Revenue Divisional Officer, Land Acquisition Officer, The Tahsildar and Sakka Rajulamma Rao
Andhra Pradesh High Court · (2011) 06 AP CK 0030
Land Acquisition Act, 1894 — Section 18, 30, 4(1), 5A
High Courts07 Jun 2011Allowed
Dr. A. Narahari Reddy and A. Prabhakar Reddy Vs E. Anand Kumar and Others
Andhra Pradesh High Court · (2011) 5 ALD 237
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts07 Jun 2011Dismissed
T. Baba Prasad Vs Andhra Bank and D.V. Subbaraju Asst. General and Enquiry Officer
Andhra Pradesh High Court · (2011) 06 AP CK 0017
Andhra Bank Officer Employees (Discipline and Appeal) Regulations, 1981 — Regulation 10, 10, 4, 4(1), 4(2)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 29, 29B
High Courts07 Jun 2011
Pydi Ramana @ Ramulu Vs Davarasetty Manmadha Rao
Andhra Pradesh High Court · (2011) 5 ALD 362 : (2011) 6 ALT 505
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 51, 52, 55Specific Relief Act, 1963 — Section 10, 16, 20
High Courts07 Jun 2011Allowed
Taste Hotels Private Limited Vs Medisetty Jayasri and Nainala Chaitanya
Andhra Pradesh High Court · (2011) 5 ALD 508
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 10 Rule 3, Order 12 Rule 6, Order 15 Rule 1, Order 15(1)(A) Rule 1Evidence Act, 1872 — Section 58Income Tax Act, 1961 — Section 203
High Courts06 Jun 2011Allowed
Voltas Limited - Allwyn Unit Vs Additional Industrial Tribunal - Cum-Additional Labour Court and K. Jagan Mohan Rao
Andhra Pradesh High Court · (2011) 06 AP CK 0015
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(A), 2(A)(2), 28(K)
High Courts22 May 2011Allowed
M. Venkata Sivarama Krishna Sarma Vs The State of A.P.
Andhra Pradesh High Court · (2011) 05 AP CK 0001
High Courts05 May 2011
Shri Annavarapu Dhanaraj Vs Smt. Annavarapu Manikyam, Baby Sowmya and Master Harshit, rep. by guardian, Smt. Annavarapu Manikyam
Andhra Pradesh High Court · (2011) 6 ALT 485
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 24, 4Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 145Family Courts Act, 1984 — Section 7
High Courts30 Apr 2011Dismissed
Susheel Kumar Ezkiel and Another Vs U. Rajasekhar and Another
Andhra Pradesh High Court · (2013) ACJ 839
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 140, 165(1), 166, 170