High Courts18 Oct 2001Dismissed
Sri Narasimha Wines and Others Vs The Proh and Excise Superintendent and Others
Andhra Pradesh High Court · (2001) 6 ALT 240
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 25(9)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 16 of 77
High Courts18 Oct 2001
Sri Ramdas Motor Transport Ltd. and Others Vs Karedla Suryanarayana and Others Devarapalli Surya Rao and Others Vs Sri Ramdas Motor Transport Ltd. and Others
Andhra Pradesh High Court · (2002) 110 CompCas 193
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 10E, 10E(6), 10F, 163, 209
High Courts18 Oct 2001Allowed
Indo National Limited Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2004) 136 STC 586
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2A), 21
High Courts18 Oct 2001Allowed
Vasamsetti Kameswara Rao Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (2001) 6 ALD 530
High Courts18 Oct 2001
K.V.K. Raju (HUF) Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2001) 252 ITR 724
Income Tax Act, 1961 — Section 139, 139(10), 139(2), 139(3), 139(4)
High Courts18 Oct 2001Allowed
Allauddin Charities and Zakath Wakf Vs Hameed Ali and Others
Andhra Pradesh High Court · (2002) 1 ALD 67 : (2002) 2 ALT 534 : (2003) 1 RCR(Civil) 214
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 25, 4, 4(3), 40(1), 40(3)
High Courts18 Oct 2001Allowed
V. Amarnath Vs Board of Intermediate Education, Hyd.
Andhra Pradesh High Court · (2002) 3 ALD 191
Andhra Pradesh Intermediate Education Act, 1971 — Section 17(1), 2
High Courts18 Oct 2001
Jonna Ramu Naidu Vs Smt. Kancherla Satyavatamma
Andhra Pradesh High Court · (2001) 10 AP CK 0046
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 43 Rule 1, 104, 2(2), 91
High Courts18 Oct 2001Allowed
C. Lakshminarayana Reddy Vs Revenue Divisional Officer-cum-Land Acquisition Officer
Andhra Pradesh High Court · (2001) 10 AP CK 0042
Land Acquisition Act, 1894 — Section 23, 34
High Courts17 Oct 2001Allowed
Bhimavaram Co-operative Urban Bank Ltd., Bhimavaram Vs District Collector, W.G. District, Eluru and Others
Andhra Pradesh High Court · (2001) 6 ALD 806
High Courts17 Oct 2001
Amararupu Pathuru Vs Gundeboina Lingaiah
Andhra Pradesh High Court · (2002) 1 ALD 42 Supp : (2002) 1 AnWR 344
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Oct 2001Allowed
Vaddepalli Rajesham Vs A.P.S.R.T.C.
Andhra Pradesh High Court · (2002) 2 ALT 720
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 516, 517Central Motor Vehicles Rules, 1989 — Rule 476, 476(4)Motor Vehicles Act, 1988 — Section 110A, 140, 158(6), 165(1), 166
High Courts17 Oct 2001Allowed
K. Babu Rao and Another Vs Smt Yadamma
Andhra Pradesh High Court · (2002) 1 ALD 57 Supp : (2001) 6 ALT 562
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 8, 8(4), 8(5)
High Courts17 Oct 2001Allowed
Potluri Poorna Chandra Prabhakar Rao Vs The State of A.P.
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 834 : (2001) 5 ALT 768 : (2002) 1 ALT(Cri) 574 : (2001) 3 APLJ 307 : (2002) 1 RCR(Criminal) 201
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts17 Oct 2001Dismissed
N. Ramanuja and Others Vs P. Satyanarayana and Others
Andhra Pradesh High Court · (2002) 1 ALT 189
Contempt of Courts Act, 1971 — Section 19, 19(1), 19(2)Contempt of Courts Rules, 1980 — Rule 18
High Courts17 Oct 2001Allowed
Vaddepalli Rajesham Vs Andhra Pradesh State Road Trans. Corpn.
Andhra Pradesh High Court · (2002) ACJ 1993 : (2002) 2 CivCC 696 : (2002) 4 RCR(Civil) 242
Motor Vehicles Act, 1988 — Section 140, 158, 165, 166
High Courts16 Oct 2001Allowed
Andhra Pradesh State Road Transport Corporation Vs State Transport Appellate Tribunal and Others
Andhra Pradesh High Court · AIR 2001 AP 335 : (2001) 6 ALT 79
Motor Vehicles Act, 1939 — Section 68, 68D, 68FF, 81, 87Motor Vehicles Act, 1988 — Section 81, 81(4), 87
High Courts16 Oct 2001
Prudential Coop. Bank Ltd. Vs The Registrar of Co-operative Societies and Another
Andhra Pradesh High Court · (2001) 10 AP CK 0166
Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 29(2)Banking Regulation Act, 1949 — Section 22
High Courts16 Oct 2001Dismissed
U. Santosh Kumar Vs State of A.P.
Andhra Pradesh High Court · (2001) 1 CriminalCC 694 : (2002) 1 RCR(Criminal) 759
Constitution of India, 1950 — Article 141, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 141, 149, 165A, 21
High Courts16 Oct 2001Allowed
Principal Secretary to Government (Revenue/Endowments) Department, Andhra Pradesh and Another Vs Chadavada Koteswara Rao and Another
Andhra Pradesh High Court · (2002) 1 ALD 537
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 31(3), 31(5), 32(1), 35, 35(3)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153, 4(3)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Rules, 2000 — Rule 16, 2, 36, 37, 38