High Courts19 Oct 2001Allowed
Convenor, EAMCET 1998, Jawaharlal Nehru Technological University, Hyd. Vs D. Satish and Others
Andhra Pradesh High Court · (2001) 6 ALD 784 : (2001) 6 ALT 280
Constitution of India, 1950 — Article 14, 141, 142, 21, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2001
1,536 judgments · page 15 of 77
High Courts19 Oct 2001Dismissed
M. Veeresham Vs L.H. Gopal Krishna Rao
Andhra Pradesh High Court · (2002) 1 ALD 48 : (2002) 1 ALT 181
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 2, 7, 7(3)Contract Act, 1872 — Section 182, 186
High Courts19 Oct 2001
Vemula Prabhakar and Others Vs Land Acquisition Officer and Revenue Divisional Officer, Peddapalli, Karimnagar Dist. and Another
Andhra Pradesh High Court · (2002) 1 ALD 200 : (2002) 1 ALT 322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 21 Rule 37, 2(2), 55Constitution of India, 1950 — Article 14, 203, 226, 300A, 31ALand Acquisition Act, 1894 — Section 11, 12, 18, 2, 23
High Courts19 Oct 2001
Laxminarasamma (died) by LR Vs Chakali Buchaiah (died) by LRs.
Andhra Pradesh High Court · (2002) 3 ALD 688 : (2002) 1 ALT 336
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 30, 32, 38E
High Courts19 Oct 2001Allowed
In Re: Vishnu Chemicals (P.) Ltd.
Andhra Pradesh High Court · (2002) 1 ALD 108 Supp : (2002) 1 AnWR 141 : (2002) 47 CLA 43 : (2002) 110 CompCas 677
Companies Act, 1956 — Section 391, 394
High Courts19 Oct 2001Dismissed
Ch. Venkateswara Rao Vs The Principal Secretary to Govt. Animal Husbandary and Fisheries Dept., Govt. of A.P. and Others
Andhra Pradesh High Court · (2001) 10 AP CK 0120
Constitution of India, 1950 — Article 14, 16, 162, 309
High Courts19 Oct 2001Dismissed
M. Srinivas Vs Serilingampally Municipality, R.R. District and Another
Andhra Pradesh High Court · (2001) 10 AP CK 0119
Andhra Pradesh Municipalities Act, 1965 — Section 174, 35, 36, 37, 37(2)
High Courts19 Oct 2001Dismissed
E. Arvind Rao and Vs State of A.P. and Others
Andhra Pradesh High Court · (2001) 2 ALD(Cri) 844 : (2001) 2 ALT(Cri) 553 : (2002) CriLJ 4487
Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 — Section 11Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 405, 406, 416, 420
High Courts19 Oct 2001Dismissed
Managing Director, Andhra Pradesh State Meat and Poultry Development Corporation Limited Vs S. Yadaiah and Others
Andhra Pradesh High Court · (2002) 1 ALD 24 : (2001) 6 ALT 534 : (2002) 1 LLJ 471
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 7, 7(1)Constitution of India, 1950 — Article 12, 14, 16, 21, 39
High Courts19 Oct 2001Dismissed
B. Satyanarayana Vs Krishna Murthy
Andhra Pradesh High Court · (2002) 1 ALD 187
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 11
High Courts19 Oct 2001Allowed
Balaji Traders Chirala Vs Ponnuri Lakshmaiah
Andhra Pradesh High Court · (2002) 2 ALD 147
Evidence Act, 1872 — Section 45
High Courts19 Oct 2001Dismissed
Nunna Rama Krishna Nageswara Rao and Others Vs Bolisetty Lakshmi Venkata Naga Srinivasa Rao and Others
Andhra Pradesh High Court · (2002) 1 ALD 632
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 58
High Courts19 Oct 2001
Commissioner of Endowments, Andhra Pradesh, Hyd. and Another Vs All India Sai Seva Samaj
Andhra Pradesh High Court · (2001) 6 ALD 747 : (2001) 6 ALT 539
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 38Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 1(3), 155, 155(2), 2(22), 2(27)Constitution of India, 1950 — Article 141, 226
High Courts19 Oct 2001Dismissed
Andhra Pradesh State Co-operative Societies, Secretaries and Employees Association, Nizamabad Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 1 ALD 271 : (2002) 4 ALT 272
Constitution of India, 1950 — Article 116, 12, 14, 20(2), 21Industrial Disputes Act, 1947 — Section 25
High Courts19 Oct 2001Dismissed
G. Malakonda Reddy Vs Andhra Bank Officers Union, Hyd. and Another
Andhra Pradesh High Court · (2001) 6 ALD 698 : (2001) 6 ALT 573
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 9Constitution of India, 1950 — Article 226
High Courts19 Oct 2001
G.L. Reddy Vs University of Hyderabad and Another
Andhra Pradesh High Court · (2001) 10 AP CK 0066
Constitution of India, 1950 — Article 226
High Courts19 Oct 2001Allowed
Sri Balaji Traders Vs Ponnuri Lakshmaiah
Andhra Pradesh High Court · AIR 2002 AP 234 : (2001) 3 APLJ 368 : (2003) 3 BC 425
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Oct 2001Dismissed
Panguluru Rajeswari Vs N.V. Madhusudhana Gupta
Andhra Pradesh High Court · (2001) 10 AP CK 0049
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 22, 8
High Courts19 Oct 2001Allowed
Kolipaka Suseela Vs Sri Padmanabha Prasad and Others
Andhra Pradesh High Court · (2002) 1 ALD 153 Supp : (2001) 5 ALT 668 : (2002) 1 AnWR 293
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22, 8, 8(2), 8(5)
High Courts19 Oct 2001Dismissed
Nalla Raja Reddy Vs B. Shyamsunder Joshi and Others
Andhra Pradesh High Court · (2002) 1 ALD 616 : (2002) 1 ALT 29
Civil Procedure Code, 1908 (CPC) — Section 144, 151