High Courts04 Jun 2009Dismissed
Hayat Begum and Others Vs Khadar Sharif and Others
Andhra Pradesh High Court · (2009) 5 ALD 108 : (2009) 6 ALT 339
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2009
739 judgments · page 24 of 37
High Courts04 Jun 2009
M. Bojji Raju Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2009) 6 ALD 100 : (2009) 4 ALT 635 : (2009) 3 APLJ 179
High Courts04 Jun 2009
Parimi Vishnumurthy and Another Vs Vundavalli Dorayya and Another
Andhra Pradesh High Court · AIR 2009 AP 187 : (2009) 6 ALD 123 : (2009) 7 ALT 716 : (2010) 8 RCR(Civil) 2248
Transfer of Property Act, 1882 — Section 53A
High Courts02 Jun 2009
Afzalunnisa Begum Vs The State of A.P. and Nuzhathunissa Begum Umesh Prasad Maharana, Harihar Maharana and Bhubaneswari Devi Vs The State of A.P. and Munum Maharana
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 155 : (2009) 2 ALT(Cri) 204 : (2009) CriLJ 4191 : (2010) 1 Crimes 1013 : (2010) 1 DMC 654 : (2010) 7 RCR(Criminal) 526
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts02 Jun 2009Allowed
G. Sarvaiah Goud and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2009) 4 ALT 141 : (2009) 2 APLJ 436
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 6A, 6A(5)Constitution of India, 1950 — Article 38, 39, 46
High Courts02 Jun 2009Dismissed
Oriental Insurance Company Limited Vs N. Sarojini and Others
Andhra Pradesh High Court · (2010) ACJ 2277 : (2009) 5 ALD 300 : (2009) 5 ALT 698 : (2009) 2 APLJ 401 : (2009) 123 FLR 892 : (2011) 7 RCR(Civil) 1684
Workmens Compensation Act, 1923 — Section 4, 4(1)
High Courts02 Jun 2009Dismissed
Nagareddy Rajagopala Reddy Vs Oriental Fire and General Insurance Company Limited
Andhra Pradesh High Court · (2009) 5 ALD 131 : (2009) 4 ALT 804
General Clauses Act, 1897 — Section 27Insurance Act, 1938 — Section 64VBMarine Insurance Act, 1963 — Section 17, 23, 32, 33, 52
High Courts02 Jun 2009Allowed
K.S. Bali and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2009) 4 ALD 728 : (2009) 5 ALT 49 : (2009) 3 APLJ 153
Registration Act, 1908 — Section 22A
High Courts01 Jun 2009Allowed
M. Vijay Kumar and Another Vs Chapala Narsimha and Others
Andhra Pradesh High Court · (2009) 5 ALT 651
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 24, 7Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E
High Courts01 Jun 2009Dismissed
T. Sarath Chandra Reddy Vs Margadarsi Chit Funds Limited and Others
Andhra Pradesh High Court · (2009) 5 ALD 305 : (2009) 5 ALT 37 : (2009) 2 APLJ 405
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts01 Jun 2009Allowed
Nakka Perumal Reddy and Others Vs Pandiripilli Lakshmi Prasad and Another
Andhra Pradesh High Court · (2009) 5 ALD 634 : (2009) 6 ALT 779
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 2, Order 21 Rule 95, Order 21 Rule 97
High Courts13 May 2009Dismissed
Chetkuru Srisailam Vs The State
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 144 : (2009) 2 ALT(Cri) 363
Criminal Procedure Code, 1973 (CrPC) — Section 164, 437Penal Code, 1860 (IPC) — Section 120B, 201, 419, 420, 467
High Courts13 May 2009Allowed
Samudrala Vishnu Vs The State
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 187 : (2009) 2 ALT(Cri) 338 : (2009) CriLJ 4021
Criminal Procedure Code, 1973 (CrPC) — Section 267, 267(1), 268, 269, 270Penal Code, 1860 (IPC) — Section 379, 380, 457, 511Prisoners (Attendance in Courts) Act, 1955 — Section 3
High Courts01 May 2009Allowed
Kommisetty Nammalwar and Co. Vs The Agricultural Market Committee and The Government of Andhra Pradesh
Andhra Pradesh High Court · (2009) 4 ALT 431
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 10, 11, 12, 12(1), 12AAndhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 2, 48Andhra Pradesh General Clauses Act, 1891 — Section 13, 15
High Courts01 May 2009Dismissed
Superintending Engineer, AMRP Circle, Nalgonda and others Vs B. Sudhakar Rao
Andhra Pradesh High Court · (2009) 4 ALT 209 : (2009) 122 FLR 880
Administrative Tribunals Act, 1985 — Section 19
High Courts01 May 2009Dismissed
Joint Collector and Others Vs P. Harinath Reddy and Others
Andhra Pradesh High Court · (2009) 4 ALT 1
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166B, 58AAndhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2, 47, 48Constitution of India, 1950 — Article 226
High Courts01 May 2009Dismissed
P. Vijaya Laxmi Vs Joint Collector and Others
Andhra Pradesh High Court · (2009) 4 ALD 629 : (2009) 4 ALT 767
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 226
High Courts01 May 2009Dismissed
Sukhavasi Sivaiah Vs State
Andhra Pradesh High Court · (2009) 3 ALT(Cri) 81 : (2009) 2 APLJ 393 : (2009) CriLJ 4027 : (2010) 1 Crimes 155 : (2010) 7 RCR(Criminal) 960
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 489, 489C
High Courts01 May 2009
Chagalamarri Subbaiah and Others Vs State
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 121 : (2009) 3 ALT(Cri) 36 : (2010) CriLJ 655
Constitution of India, 1950 — Article 15, 24, 39Criminal Procedure Code, 1973 (CrPC) — Section 223Guardians and Wards Act, 1890 — Section 8
High Courts30 Apr 2009Dismissed
New India Assurance Co. Ltd. Vs B. Lalitha (Smt.) and Others
Andhra Pradesh High Court · (2011) ACJ 407 : (2010) 1 ALT 441 : (2011) 128 FLR 352 : (2011) 2 TAC 471
Workmens Compensation Act, 1923 — Section 11(I), 2(1), 3, 4, 4A