High Courts04 Nov 2011Allowed
Karnakanti Gopi and others Vs K. Ramesh and another
Andhra Pradesh High Court · (2012) 2 ALD 330
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 14 of 60
High Courts04 Nov 2011Dismissed
B. Venkatramana Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 11 AP CK 0151
Evidence Act, 1872 — Section 113(B), 114, 32(1)Penal Code, 1860 (IPC) — Section 304(B)
High Courts04 Nov 2011Allowed
Nanduri Satyanarayana Raju Vs Golla Subba Rao and The Senior Accounts Officer (P and C), Office of General Manager, Telecom District, BSNL Bhavan Vijayawada, Krishna District
Andhra Pradesh High Court · (2012) 2 ALT 260
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48, Order 21 Rule 48(3), 151, 60Companies Act, 1956 — Section 617
High Courts04 Nov 2011Dismissed
P. Dasharatha and others Vs Government of A.P. and others
Andhra Pradesh High Court · (2012) 2 ALD 522 : (2012) 2 ALT 390
Administrative Tribunals Act, 1985 — Section 19, 24Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 10Constitution of India, 1950 — Article 14, 16, 16(4), 16(4A), 21
High Courts04 Nov 2011Allowed
P. Chandra Sekharam Vs State - A.C.B, Inspector of Police, KNR Range, Karimnagar
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 131
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 239Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 20, 7
High Courts04 Nov 2011Dismissed
Smt. Veena Challa Vs A. Pandu Ranga Reddy and others
Andhra Pradesh High Court · (2011) 11 AP CK 0079
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(1), 11(2), 34, 34(1)
High Courts04 Nov 2011Dismissed
T. Venkatapadmavathamma and Others Vs Tirumala Tirupathi Devasthanams and Others
Andhra Pradesh High Court · (2011) 11 AP CK 0072
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 14Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 6 Rule 17, 151, 152Limitation Act, 1963 — Section 17, 5
High Courts04 Nov 2011Allowed
Chy. Vulla Puja, minor being rep. by Mother in M.C. and since mother died, being rep. by Sri Ragati Arenna Vs Vulla Konda and The State of Andhra Pradesh
Andhra Pradesh High Court · (2012) 1 ALT(Cri) 242 : (2012) CriLJ 2939
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Nov 2011Dismissed
M. Anil Kumar Vs Smt. M. Suhasini, M. Venkatesh, M. Suman, and The State of A.P.
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 186
High Courts04 Nov 2011Dismissed
N. Bhasker Rao Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2011) 11 AP CK 0046
Andhra Pradesh Civil Service (Disciplinary Proceedings Tribunal) Act, 1961 — Section 10(1)Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960 — Section 2, 4Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1961 — Rule 3, 3(1), 3(2), 4, 4(2)
High Courts04 Nov 2011Dismissed
Thota Sambasiva Rao Vs The State of A.P.
Andhra Pradesh High Court · (2011) 11 AP CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 498A
High Courts04 Nov 2011Dismissed
Thummakuntla Raji Reddy Vs Government of Andhra Pradesh and another
Andhra Pradesh High Court · (2011) 11 AP CK 0017
Constitution of India, 1950 — Article 14
High Courts04 Nov 2011Dismissed
B. Venkata Ramana Vs State of A.P.
Andhra Pradesh High Court · (2011) 11 AP CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 161(3)Evidence Act, 1872 — Section 113B, 114, 32(1)Penal Code, 1860 (IPC) — Section 304B
High Courts04 Nov 2011Dismissed
Toddy Tappers Co-operative Society Vs The Government of Andhra Pradesh and six others
Andhra Pradesh High Court · (2012) 2 ALT 341
Andhra Pradesh Excise (Grant of Licence to Sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules, 2007 — Rule 39, 40Constitution of India, 1950 — Article 226
High Courts04 Nov 2011Dismissed
Jalla Basawa Boi and Others Vs The State of A.P. and Malepu Narayan Reddy
Andhra Pradesh High Court · (2011) 11 AP CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 109, 120B, 149, 302
High Courts03 Nov 2011Allowed
Lovely Granites Vs Government of A.P. and Others
Andhra Pradesh High Court · (2012) 2 ALT 42
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35A
High Courts03 Nov 2011Dismissed
D.R. Krishna Reddy and another Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 2 ALT 331
Land Acquisition Act, 1894 — Section 12(2), 18, 18(1), 18(2)
High Courts03 Nov 2011
V.K. Transport Company, Godavarikhani, Karimnagar District Vs Singareni Collieries Co. Ltd., Hyderabad and others
Andhra Pradesh High Court · (2012) 4 ALD 365 : (2012) 3 ALT 133 : (2012) 134 FLR 71
High Courts03 Nov 2011Dismissed
N.R. Shivraj and Ashwin Kumar Vs N. Shankaraiah (since died) and Others N. Shankaraiah Vs Dhananjay Sreidhar Naik and Others
Andhra Pradesh High Court · (2011) 11 AP CK 0053
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 7 Rule 11
High Courts03 Nov 2011Dismissed
K. Vijaya Lakshmi Vs G. Venkatewara Prasad Murthy
Andhra Pradesh High Court · (2012) 2 ALD 18 : (2012) 2 ALT 491
Contract Act, 1872 — Section 55