COURT ARCHIVE

Andhra Pradesh High Court judgments, 2001

1,536 judgments · page 62 of 77

High Courts28 Mar 2001

T. Venkataram Reddy Vs Kimidi Kala Venkata Rao and others

Andhra Pradesh High Court · (2001) 3 ALD 376 : (2001) 3 ALD 358 : (2004) 7 ALT 541

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 71(3), 73, 79, 80

High Courts28 Mar 2001

Mohd. Ahmed Ali and others Vs State of A.P. and others

Andhra Pradesh High Court · (2001) 3 ALD 428 : (2001) 3 ALT 468

Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 3, 7Constitution of India, 1950 — Article 16, 162, 226, 309, 311Industrial Disputes Act, 1947 — Section 25

High Courts28 Mar 2001

Commissioner and Special Officer, Municipal Corporation of Hyderabad and others Vs Md. Ibrahim Khan and others

Andhra Pradesh High Court · (2001) 3 ALD 385

Administrative Tribunals Act, 1985 — Section 19Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 — Section 3

High Courts28 Mar 2001

Chairman and Managing Director, Hindustan Cables Limited, Calcutta and another Vs P. Raman Unni

Andhra Pradesh High Court · (2001) 3 ALD 484 : (2001) 3 ALT 595

Constitution of India, 1950 — Article 12, 226

High Courts28 Mar 2001

Gopalakrishna Lakanidhi Vs Union of India and others

Andhra Pradesh High Court · (2001) 3 ALD 436

Constitution of India, 1950 — Article 141, 142, 21, 226, 234Criminal Procedure Code, 1973 (CrPC) — Section 179Evidence Act, 1872 — Section 154, 155(4), 54

High Courts28 Mar 2001

A.P. TRANSCO and others Vs P. Vijaya Kumar

Andhra Pradesh High Court · (2001) 4 ALD 133 : (2001) 4 ALT 67

Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 41, 56, 57(6)Explosive Substances Act, 1908 — Section 3Oil and Natural Gas Corporation Limited Pay and Allowances Regulations, 1972 — Regulation 14(3)

High Courts28 Mar 2001

Union of India and others Vs S.K. Joshi and others

Andhra Pradesh High Court · (2001) 3 ALD 323 : (2001) 4 ALT 247

High Courts28 Mar 2001

Kattika Koteswara Rao Vs State of A.P. and Others

Andhra Pradesh High Court · (2001) 03 AP CK 0034

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8, 8(1), 8(2)Constitution of India, 1950 — Article 226

High Courts28 Mar 2001

Duggireddy Ramakrishna Reddy and Others Vs A.P. State Co-op. Societies, Govt. of A.P. and Others

Andhra Pradesh High Court · (2001) 4 ALT 270

High Courts28 Mar 2001

P.V. Radhakrishna Vs District and Sessions Judge, Visakhapatnam and another

Andhra Pradesh High Court · (2001) 3 ALD 660

Constitution of India, 1950 — Article 226

High Courts27 Mar 2001Dismissed

V. Yesudasu and Others Vs N. China Surya Rao and Others

Andhra Pradesh High Court · (2001) 03 AP CK 0095

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts27 Mar 2001

P. Anjaneyulu Vs Chief Manager, A.P. Circle, Bharat Sanchar Nigam Ltd., Govt. of India, Hyd. and another

Andhra Pradesh High Court · (2001) 3 ALD 313

Constitution of India, 1950 — Article 14

High Courts27 Mar 2001

G. Sanjeeva Reddy (died by LRs. 2 to 5) Vs Indukuru Lakshmamma and others

Andhra Pradesh High Court · (2001) 3 ALD 522 : (2001) 4 ALT 490

Registration Act, 1908 — Section 17(2)

High Courts27 Mar 2001

Harijana Fishermen Mutually Aided Co-op. Society Ltd., Kakani Vs District Collector Guntur District and others

Andhra Pradesh High Court · AIR 2001 AP 416 : (2001) 3 ALD 448

Constitution of India, 1950 — Article 226

High Courts27 Mar 2001

Nayudu Venkataranga Rao and another Vs Ramadasu Satyavathi and others

Andhra Pradesh High Court · (2001) 4 ALD 352 : (2001) 4 ALT 492

High Courts27 Mar 2001Dismissed

P. Vasu Babu Vs CEGAT, Chennai

Andhra Pradesh High Court · (2002) 142 ELT 316

Central Excises and Salt Act, 1944 — Section 35G, 35HConstitution of India, 1950 — Article 226

High Courts23 Mar 2001Allowed

Somanatha Reddy and Others Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (2001) 2 ALT 515

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80, 80(1)

High Courts23 Mar 2001

Special Commissioner of Land Revenue, A.P., Hyd. and others Vs Devendra Mohan

Andhra Pradesh High Court · (2001) 3 ALD 152 : (2001) 3 ALT 455

High Courts23 Mar 2001

Pankajavalli Vs Superintendent, Central Prison, Chanchalguda, Hyd. and others

Andhra Pradesh High Court · (2001) 3 ALD 103 : (2001) 3 ALT 3 : (2001) CriLJ 2796

Andhra Pradesh Prisons Rules, 1979 — Rule 746(1)Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 174

High Courts23 Mar 2001

Neelamsetti Kataji Rao and others Vs Regati Ramaraju

Andhra Pradesh High Court · (2001) 4 ALT 199

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Limitation Act, 1963 — Article 59Registration Act, 1908 — Section 47, 61