High Courts26 Feb 2002Dismissed
Dr. Vinod Chandra and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2002) 3 ALD 766
Land Acquisition Act, 1894 — Section 4(1), 6
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 55 of 69
High Courts26 Feb 2002Dismissed
The Principal Secretary, R and B Department, Government of A.P. and Others Vs T. Ranga Rao and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0033
Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 4
High Courts26 Feb 2002Allowed
Pulukuri Chinnaiah Vs Election Tribunal, Prakasam District and Others
Andhra Pradesh High Court · (2002) 2 ALD 631 : (2002) 2 ALT 752
Andhra Pradesh General Clauses Act, 1891 — Section 9
High Courts26 Feb 2002Dismissed
Brahmandam Panduranga Rao Vs GTC Industries Limited and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0007
High Courts25 Feb 2002Allowed
Revenue Divisional Officer and Another Vs Kasula Sathaiah and Another
Andhra Pradesh High Court · (2002) 3 ALT 389(1)
Constitution of India, 1950 — Article 226
High Courts25 Feb 2002Dismissed
Narsi Reddy and Others Vs Rami Reddy Gopaiah and Others
Andhra Pradesh High Court · (2002) 3 ALD 129 : (2002) 3 ALT 290
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 16 Rule 4, Order 16 Rule 5
High Courts25 Feb 2002Dismissed
Ahmed Bi and Others Vs Krishna Panduranga Kokil and Another
Andhra Pradesh High Court · (2002) 3 ALD 399 : (2002) 3 ALT 314
Limitation Act, 1963 — Article 113, 84, 23
High Courts25 Feb 2002Dismissed
G. Rajender Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 4 ALD 113 : (2002) 5 ALT 289
Andhra Pradesh Land Encroachment Act, 1905 — Section 12A(1)
High Courts25 Feb 2002Allowed
Government of Andhra Pradesh Vs Medicorp Technologies India Limited
Andhra Pradesh High Court · (2002) 2 ALD 792
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 26(3)
High Courts25 Feb 2002Allowed
S.A. Quader Vs Superintending Engineer, (Operation), City Circle, APSEB, Hyd. and Another
Andhra Pradesh High Court · (2002) 3 ALD 30
Electricity (Supply) Act, 1948 — Section 79Industrial Disputes Act, 1947 — Section 25F
High Courts25 Feb 2002Allowed
T. Samba Moorthy Vs Accountant General (A and E),Hyderabad and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0113
Andhra Pradesh Revised Pension Rules, 1980 — Rule 26, 26(1)
High Courts25 Feb 2002Dismissed
Vejju Rama Mohan Rao Vs Commissioner for Co-operation and Registrar of Co-operative Societies, A.P., Hyderabad and Another
Andhra Pradesh High Court · (2002) 3 ALD 753
High Courts25 Feb 2002Allowed
The R.D.O. and Another Vs K. Sathaiah and Another
Andhra Pradesh High Court · (2002) 3 ALT 389
Constitution of India, 1950 — Article 226
High Courts25 Feb 2002Dismissed
Burra Ellaiah Vs Burra Ramaiah and Others
Andhra Pradesh High Court · (2002) 3 ALD 225 : (2002) 1 APLJ 412
Specific Relief Act, 1963 — Section 38
High Courts25 Feb 2002Dismissed
Suvarna Cements Ltd. Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · AIR 2002 AP 401
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 59Constitution of India, 1950 — Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 4A
High Courts22 Feb 2002
Gram Panchayat Vs Engineer-in-Chief, Irrigation and Command Area Development Dept. and Others
Andhra Pradesh High Court · (2002) 5 ALT 575
High Courts22 Feb 2002
Balmukund Gupta and Another Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2002) 1 ALD 552 : (2002) 1 ALD(Cri) 552 : (2002) 1 ALT 464 : (2002) 1 ALT(Cri) 464 : (2002) 1 APLJ 226
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts22 Feb 2002Dismissed
V. Srinivas Prasad and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2002) CriLJ 3318
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Negotiable Instruments Act, 1881 (NI) — Section 138Partnership Act, 1932 — Section 10
High Courts22 Feb 2002Dismissed
Indira Seva Sadan, Hyderabad Vs Government of A.P. and Others
Andhra Pradesh High Court · AIR 2002 AP 346 : (2002) 3 ALD 184 : (2002) 3 ALT 312 : (2002) 1 APLJ 368
Constitution of India, 1950 — Article 226
High Courts22 Feb 2002Allowed
Syed Hyder Hussain Vs State of A.P.
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 339 : (2002) 1 ALT(Cri) 289 : (2002) CriLJ 3602 : (2002) 2 DMC 390 : (2002) 2 RCR(Criminal) 745
Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 498A