COURT ARCHIVE

Andhra Pradesh High Court judgments, 2001

1,536 judgments · page 64 of 77

High Courts19 Mar 2001Allowed

T. Nagalakshmi Vs State of A.P. and Others

Andhra Pradesh High Court · (2001) 3 ALT 495

Administrative Tribunals (Amendment) Act, 1993 — Section 16(5)Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226

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High Courts19 Mar 2001Dismissed

Chintada Das Vs Koduru Boddoji and Others

Andhra Pradesh High Court · (2001) 4 ALT 166

Negotiable Instruments Act, 1881 (NI) — Section 9Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts18 Mar 2001

Gandham Venkata Swami Naidu and others Vs Deputy Registrar of Co-operative Societies, Bhimavaram, West Godavari District and others

Andhra Pradesh High Court · (2001) 2 ALD 578 : (2001) 3 ALT 114 : (2001) 1 APLJ 268

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High Courts17 Mar 2001

B. Srikanth Baba Vs Deputy Registrar (Admissions), NTR University of Health Science, Vijayawads, A.P. and another

Andhra Pradesh High Court · (2001) 3 ALD 45 : (2001) 3 ALT 332

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High Courts16 Mar 2001

B. Savithri Vs Chief Executive Officer, Zilla Parishad, Medal District and others

Andhra Pradesh High Court · (2001) 3 ALD 664

Constitution of India, 1950 — Article 12, 14, 16, 162, 309Panchayat Samithis and Zilla Parishads Act, 1959 — Section 69(1)

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High Courts16 Mar 2001

ESI Corporation, Hyd. Vs B.L. Narasimham and another

Andhra Pradesh High Court · (2001) 3 ALD 198 : (2001) 3 ALT 289

Companies Act, 1956 — Section 617Telegraph Act, 1885 — Section 3(6)

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High Courts16 Mar 2001

K. Gnanamba Vs Union of India and others

Andhra Pradesh High Court · (2001) 2 ALD 699

Constitution of India, 1950 — Article 309Railway Services (Pension) Rules, 1993 — Rule 107, 20, 31

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High Courts16 Mar 2001

M. Radhakrishna Murthy Vs Govt. of A.P. and others

Andhra Pradesh High Court · (2001) 3 ALD 330

Administrative Tribunals Act, 1985 — Section 19, 22, 28, 35(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1Constitution of India, 1950 — Article 323A

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High Courts16 Mar 2001

Post Master, Head Post Office, Madanapalli, Chittoor Division and another Vs B. Venkatarathnam

Andhra Pradesh High Court · (2001) 4 ALD 20

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High Courts16 Mar 2001

Regional Dy. Director of Women and Child Welfare, Kurnool and another Vs K. Baby Sarojini and others

Andhra Pradesh High Court · (2001) 3 ALD 1 : (2001) 3 ALT 341

Constitution of India, 1950 — Article 14, 16, 21Contract Act, 1872 — Section 23

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High Courts16 Mar 2001

K. Ramakanth and others Vs Government of A.P. and others

Andhra Pradesh High Court · (2001) 4 ALD 100

Constitution of India, 1950 — Article 226

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High Courts16 Mar 2001

B. Panduranga Rao Vs Regional Joint Director, Sericulture, Visakhapatnam and another

Andhra Pradesh High Court · (2001) 3 ALD 117 : (2001) 2 ALT 667

Constitution of India, 1950 — Article 162

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High Courts16 Mar 2001

M.V. Chalapathi Rao and others Vs State of A.P. and another

Andhra Pradesh High Court · (2001) 3 ALD 3 : (2001) 3 ALT 36

Andhra Pradesh Revised Pension Rules, 1980 — Rule 22(1), 46(1)Constitution of India, 1950 — Article 14

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High Courts16 Mar 2001

Divisional Raillway Manager (Private) S.E. Railway, Vkisakhapatnam and others Vs K. Ramulu and another

Andhra Pradesh High Court · (2001) 3 ALD 379

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226

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High Courts16 Mar 2001

P. Ramasree Vs Superintending Engineer, R and B Circle, Guntur and another

Andhra Pradesh High Court · (2001) 3 ALD 150 : (2001) 3 ALT 499 : (2001) 90 FLR 275

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High Courts16 Mar 2001

P. Ramachandra Reddy Vs C. Desamma

Andhra Pradesh High Court · (2001) 3 ALD 348 : (2001) 3 ALT 485

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)

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High Courts16 Mar 2001

G. Veeraiah Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2001) 3 ALD 25 : (2001) 3 ALT 536

Andhra Pradesh Gram Panchayats Act, 1964 — Section 36Andhra Pradesh Ministerial Service Rules, 1998 — Rule 27(1)Constitution of India, 1950 — Article 309, 371

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High Courts16 Mar 2001