High Courts02 Sept 2011
P. Rama Rao and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2012) 1 ALT 25
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 26 of 60
High Courts02 Sept 2011Dismissed
Dr. K. Naga Murali Rao Vs The Government of Andhra Pradesh and Nizam''s Institute of Medical Sciences
Andhra Pradesh High Court · (2011) 6 ALT 1
High Courts30 Aug 2011Dismissed
The Government of Andhra Pradesh Vs S. Nageswara Rao PH Worker O/o. the 1st Division, Repalle Municipality, Repalle, Guntur District, The Commissioner, Repalle Municipality, Repalle, Guntur District, The Chairperson, Municipal Council, Repalle Municipality, Guntur District and The Andhra Pradesh Administrative Tribunal Government of Andhra Pradesh Vs Tanuku Nageswara Rao and Others
Andhra Pradesh High Court · (2011) 08 AP CK 0100
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 3, 7
High Courts30 Aug 2011Dismissed
Government of Andhra Pradesh and Others Vs Tanuku Nageswara Rao and Others
Andhra Pradesh High Court · (2011) 08 AP CK 0092
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 3, 7
High Courts30 Aug 2011
K. Venkateswara Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 6 ALD 463
Andhra Pradesh Revised Pension Rules, 1980 — Rule 9, 9(2), 9(6)
High Courts30 Aug 2011Dismissed
Mitta Sanjeeva Reddy and Another Vs Shaik Fakruddin and Another
Andhra Pradesh High Court · (2011) 6 ALT 176 : (2012) 1 CivCC 124
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 4(2)Constitution of India, 1950 — Article 227
High Courts30 Aug 2011Dismissed
Shaik Khadervali. Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2011) 08 AP CK 0073
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts30 Aug 2011Allowed
M. Manjula and Others Vs Gajam Chandriah (died) and Others
Andhra Pradesh High Court · (2011) 6 ALD 109 : (2012) 115 RD 255
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A
High Courts30 Aug 2011Allowed
M/s. Indian Immunologicals Limited Vs Union of India and Others
Andhra Pradesh High Court · (2012) 2 ALD 647 : (2012) 3 ALT 85
Drugs and Cosmetics Act, 1940 — Section 18, 21, 22(1), 5, 6Drugs and Cosmetics Rules, 1945 — Rule 122E, 21, 3, 59, 68
High Courts30 Aug 2011
Nutulapati Naga Basweshwara Rao Vs The Joint Registrar / District Cooperative Officer, Nizamabad District and The Primary Agricultural Cooperative Society limited
Andhra Pradesh High Court · (2011) 6 ALD 422
Andhra Pradesh Co-operative Societies Act, 1964 — Section 50, 51, 52, 53, 59
High Courts30 Aug 2011Dismissed
Smt. Massarath Yasmeen Vs Mohammed Azeemuddin and Another
Andhra Pradesh High Court · (2011) 6 ALD 598 : (2011) 6 ALT 202 : (2012) 1 CivCC 196
Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 — Rule 55Civil Procedure Code, 1908 (CPC) — Order 21 Rule 47, Order 6 Rule 17
High Courts30 Aug 2011Allowed
Talari Nageswara Rao and Nukathoti Prakasa Rao @ Prakasam Vs Nakkala Pushpavathi Rao and Nakkala Chiranjeevi
Andhra Pradesh High Court · (2011) 08 AP CK 0035
Evidence Act, 1872 — Section 10, 7
High Courts30 Aug 2011Allowed
Kirby Building Systems India Limited Vs Deputy Commissioner (CT), Charminar Division and Others
Andhra Pradesh High Court · (2012) 56 VST 230
Andhra Pradesh Value Added Tax Act, 2005 — Section 2(8), 20, 32, 32(1), 32(2)
High Courts29 Aug 2011Allowed
M/s. Traders "N" Traders Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 08 AP CK 0122
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts27 Aug 2011Dismissed
VPR Mining Infra Pvt. Ltd. Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2011) 6 ALT 442
Central Excises and Salt Act, 1944 — Section 35Finance Act, 1994 — Section 66, 67, 75, 76, 77
High Courts27 Aug 2011Allowed
Veeaar Constructions Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 08 AP CK 0080
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1), 4, 5, 5F, 6Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6(2)Constitution of India, 1950 — Article 366
High Courts27 Aug 2011Allowed
Managing Committee Masjid-e-Noor Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2012) 1 ALT 238
Waqf Act, 1995 — Section 110, 67, 67(2)Wakfs Managing Committee (Constitutions, Functions and Duties) Rules — Rule 16
High Courts27 Aug 2011Allowed
The Commissioner of Income Tax-V Vs Secunderabad Club Picket
Andhra Pradesh High Court · (2011) 08 AP CK 0047
Banking Regulation Act, 1949 — Section 6Income Tax Act, 1961 — Section 143(1), 148, 20(2), 22
High Courts27 Aug 2011Dismissed
Sri Venkateswara Animal Health Products Vs The Deputy Commercial Tax Officer
Andhra Pradesh High Court · (2011) 6 ALD 480
Andhra Pradesh Value Added Tax Act, 2005 — Section 45, 45(2), 45(4), 45(7), 46Andhra Pradesh Value Added Tax Rules, 2005 — Rule 55, 55(2), 56
High Courts27 Aug 2011Dismissed
Singamaneni Ramadevi Vs Eruvuri Hanumayamma Reddy, Eruvuri Anji Reddy and Eruvuri Ventaka Ramireddy
Andhra Pradesh High Court · (2011) 6 ALD 419
Evidence Act, 1872 — Section 45