High Courts08 Feb 2002Allowed
Vemuri Siva Venkata Koteswara Rao Vs Jasti Bala Rama Krishna and Another
Andhra Pradesh High Court · (2002) 2 ALD 820 : (2002) 4 ALT 610
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 61 of 69
High Courts08 Feb 2002Dismissed
Kindle School and Another Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2002) 2 ALD 493 : (2002) 3 ALT 95 : (2002) 1 APLJ 230
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts08 Feb 2002Dismissed
Uppalapati Venkata Gopalakrishna Rao Vs Commissioner of Endowments, Hyderabad, A.P. and Others
Andhra Pradesh High Court · (2002) 2 ALD 477 : (2002) 3 ALT 10
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 29
High Courts08 Feb 2002Dismissed
Nellimarla Jute Mills Company, Nellimarla Vs Nellimarla Gram Panchayat, Nellimarla
Andhra Pradesh High Court · (2002) 02 AP CK 0073
Andhra Pradesh Gram Panchayats Act, 1964 — Section 144, 151, 151(2), 70Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 13
High Courts08 Feb 2002Dismissed
Chanda Bai and Others Vs Purushotham Dass and Brothers and Others
Andhra Pradesh High Court · (2002) 2 ALD 628 : (2002) 4 ALT 618 : (2002) 1 APLJ 285
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)
High Courts08 Feb 2002Dismissed
Mrs. Asanammal Kasim and Another Vs Ceat Financial Services Ltd. and Another
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 700 : (2002) 112 CompCas 287
Criminal Procedure Code, 1973 (CrPC) — Section 177, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Feb 2002
Allada Veerabhadra Rao Vs Chakka Sriram Murthy and Company
Andhra Pradesh High Court · (2003) 1 ALD 170
Transfer of Property Act, 1882 — Section 58
High Courts08 Feb 2002Allowed
Talla alias Cakkula Sampath Vs State of A.P.
Andhra Pradesh High Court · (2002) 2 CriminalCC 144
Penal Code, 1860 (IPC) — Section 361, 363, 366, 366(A), 497
High Courts07 Feb 2002
D. Shekhar Vs The Commissioner of Police
Andhra Pradesh High Court · (2002) 4 ALT 323 : (2002) 2 AnWR 554
Hyderabad City Police Act, 1348 — Section 26
High Courts07 Feb 2002
Diwakar R. Kattar and Another Vs Deputy Commissioner of Customs, ICD, Hyderabad
Andhra Pradesh High Court · (2002) 2 ALD 535 : (2002) 2 ALT 237 : (2002) 1 APLJ 337 : (2002) CriLJ 3494 : (2002) 84 ECC 68 : (2002) 143 ELT 282
Customs Act, 1962 — Section 110DGeneral Clauses Act, 1897 — Section 3(42)
High Courts07 Feb 2002
A.K. Goyal and Another Vs M. Lakshmi Surya Kumari
Andhra Pradesh High Court · (2002) 02 AP CK 0107
High Courts07 Feb 2002Dismissed
P. Ananda Rao Vs Registrar, A.P. Administrative Tribunal, Hyderabad and Others
Andhra Pradesh High Court · (2002) 2 ALD 239 : (2002) 1 ALT 568
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960 — Section 4Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1961 — Rule 4Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1989 — Rule 3
High Courts07 Feb 2002Dismissed
Executive Engineer, A.P. State Irrigation Development Corporation Vs Authority Under Payment of Wages Act and Labour Officer, Sanga Reddy and Others
Andhra Pradesh High Court · (2002) 4 ALT 559 : (2003) 1 LLJ 80
Payment of Wages Act, 1936 — Section 15, 17(1A)
High Courts07 Feb 2002
A. Kamaladhar Gupta and Others Vs Govt. of India and Others
Andhra Pradesh High Court · AIR 2002 AP 326 : (2002) 2 ALD 396 : (2002) 2 ALT 418
Constitution of India, 1950 — Article 226, 47
High Courts06 Feb 2002
Ch. A.V. Prasad Vs G. Shankar Rao, Registrar, Jawaharlal Nehru Technological University
Andhra Pradesh High Court · (2002) 5 ALT 657
High Courts06 Feb 2002Dismissed
Union Public Service Commission, New Delhi Vs Thota Sreedhar
Andhra Pradesh High Court · (2002) 2 ALD 653 : (2002) 2 ALT 49
High Courts06 Feb 2002Dismissed
Dr. K. Balagopal Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 2 ALT 548
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts06 Feb 2002Allowed
Nadupuri Sanyasi Rao Vs High Court of A.P.
Andhra Pradesh High Court · (2002) 2 ALD 460 : (2002) 3 ALT 92
Andhra Pradesh Public Employment (Recording and Alteration of Date of Birth) Rules, 1984 — Rule 4Constitution of India, 1950 — Article 14, 16, 21, 311
High Courts06 Feb 2002
Water Users Association, Cuddapah Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0084
Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997 — Section 17Constitution of India, 1950 — Article 21, 48Forest Act, 1927 — Section 26
High Courts06 Feb 2002Dismissed
Guda Anjaneyulu and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · AIR 2002 AP 295 : (2002) 3 ALD 387 : (2002) 4 ALT 755
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35AConstitution of India, 1950 — Article 226