High Courts01 Jun 2010Dismissed

Smt. Mathangi Venkayamma Vs The State of A.P. and Others

Andhra Pradesh High Court · (2010) 5 ALT 322 : (2010) 3 APLJ 75

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 12, 12(1), 13, 14, 14(2)Constitution of India, 1950 — Article 21, 22, 22(5)National Security Act, 1980 — Section 13, 3
High Courts31 May 2010Dismissed

Ameer Basha Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 2 ALD(Cri) 268

Criminal Procedure Code, 1973 (CrPC) — Section 482Hyderabad City Police Act, 1348 — Section 21, 76Penal Code, 1860 (IPC) — Section 109, 294
High Courts31 May 2010Dismissed

Omkar Tele Vs Mohd. Abdul Rahman and Others

Andhra Pradesh High Court · (2010) 5 ALT 571

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 11, 12, 22Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 16, 17, 5, 5(1), 5(2)
High Courts31 May 2010Dismissed

Ashok Chandak Vs State of A.P.

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 297 : (2011) CriLJ 638 : (2011) 8 RCR(Criminal) 549

Andhra Pradesh Factories Rules, 1950 — Rule 61, 95Andhra Pradesh Fire Service Operations and Levy of Fee Rules, 2006 — Rule 29(6), 29(7)Andhra Pradesh Fire Services Act, 1999 — Section 13, 14(1), 15, 16, 17
High Courts19 May 2010Dismissed

John Abraham Vs The State of A.P.

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 67 : (2010) CriLJ 4694 : (2011) 7 RCR(Criminal) 1884

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 120B, 206, 302, 34, 363