High Courts14 Nov 2011Dismissed

Andhra Pradesh State Road Transport Corporation Vs K. Moses

Andhra Pradesh High Court · (2012) 2 ALD 772 : (2012) 2 ALT 410 : (2012) 134 FLR 307 : (2012) 4 LLJ 74

Constitution of India, 1950 — Article 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts10 Nov 2011Dismissed

Puvvula Siddaiah Vs The State of A.P.

Andhra Pradesh High Court · (2012) 1 ALD(Cri) 917 : (2012) 1 ALT(Cri) 275

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 498A