High Courts14 Jun 2001Allowed
Yelamanchili Mahesh Babu and Others Vs State of A.P.
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 186 : (2001) 2 ALT(Cri) 116
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 50 of 77
High Courts14 Jun 2001
Maddi Swarna Vs Commercial Tax Officer and Another
Andhra Pradesh High Court · (2001) 4 ALD 540 : (2004) 7 ALT 397 : (2001) 124 STC 203
Andhra Pradesh General Sales Tax Act, 1957 — Section 16B
High Courts13 Jun 2001
V. Nageswara Rao Vs Deputy Transport Commissioner and Secretary, Regional Transport Authority and Another
Andhra Pradesh High Court · (2001) 2 ACC 423
Motor Vehicles Act, 1988 — Section 4, 6
High Courts13 Jun 2001
Smt. Tahera Begum and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2001) 06 AP CK 0096
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 43Constitution of India, 1950 — Article 226
High Courts13 Jun 2001
Sheriff Iqbal Hussain Ahmed (died) by LRs. Vs Govt. of A.P. and others
Andhra Pradesh High Court · (2001) 5 ALD 176
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 43Cantonments Act, 1924 — Section 181Constitution of India, 1950 — Article 226
High Courts13 Jun 2001Allowed
B. Vasantha Kumar Vs Union of India and others
Andhra Pradesh High Court · (2001) 5 ALD 265 : (2002) 4 ALT 649
Constitution of India, 1950 — Article 335
High Courts13 Jun 2001Allowed
Mahendra C. Mehta and others Vs Kousalya Co-op. Housing Society Ltd., Hyd. and others
Andhra Pradesh High Court · (2001) 5 ALD 102 : (2001) 5 ALT 197
Andhra Pradesh Co-operative Societies Act, 1964 — Section 126Limitation Act, 1908 — Article 136, 137, 138, 140, 141Limitation Act, 1963 — Article 64, 65, 27, 28
High Courts13 Jun 2001Dismissed
V.P.R. Constructions Vs Superintending Engineer, Roads and Buildings Department
Andhra Pradesh High Court · (2001) 124 STC 186
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)Constitution of India, 1950 — Article 335(29A), 366
High Courts12 Jun 2001Allowed
Neelimarla Jute Mills Co. Ltd. Vs Govt. of A.P., Department of Labour, Secretariat and Others
Andhra Pradesh High Court · (2001) 06 AP CK 0109
Industrial Disputes Act, 1947 — Section 12(3)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 3(1)
High Courts12 Jun 2001
V. Shankara Chary Vs State of A.P. and others
Andhra Pradesh High Court · (2001) 3 ALT 642
Andhra Pradesh Revised Pension Rules, 1980 — Rule 39, 39(1), 54Constitution of India, 1950 — Article 136, 14, 226, 227, 235
High Courts12 Jun 2001Dismissed
The Andhra Pradesh Hotels Association Vs Govt. of A.P., Labour Employment, Training and Factories Dept.
Andhra Pradesh High Court · (2001) 4 ALT 292 : (2001) 2 LLJ 1378
Constitution of India, 1950 — Article 19, 19(1)Minimum Wages Act, 1948 — Section 3, 4, 4(1), 5, 5(1)
High Courts12 Jun 2001
M.V. Venkateswara Rao Vs Secretary, Central Board of Direct Taxes and Others
Andhra Pradesh High Court · (2001) 252 ITR 457
Constitution of India, 1950 — Article 226
High Courts12 Jun 2001Dismissed
Boddu Jalaiah Vs Boddu Panduranga Rao and Another
Andhra Pradesh High Court · (2001) 4 ALT 271
High Courts12 Jun 2001
M.V. Venkateswara Rao Vs Secretary, CBDT
Andhra Pradesh High Court · (2001) 117 TAXMAN 633
Constitution of India, 1950 — Article 226
High Courts12 Jun 2001
Andhra Pradesh State Road Transport Corporation Vs G. Jana Bai and Others
Andhra Pradesh High Court · (2002) 1 ACC 502 : (2001) 2 ACC 716 : (2002) ACJ 502 : (2001) 4 ALD 623 : (2001) 4 ALT 538
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A
High Courts11 Jun 2001
New India Assurance Co. Ltd. and Others Vs A. Senapathi Reddy and Others
Andhra Pradesh High Court · (2002) ACJ 2095 : (2002) 2 ALD 685 Supp : (2002) 3 ALT 24 : (2002) 3 LLJ 418
Constitution of India, 1950 — Article 226Employees Compensation Act, 1923 — Section 19, 20, 30
High Courts11 Jun 2001
New India Assurance Company Limited Vs A. Senapathi Reddy and Another
Andhra Pradesh High Court · (2002) ACJ 2095 : (2002) 2 ALD 685 Supp : (2002) 3 ALT 24 : (2002) 3 LLJ 418
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11Constitution of India, 1950 — Article 226Workmens Compensation Act, 1923 — Section 20
High Courts11 Jun 2001
Referring Officer the I Addl. Dist. and Sessions Judge Vs Arja Narasimha Rao
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 175
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 2001Allowed
Vemula Ravi and Another Vs Assistant Commercial Tax Officer (Int.)
Andhra Pradesh High Court · (2001) 124 STC 112
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 26Andhra Pradesh General Sales Tax Rules, 1957 — Rule 45(4)
High Courts11 Jun 2001Dismissed
G. Someswara Rao Vs IADDL. JFCM. and Others
Andhra Pradesh High Court · (2001) 06 AP CK 0039
Constitution of India, 1950 — Article 14, 21, 23, 39