High Courts16 Jun 2009Allowed

Kuppam Satyanarayana Vs Beduru Siva Reddy

Andhra Pradesh High Court · (2009) 5 ALD 174 : (2009) 6 ALT 285 : (2009) 3 APLJ 1

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 17(1A), Order 21 Rule 38
High Courts08 Jun 2009

K.H.V. Prasad and Others Vs Govt. of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 4 ALD 803 : (2009) 4 ALT 71

Andhra Pradesh Fire Services Act, 1999 — Section 13Andhra Pradesh Municipalities Act, 1965 — Section 340, 340AAndhra Pradesh Regulation and Penalization of Unauthorizedly Constructed Buildings and Buildings Constructed in Deviation of the Sanctioned Plan Rules, 2007 — Rule 1, 10, 11, 14, 2
High Courts08 Jun 2009Dismissed

G. Raju Krishna Vs P. Rama Devi and Others

Andhra Pradesh High Court · (2009) 5 ALD 420 : (2009) 5 ALT 19

Civil Procedure Code, 1908 (CPC) — Section 100Provincial Insolvency Act, 1920 — Section 11, 13, 6, 9Transfer of Property Act, 1882 — Section 53
High Courts05 Jun 2009

Bolla Sivanagi Reddy Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 439 : (2009) 3 ALT(Cri) 136 : (2010) CriLJ 8 : (2011) 7 RCR(Criminal) 136

Constitution of India, 1950 — Article 366Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 357(1), 357(3), 357(4)Penal Code, 1860 (IPC) — Section 307, 323, 324, 447, 448
High Courts05 Jun 2009Dismissed

Goli Veerraju Vs The Commissioner and Others

Andhra Pradesh High Court · (2009) 5 ALD 670 : (2009) 4 ALT 674

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 1(3), 2(7), 9(1), 9(3), 9(4)Andhra Pradesh (Andhra Area) Estates Land (Reduction of Rent) Act, 1947 — Section 3(2)Andhra Pradesh (Andhra Area) Estates Land Act, 1908 — Section 2, 2(7), 3(2)
High Courts04 Jun 2009Dismissed

Manohar Reddy and Others Vs Syed Mohiuddin and Others

Andhra Pradesh High Court · (2009) 6 ALD 350 : (2010) 1 ALT 453

Andhra Pradesh (Telangana Area) Record of Rights in Land Regulation, 1358 — Section 5Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Waqf Act, 1954 — Section 3, 3(1), 4, 5, 6