High Courts12 Feb 2002Dismissed
Gedela Papinaidu Vs Gedela Seeminaidu @ Thavitinaidu
Andhra Pradesh High Court · (2002) 02 AP CK 0006
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 60 of 69
High Courts11 Feb 2002Dismissed
Thirupathi Venkata Rangadasu Vs State of A.P.
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 920 : (2002) 1 ALT(Cri) 474 : (2003) 1 DMC 769 : (2002) 3 RCR(Criminal) 705
Penal Code, 1860 (IPC) — Section 498A
High Courts11 Feb 2002Dismissed
B. Krishna Mandadi and Others Vs Power Gride Corporation of India Limited and Others
Andhra Pradesh High Court · (2003) 5 ALD 194
Electricity Act, 1910 — Section 12, 16, 18, 19, 28
High Courts11 Feb 2002Dismissed
Anumolu Jaganmohan Rao Vs Joint Collector, Krishna, Machilipatnam, Krishna District and Another
Andhra Pradesh High Court · (2002) 2 ALD 712 : (2002) 6 ALT 293
Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 26, 26(2), 26(3)
High Courts11 Feb 2002Allowed
V.V. Sitaram Charyulu Vs Viyajasarathi and Others
Andhra Pradesh High Court · (2002) 2 ALD 336 : (2002) 2 ALT 338
Industrial Disputes Act, 1947 — Section 33(1), 33(2)Land Acquisition Act, 1894 — Section 4(1), 6
High Courts11 Feb 2002Allowed
Prabhakar Joshi Vs Kendriya Vidyalaya Sangathan, New Delhi and Others
Andhra Pradesh High Court · (2002) 2 ALD 320 : (2002) 2 ALT 515
High Courts11 Feb 2002Dismissed
Sri Bhargavi Granites Industries Pvt. Ltd. Vs Govt. of India and Others
Andhra Pradesh High Court · (2002) 2 ALD 418 : (2002) 2 ALT 433
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(3), 12(3A)
High Courts11 Feb 2002Dismissed
Nadimandalam Veeraiah Vs Secretary, Primary Agricultural Co-operative Society Limited, Pulikundram, Pichatur Mandal, Chittoor District and Others
Andhra Pradesh High Court · (2002) 3 ALD 420 : (2004) 3 ALT 532
Andhra Pradesh Co-operative Societies Act, 1964 — Section 60, 76(1)Constitution of India, 1950 — Article 226
High Courts11 Feb 2002Allowed
Executive Officer, Tirumala-Tirupathi Devasthanams, Tirupathi Vs M. Subbaramaiah and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0123
Andhra Pradesh Co-operative Societies Act, 1964 — Section 64
High Courts11 Feb 2002Allowed
G.V. Reddy Vs OTS Advertising Private Ltd. and State of Andhra Pradesh
Andhra Pradesh High Court · (2002) 1 ALT(Cri) 468 : (2002) CriLJ 3515
High Courts11 Feb 2002Dismissed
Hindustan Machine Tools Limited Vs T. Bal Reddy and Another
Andhra Pradesh High Court · (2002) 2 ALT 522 : (2003) 96 FLR 16
Andhra Pradesh Industrial Disputes Rules, 1958 — Rule 12, 12A, 15, 16, 17Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 20 Rule 1, Order 9 Rule 13, Order 9 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 480, 482
High Courts11 Feb 2002
V. Shankaraiah Vs State of A.P.
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 812 : (2002) 1 ALT(Cri) 470 : (2002) 2 APLJ 195 : (2002) CriLJ 3201 : (2003) 1 DMC 189 : (2002) 3 RCR(Criminal) 702
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 309, 498
High Courts11 Feb 2002Allowed
R. Subbulu Naidu and Others Vs Govt. of A.P. and Another
Andhra Pradesh High Court · (2002) 2 ALD 546 : (2002) 2 ALT 160 : (2002) 3 LLJ 340
High Courts11 Feb 2002Dismissed
Shamlal Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0052
Guardians and Wards Act, 1890 — Section 10, 11, 12, 13, 14
High Courts11 Feb 2002Dismissed
R. Tata Rao and Another Vs Andhra Pradesh Small Scale Industries Development Corporation Ltd. and Others
Andhra Pradesh High Court · (2002) 2 ALD 589 : (2002) 2 ALT 244 : (2002) 94 FLR 463 : (2002) 3 LLJ 328
Constitution of India, 1950 — Article 14, 16, 32
High Courts11 Feb 2002Allowed
State of A.P. and Others Vs Gandham Jaya
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 556 : (2002) CriLJ 3810 : (2002) 4 RCR(Criminal) 784
Criminal Procedure Code, 1973 (CrPC) — Section 432
High Courts11 Feb 2002Dismissed
T.M. Manikumar Vs Second Additional Junior Civil Judge, Guntur and Others
Andhra Pradesh High Court · (2002) 2 ALD 428 : (2002) 2 ALT 276 : (2002) 3 LLJ 333
High Courts11 Feb 2002Dismissed
Dr. Yalamachili Nagaraja Rao and Another Vs Nalgonda District Co-operative Central Bank and Others
Andhra Pradesh High Court · (2002) 5 CriminalCC 353
General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 13, 138, 142
High Courts11 Feb 2002Dismissed
Aravala Suryam and Others Vs Aravala Lakshminarasamma
Andhra Pradesh High Court · (2002) 02 AP CK 0004
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts08 Feb 2002Dismissed
Nadupari Narayana and Others Vs Ijjada Narayana
Andhra Pradesh High Court · AIR 2002 AP 387 : (2002) 3 ALT 681
Easements Act, 1882 — Section 7Transfer of Property Act, 1882 — Section 8