High Courts29 Apr 2010Dismissed
Vakiti Srinivas Reddy Vs Vakiti Balwantha Reddy and Others
Andhra Pradesh High Court · (2010) 04 AP CK 0060
Civil Procedure Code, 1908 (CPC) — Section 105, 105(1), 105(2)Evidence Act, 1872 — Section 58
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 41 of 54
High Courts29 Apr 2010Allowed
Mala Narasimulu Vs The land Acquisition Officer Cum Spl. Dy. Collector Bheema Project, Shankaramma, Kurumamma and Krishnaiah
Andhra Pradesh High Court · (2010) 04 AP CK 0059
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Land Acquisition Act, 1894 — Section 30
High Courts29 Apr 2010Dismissed
U. Madan Gopal Vs M. Sudhakar
Andhra Pradesh High Court · AIR 2010 AP 202 : (2010) 4 ALT 803
Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 17, 17(1), 17(2), 49, 49(C)Transfer of Property Act, 1882 — Section 54
High Courts29 Apr 2010
V. Venugopal and Another Vs The Joint Collector and Others
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 102
Constitution of India, 1950 — Article 226, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 435, 439, 482Essential Commodities Act, 1955 — Section 3(3), 3(3B), 3(3C), 6A, 6A(3)
High Courts29 Apr 2010Dismissed
Sunkari Sathaiah, Ithangoni Ashok, Smt. Mogudala Laxmamma and Smt. Ithangoni Sugunamma Vs The State of Andhra Pradesh and Sri Erigi Gurunadham
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 363 : (2011) CriLJ 51
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 324, 342, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts29 Apr 2010Dismissed
K. Parthasaradhi Reddy Vs The Hon''ble Speaker Andhra Pradesh Legislative Assembly and Others
Andhra Pradesh High Court · (2010) 4 ALD 420 : (2010) 4 ALT 75
Constitution of India, 1950 — Article 190(3)
High Courts29 Apr 2010Allowed
Vankina Chamudeswaranath Vs The S.H.O. Nagarampalem Law and Order and N. Venkat Rao
Andhra Pradesh High Court · (2010) 04 AP CK 0002
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 482Penal Code, 1860 (IPC) — Section 34, 466, 468, 471
High Courts28 Apr 2010Dismissed
K. Bhaskar Rao Vs K.A. Rama Rao K.A. Rama Rao Vs K. Bhaskar Rao
Andhra Pradesh High Court · (2010) 6 ALT 109 : (2011) 2 CivCC 562
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Urban Land (Ceiling and Regulation) Act, 1976 — Section 42
High Courts28 Apr 2010Allowed
The Executive Officer, Sri Bramaramba Mallikarjuna Swamy Temple Vs Sai Krupa Homes and Others Sai Krupa Homes Vs The Joint Collector and Others
Andhra Pradesh High Court · (2010) 6 ALD 207 : (2010) 6 ALT 699
Andhra Pradesh (Telangana Area) Record of Rights in Land Regulation, 1358 — Section 13, 4(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 151, 151, 43, 87, 87
High Courts28 Apr 2010
K. Satyananda Patnaik and Others Vs Hyderabad Urban Development Authority and Others
Andhra Pradesh High Court · (2010) 5 ALT 453
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 49
High Courts28 Apr 2010
Andhra Pradesh State Financial Corporation and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2010) 34 VST 258
Andhra Pradesh General Sales Tax Act, 1957 — Section 16C, 17CCompanies Act, 1956 — Section 529AConstitution of India, 1950 — Article 14, 245, 246, 254
High Courts28 Apr 2010Allowed
Paturu Kathyayani and Puluru Suvarchala Vs B. Rami Reddy and United India Insurance Company Limited
Andhra Pradesh High Court · (2010) 4 ALD 675 : (2010) 5 ALT 354
Motor Vehicles Act, 1988 — Section 163A, 166, 168Penal Code, 1860 (IPC) — Section 304A
High Courts28 Apr 2010
P. Johnson Vs K. Preiasamy and National Insurance Company Limited, The Divisional Manager
Andhra Pradesh High Court · (2011) 1 ALD 565
High Courts28 Apr 2010Allowed
J. Vidya Sagar Vs The State of A.P. and Smt. B. Rushendra Mani
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 86 : (2011) 3 Crimes 138 : (2011) 2 RCR(Criminal) 966 : (2011) 2 RCR(Criminal) 966
Criminal Procedure Code, 1973 (CrPC) — Section 200, 4, 5Negotiable Instruments Act, 1881 (NI) — Section 12, 138, 142Penal Code, 1860 (IPC) — Section 406, 415, 417, 420
High Courts28 Apr 2010Dismissed
P. Srinivasulu Vs Hemalatha
Andhra Pradesh High Court · (2010) 04 AP CK 0005
Family Courts Act, 1984 — Section 7(1)Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13(1A), 23, 9
High Courts27 Apr 2010Dismissed
T.V. Manohar Vs The State of A.P. and C. Asha Malleswari
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 61
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 50
High Courts27 Apr 2010Dismissed
Malireddy Sreeramulu Reddy and Malireddy Jayamma (died) Vs Malireddy Ramakrishna Reddy and Others
Andhra Pradesh High Court · (2010) 4 ALD 227 : (2010) 4 ALT 632
High Courts27 Apr 2010
United India Insurance Company Limited Vs Smt. Sabera Begum and Others
Andhra Pradesh High Court · (2010) 04 AP CK 0036
Motor Vehicles Act, 1988 — Section 147, 166
High Courts27 Apr 2010Dismissed
V. Raja Reddy Vs T. Venkata Subbarao and United India Insurance Co. Ltd.
Andhra Pradesh High Court · (2010) 6 ALD 11
Motor Vehicles Act, 1988 — Section 166
High Courts27 Apr 2010Dismissed
Tarapore and Company Vs Hindustan Steel Works Construction Ltd.
Andhra Pradesh High Court · (2010) 04 AP CK 0007
Arbitration Act, 1940 — Section 16(1), 30, 33Contract Act, 1872 — Section 17(2), 23