High Courts11 Jun 2001Dismissed
Gem Petro Chemicals Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2001) 124 STC 366
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 51 of 77
High Courts08 Jun 2001
Ch. Prabhakar and Others Vs The State of A.P. and Another
Andhra Pradesh High Court · (2001) 4 ALD 452 : (2001) 4 ALT 694
Constitution of India, 1950 — Article 20, 21, 285Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 397, 401Electricity (Andhra Pradesh Amendment) Act, 2000 — Section 39, 49B, 49C, 49C(3), 49C(4)
High Courts08 Jun 2001
Prathi Bhogaraju Vs Thammisetti Veeraraju and Others
Andhra Pradesh High Court · AIR 2001 AP 465 : (2002) 2 ALD 672 Supp : (2001) 4 ALT 590 : (2001) 1 AnWR 107 : (2001) 2 APLJ 64
Civil Procedure Code, 1908 (CPC) — Section 151, 35A
High Courts08 Jun 2001Dismissed
Premier Cotton Mills Ltd. Vs State of A.P.
Andhra Pradesh High Court · (2001) 06 AP CK 0107
Central Sales Tax Act, 1956 — Section 2, 2(1)Textiles Committee Act, 1963 — Section 5, 5A, 5A(1), 5B
High Courts08 Jun 2001Allowed
Corporation Bank Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2002) 110 CompCas 100 : (2002) 125 STC 346
Andhra Pradesh General Sales Tax Act, 1957 — Section 2Banking Regulation Act, 1949 — Section 5, 6, 6(1), 8
High Courts08 Jun 2001Dismissed
Ganji Venkateswara Rao Vs Deputy Commercial Tax Officer and Others
Andhra Pradesh High Court · (2001) 4 ALD 548 : (2001) 124 STC 705
Andhra Pradesh Revenue Recovery Act, 1864 — Section 17A, 17C, 27Income Tax Rules, 1962 — Rule 11Transfer of Property Act, 1882 — Section 53
High Courts08 Jun 2001
Kamarsu Manikyala Rao and Vs Kamarsu Nagabhushanam and Others
Andhra Pradesh High Court · AIR 2001 AP 531
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Minority and Guardianship Act, 1956 — Section 7, 8(3)
High Courts08 Jun 2001Dismissed
A.P. Gas Power Corporation Ltd. Vs A.P. State Electricity Regulatory Commission, Hyd. and another
Andhra Pradesh High Court · (2001) 4 ALT 561
Andhra Pradesh Electricity Reforms Act, 1998 — Section 11, 11(1), 12, 14, 14(1)Companies Act, 1956 — Section 370(1)(B)Electricity (Supply) Act, 1948 — Section 2(4)
High Courts08 Jun 2001Allowed
Arnavaz Rustom Printer Mumbai and another Vs N.D. Thadani and another
Andhra Pradesh High Court · (2001) 4 ALD 652 : (2001) 4 ALT 509 : (2001) 2 APLJ 79
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 11, 11(1), 11(3)Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 5, 5(3), 5(4)
High Courts08 Jun 2001
Ekhtedaruddin Khan and others Vs Revenue Divisional Officer, Chevella Division, R.R. District and others
Andhra Pradesh High Court · (2001) 4 ALD 197
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1(3), 10, 2, 2(1), 24Transfer of Property Act, 1882 — Section 73
High Courts08 Jun 2001
Sharada Bai Vs Jamuna Bai and others
Andhra Pradesh High Court · (2001) 4 ALT 234 : (2002) 1 CivCC 351 : (2002) 3 RCR(Civil) 500
Registration Act, 1908 — Section 17
High Courts08 Jun 2001Dismissed
Voltas Ltd. Vs State of A.P. Industries and Commerce (P.E. Cell) Dept. and Another
Andhra Pradesh High Court · (2001) 06 AP CK 0019
Andhra Pradesh General Sales Tax Act, 1957 — Section 16(4)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(8)
High Courts07 Jun 2001Allowed
S. Lakshminarayana and another Vs Dargha Hazarat Ghalib Saheed and others
Andhra Pradesh High Court · AIR 2001 AP 469 : (2001) 5 ALD 229
Constitution of India, 1950 — Article 226
High Courts07 Jun 2001Dismissed
Chairman, Railway Board and Others Vs T. Ratnam
Andhra Pradesh High Court · (2001) 06 AP CK 0013
Constitution of India, 1950 — Article 320
High Courts07 Jun 2001
Ch. Hymavathi Vs Government of A.P. and others
Andhra Pradesh High Court · (2001) 4 ALD 210
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts06 Jun 2001Dismissed
P. Balakrishna Rao Licencee of Harsha Wines Vs Prohibition and Excise Superintendent and Others
Andhra Pradesh High Court · (2001) 4 ALD 576
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 29, 29(2), 38, 39Andhra Pradesh Excise Act, 1968 — Section 13, 32Partnership Act, 1932 — Section 4, 5
High Courts06 Jun 2001Dismissed
Mir Zahed Ali Vs A.P. State Finance Corporation Limited and Others
Andhra Pradesh High Court · (2001) 4 ALT 255 : (2001) 2 APLJ 59
High Courts06 Jun 2001Dismissed
Abdul Nayeem Khan Vs Director of Insurance, Medical Services and and Others
Andhra Pradesh High Court · (2001) 06 AP CK 0082
Constitution of India, 1950 — Article 16, 16(2)
High Courts06 Jun 2001Dismissed
Navayuga Engineering Company Ltd. Vs Sanghi Industries Ltd.
Andhra Pradesh High Court · (2001) 5 ALT 249
Arbitration Act, 1940 — Section 34Specific Relief Act, 1963 — Section 14, 14(1), 41, 42
High Courts06 Jun 2001Allowed
The State Vs Shaik Tajunnisa and Others
Andhra Pradesh High Court · (2001) 06 AP CK 0077
Penal Code, 1860 (IPC) — Section 302, 34