Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 37, Order 21 Rule 38, Order 21 Rule 39(2)Constitution of India, 1950 — Article 132(1), 14, 20(1), 21

Read judgment

High Courts26 Aug 2011

Pati Ranga Reddy Vs State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 320(2)Penal Code, 1860 (IPC) — Section 324, 354, 448

Read judgment

High Courts26 Aug 2011Allowed

Pratibha Constructions Engineers and Contractors (India) Private Limited Vs Commercial Tax Officer, Aryapuram Circle, Rajahmundry

Andhra Pradesh High Court · (2012) 47 VST 328

Constitution of India, 1950 — Article 226

Read judgment

High Courts26 Aug 2011

State A.C.B. Anantapur Range Vs Y. Venkateswarlu, Secretary, Primary Agriculture Cooperative Society Ltd. and Others

Andhra Pradesh High Court · (2011) 08 AP CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 399Prevention of Corruption Act, 1988 — Section 2

Read judgment

High Courts25 Aug 2011

Eswaraiah Goud Vs Superintendent of Prohibition and Excise, R.R. District Hyderabad and Another

Andhra Pradesh High Court · (2012) 1 ALD 9

Andhra Pradesh Excise Act, 1968 — Section 37

Read judgment

High Courts25 Aug 2011Allowed

M. Jitendera Vs Smt. A. Rajashree K. Naidu

Andhra Pradesh High Court · (2011) 08 AP CK 0117

Transfer of Property Act, 1882 — Section 111

Read judgment

High Courts25 Aug 2011Allowed

V. Sandeep Chowdary @ Vajram @ Sandeep and Mohd. Saleem Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2012) 1 ALD(Cri) 960 : (2012) 1 ALT(Cri) 283 : (2012) CriLJ 2686

Penal Code, 1860 (IPC) — Section 364A, 365, 386

Read judgment

High Courts25 Aug 2011Dismissed

M. Ramanjulu Vs Sapparaju Venkata Seshaiah

Andhra Pradesh High Court · (2012) 1 ALD 114

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 3

Read judgment

High Courts25 Aug 2011Allowed

Jitendera Vs Smt. A. Rajashree K. Naidu

Andhra Pradesh High Court · (2011) 08 AP CK 0095

Transfer of Property Act, 1882 — Section 111

Read judgment

High Courts25 Aug 2011Dismissed

V. Suryanarayhana Prabhakara Gupta and Another Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2011) 08 AP CK 0058

Constitution of India, 1950 — Article 13, 14, 20, 20(1), 20(2)Penal Code, 1860 (IPC) — Section 10, 120B, 17, 18, 22

Read judgment

High Courts25 Aug 2011Dismissed

M/s S. Prince Hightech PVt. LTd Vs National Thermal Power Corporation Ltd. and M.s V.V.R. Contractors Q. No. A-8/257, PTS NTPC, Jyothinagar Ramagundam

Andhra Pradesh High Court · (2011) 08 AP CK 0051

Read judgment

High Courts24 Aug 2011

Awad Bin Younus Yafai Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 2 ALD(Cri) 510

Arms Act, 1959 — Section 25, 27(1), 30Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201

Read judgment

High Courts24 Aug 2011Allowed

Surender Raj Jaiswal and Another Vs The Principal Secretary to Government, Revenue, (U.C.III) Department and Another

Andhra Pradesh High Court · (2011) 08 AP CK 0057

Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 20, 20(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4

Read judgment