High Courts28 Feb 2002Allowed
S.G. Siva Murthy Vs The State
Andhra Pradesh High Court · (2002) 2 ALT(Cri) 1 : (2002) CriLJ 3309
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 13(2), 14A, 16(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 54 of 69
High Courts27 Feb 2002Allowed
Waterbase Ltd. Vs Karuturu Ravendra, Proprietor, Butterfly Aquatech
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 689 : (2002) 2 ALT(Cri) 68 : (2002) 2 CivCC 436 : (2003) 115 CompCas 752 : (2003) CriLJ 967 : (2002) 2 RCR(Criminal) 757
Contract Act, 1872 — Section 196Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts27 Feb 2002Allowed
S.S. Naidu Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 2 ALD 741
Land Acquisition Act, 1894 — Section 48
High Courts27 Feb 2002Allowed
G. Damodar Reddy Vs Govt. of A.P., Panchayat Raj Dept. and Others
Andhra Pradesh High Court · (2002) 6 ALT 284
Andhra Pradesh General Clauses Act, 1891 — Section 18, 8Andhra Pradesh Gram Panchayats Act, 1964 — Section 217(2), 276(2)Andhra Pradesh Panchayat Raj Act, 1994 — Section 268(2)
High Courts27 Feb 2002Dismissed
Visakhapatnam Urban Development Authority Vs S.S. Naidu and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0129
Constitution of India, 1950 — Article 14, 226
High Courts27 Feb 2002Dismissed
Korada Bhaskara Rao Vs Superintending Engineer, Operation Circle, APSEB, Srikakulam, Srikakulam District and Another
Andhra Pradesh High Court · (2002) 3 ALD 707 : (2002) 2 ALT 551 : (2002) 94 FLR 320 : (2002) 3 LLJ 186
High Courts27 Feb 2002Allowed
Neelam @ Bendila Lachaiah and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2002) 2 ALT(Cri) 186 : (2002) 1 APLJ 291 : (2003) 2 DMC 268
Penal Code, 1860 (IPC) — Section 107, 109, 306
High Courts27 Feb 2002
Kumar''s Cotex Limited and Others Vs Debts Recovery Tribunal, Hyderabad and Others
Andhra Pradesh High Court · (2002) 2 ALD 632 : (2002) 3 ALT 1 : (2002) 111 CompCas 49
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(20)
High Courts27 Feb 2002Dismissed
G. Vijayavardhan Vs Senior Divisional Commercial Manager, SCR, Vijayawada, Krishna Dist. and Others
Andhra Pradesh High Court · (2002) 3 ALD 210 : (2002) 3 ALT 419
Constitution of India, 1950 — Article 14
High Courts26 Feb 2002Dismissed
Krupa Alloys and Metals Vs Chief Manager, State Bank of India
Andhra Pradesh High Court · (2002) 6 ALT 299 : (2003) 115 CompCas 133
High Courts26 Feb 2002Allowed
N. Mangathayaramma and Others Vs Tax Recovery Officer and Others N. Balaraju Vs Tax Recovery Officer and Another Y. Madhusudhanareddy Vs Tax Recovery Officer
Andhra Pradesh High Court · (2002) 175 CTR 291 : (2002) 255 ITR 127
Constitution of India, 1950 — Article 226
High Courts26 Feb 2002Dismissed
A.V. Educational Society Vs Government of Andhra Pradesh
Andhra Pradesh High Court · AIR 2002 AP 348 : (2002) 3 ALD 716 : (2002) 2 ALT 576
Bar Council of India Rules, 1975 — Rule 17, 18, 19Bar Councils Act, 1926 — Section 7(1)
High Courts26 Feb 2002Allowed
K.G.V. Krishnaiah Vs C. Venkata Reddy and Others
Andhra Pradesh High Court · (2002) 3 ALD 47
Andhra Pradesh Ministerial Service Rules, 1998 — Rule 23
High Courts26 Feb 2002Dismissed
N. Mangathayaramma and Others Vs C.H. Krishna Murthy and Others
Andhra Pradesh High Court · (2002) 3 ALD 43 : (2002) 122 TAXMAN 686
Constitution of India, 1950 — Article 226
High Courts26 Feb 2002
Perali Water User Association, Guntur and Another Vs Government of Andhra Pradesh, I and CAD, Department, Hyderabad and Another
Andhra Pradesh High Court · (2002) 3 ALT 636
Andhra Pradesh Irrigation Utilization and Command Area Development Act, 1984 — Section 19, 2(16), 2(22), 22, 24Constitution of India, 1950 — Article 21, 226
High Courts26 Feb 2002Allowed
Andhra Semi Conductors (P) Limited, Hyderabad Vs United India Insurance Company Limited
Andhra Pradesh High Court · (2002) 2 ALD 582
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts26 Feb 2002Dismissed
Gorle Sanyasamma and Others Vs District Judge, Visakhapatnam and Others
Andhra Pradesh High Court · (2002) 3 ALD 510 : (2003) 1 CivCC 21 : (2003) 1 RCR(Civil) 492
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts26 Feb 2002
Pioneer Plastic Industries Limited Vs The Commissioner of Tribal Welfare and Another
Andhra Pradesh High Court · (2002) 02 AP CK 0056
Constitution of India, 1950 — Article 14
High Courts26 Feb 2002Dismissed
Chereddy Subbamma and Others Vs Chereddy Nuchamma and Another
Andhra Pradesh High Court · (2002) 3 ALT 785
High Courts26 Feb 2002Allowed
Sagi Bangarraju Vs State Bank of India, Visakhapatnam
Andhra Pradesh High Court · (2002) 4 ALD 285 : (2003) 2 ALT 20
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 152