High Courts13 Feb 2002
K.J. Gopal Rao (through legal representative) and K.U. Srinivasa Rao Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (2003) 181 CTR 94 : (2002) 258 ITR 361
Wealth Tax Act, 1957 — Section 17
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 59 of 69
High Courts13 Feb 2002Dismissed
B.Y. Ramulu Vs Budhan Saheb Mosque Committee, Secunderabad and Another
Andhra Pradesh High Court · (2002) 3 ALD 377 : (2002) 6 ALT 275 : (2002) 1 APLJ 516
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20
High Courts13 Feb 2002Dismissed
V. Chandra Reddy Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 3 ALD 357
Andhra Pradesh Panchayat Raj Subordinate Service (Supplementary) Rules, 2001 — Rule 3Andhra Pradesh Panchayat Raj Subordinate Service Rules, 1998 — Rule 3
High Courts13 Feb 2002
Palika Satyavathi Vs Singireddy Ramana Murthy
Andhra Pradesh High Court · (2002) 4 ALT 400
Specific Relief Act, 1963 — Section 10, 16, 20
High Courts13 Feb 2002
Seshmahal Theatre Vs Deputy Commissioner of Labour,Guntur and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0116
Andhra Pradesh Shops and Establishments Act, 1988 — Section 3, 4, 47(1), 48(3)Andhra Pradesh Shops and Establishments Rules, 1990 — Rule 21Essential Commodities Act, 1955 — Section 6
High Courts13 Feb 2002Dismissed
Reliable Power Systems Pvt. Ltd. Vs Secretary, Telecommunications and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0087
Constitution of India, 1950 — Article 226, 32
High Courts13 Feb 2002Dismissed
Gourishetty Prabhakar Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2002) 1 ALT(Cri) 492
Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 13, 3, 4, 5, 7
High Courts13 Feb 2002Allowed
Kurnool District Gazetted Officers, Co-operative House Building Society Vs Commissioner of Endowments, Hyderabad
Andhra Pradesh High Court · (2002) 4 ALT 388
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80, 80(1)Constitution of India, 1950 — Article 14, 366Land Acquisition Act, 1894 — Section 4(1), 5(A)
High Courts13 Feb 2002Dismissed
Smt. T. Aparna Vs Rukmini Leasing Ltd. and Another
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 930 : (2002) 1 ALT(Cri) 453 : (2002) 1 APLJ 415 : (2003) 1 BC 284
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 409
High Courts12 Feb 2002
Dokala Paparao Vs Dokala Butchi Raju and Another
Andhra Pradesh High Court · (2002) 3 ALT 707
High Courts12 Feb 2002Dismissed
Ramalingam and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2002) 3 ALD 330 : (2002) 3 ALT 462
Constitution of India, 1950 — Article 226
High Courts12 Feb 2002
Principal Secretary, Revenue Department, Government of A.P., Hyd. and Others Vs P. Srinivasa Rao and Another
Andhra Pradesh High Court · (2002) 2 ALD 768 : (2002) 2 ALT 705
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 157, 87Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 65A
High Courts12 Feb 2002Dismissed
Ahmed Abdul Saleem and Others Vs Ahmed Abdul Sameer and Others
Andhra Pradesh High Court · (2002) 4 ALT 470 : (2001) 1 APLJ 29
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1A
High Courts12 Feb 2002Allowed
Ducinia Rodrigues and Another Vs State of A.P. and Others
Andhra Pradesh High Court · (2002) 2 ALD 664
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 19(1), 26, 26(1), 28
High Courts12 Feb 2002Allowed
Government of Andhra Pradesh Vs Madanlal, IPS and Another
Andhra Pradesh High Court · (2002) 2 ALD 512 : (2002) 1 ALT 767
All India Services (Confidential Roll) Rules, 1970 — Rule 8(2)
High Courts12 Feb 2002Dismissed
K.V. Subrahmanayam and Others Vs Joint Collector, Cuddapah and Others
Andhra Pradesh High Court · (2002) 2 ALD 357
Andhra Pradesh District Collectors Powers (Delegation) Act, 1961 — Section 3Andhra Pradesh General Clauses Act, 1891 — Section 3Andhra Pradesh Municipalities Act, 1965 — Section 46, 46(10), 46(11), 46(12), 46(2)
High Courts12 Feb 2002
Sarapu Chinna Potharaju Dora and Another Vs The District Collector, East Godavari District, Kakinada and Others
Andhra Pradesh High Court · (2002) 2 ALD 218 : (2002) 1 ALT 699
Andhra Pradesh Panchayat Raj Act, 1994 — Section 242Constitution of India, 1950 — Article 298Land Acquisition Act, 1894 — Section 4
High Courts12 Feb 2002
State of A.P. and Others Vs J. Dilip Reddy and Another
Andhra Pradesh High Court · (2002) 2 ALD 675
Constitution of India, 1950 — Article 226
High Courts12 Feb 2002Dismissed
Nutech Agro Ltd. Vs Ch. Mohan Rao
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 918 : (2002) 1 ALT(Cri) 570 : (2002) 111 CompCas 75
Companies Act, 1956 — Section 150, 151, 163, 163(1), 163(3)
High Courts12 Feb 2002Allowed
Ch. Ramu and Another Vs Inspector/RPF Post, South Central Railway
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 204 : (2002) CriLJ 3222
Railway Property (Unlawful Possession) Act, 1966 — Section 3, 3(1)