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Andhra Pradesh High Court judgments, 1999

1,176 judgments · page 44 of 59

High Courts11 Jun 1999

Veduruvarthi Venkata Chari Vs Ramalapudi China Demudu

Andhra Pradesh High Court · AIR 1999 AP 411 : (1999) 3 ALD 728 : (1999) 4 ALT 71 : (1999) 2 APLJ 184

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3
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High Courts11 Jun 1999

R. Babu (died) by LRs. Vs P. Jai Raj

Andhra Pradesh High Court · (1999) 4 ALD 444 : (1999) 5 ALT 699 : (1999) 2 APLJ 244

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 1(2)Andhra Pradesh Municipalities Act, 1965 — Section 389Hyderabad Houses (Rent, Eviction and Lease) Control Act, 1954 — Section 10(4), 15(4)
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High Courts10 Jun 1999

Manyam Devikarani and another Vs State of A.P.

Andhra Pradesh High Court · (1999) 4 ALD 109 : (1999) 4 ALT 157 : (1999) 2 APLJ 21

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 9Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(5), 16(7)
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High Courts10 Jun 1999

Amarnath Umakanth Vs State of A.P.

Andhra Pradesh High Court · (1999) 3 ALD 671 : (1999) 2 ALD(Cri) 10 : (1999) 4 ALT 22 : (1999) CriLJ 3801

Criminal Procedure Code, 1973 (CrPC) — Section 427(1), 482Penal Code, 1860 (IPC) — Section 379, 411
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High Courts09 Jun 1999Dismissed

Andhra Bank Vs Chalasani Nageswara Rao

Andhra Pradesh High Court · (1999) 3 ALT 581 : (1999) 3 RCR(Civil) 499 : (1999) 2 RCR(Rent) 34

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106
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