High Courts21 Jun 1999
Union Bank of India, Eluru Vs Koduri Veera Raghavayya and others
Andhra Pradesh High Court · (1999) 5 ALD 234
Banking Regulation Act, 1949 — Section 21
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 42 of 59
High Courts18 Jun 1999
Afzal Agmed Kahan Vs Estate Officer, Municipal Corporation of Hyderabad and others
Andhra Pradesh High Court · (1999) 4 ALD 115 : (1999) 4 ALT 532 : (1999) 2 APLJ 132
Hyderabad Municipal Corporation Act, 1955 — Section 145
High Courts18 Jun 1999
Ponnam Chandrasekhara Rao and others Vs State of A.P. and another
Andhra Pradesh High Court · (1999) 4 ALD 113 : (1999) 4 ALT 133 : (1999) 2 APLJ 139
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 9Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(7)
High Courts18 Jun 1999
N. Satyanarayana Murthy Vs General Manager (PS), Syndicate Bank, Manipal and another
Andhra Pradesh High Court · (1999) 3 ALD 629 : (1999) 3 ALT 724
High Courts18 Jun 1999
Commissioner of Survey, Settlements and Land Records, Govt. of A.P. and others Vs G. Padmavathi and others
Andhra Pradesh High Court · (1999) 4 ALD 61 : (1999) 4 ALT 209 : (1999) 2 APLJ 64
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 10, 5(2), 64Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 5
High Courts18 Jun 1999
A. Seshagiri Vs Senior Divisional Manager, Life Insurance Corpn. Division Office, Machilipatnam
Andhra Pradesh High Court · (1999) 4 ALD 88 : (1999) 4 ALT 152 : (1999) 2 APLJ 209
Constitution of India, 1950 — Article 14, 16Life Insurance Corporation Recruitment (of Class III and Class IV Staff) Instructions, 1993 — Regulation 21(iii)
High Courts18 Jun 1999
Lanco Constructions Ltd., Hyderabad Vs Govt. of A.P., Irrigation and Command Area Development Depart., Hyderabad and others
Andhra Pradesh High Court · AIR 1999 AP 371 : (1999) 4 ALD 5 : (1999) 4 ALT 176
Constitution of India, 1950 — Article 14, 226
High Courts17 Jun 1999Allowed
N. Venkata Ramana Reddy Vs Smt. Gollapalle Reddemma
Andhra Pradesh High Court · (1999) 4 ALT 105
High Courts17 Jun 1999
D. Rajeswara Rao and another Vs State Transport Appellate Tribunal, A.P., Hyd. and others
Andhra Pradesh High Court · (1999) 5 ALD 48 : (1999) 2 AnWR 171
High Courts17 Jun 1999
B. Baburao Vs Assistant Works Manager-II, Zonal Workshop, APSRTC, Vizianagaram and others
Andhra Pradesh High Court · (1999) 5 ALD 139 : (1999) 4 ALT 112
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226
High Courts16 Jun 1999
COMMISSIONER OF INCOME TAX Vs NAVABHARAT FERRO ALLOYS LTD.
Andhra Pradesh High Court · (2000) 109 TAXMAN 122
Income Tax Act, 1961 — Section 163, 9
High Courts16 Jun 1999
Omprakash Tiwari and another Vs Government of A.P. and others
Andhra Pradesh High Court · (1999) 5 ALD 161 : (1999) 4 ALT 327
Constitution of India, 1950 — Article 14, 21, 226
High Courts16 Jun 1999
S. Ramachandra Alse Vs Deputy General Manager, Syndicate Bank, Hyderabad and another
Andhra Pradesh High Court · (1999) 3 ALD 626 : (1999) 3 ALT 716 : (1999) 3 AnWR 178
High Courts16 Jun 1999
APSRTC National Mazdoor Union, Hyd. Vs Management of APSRTC and Another
Andhra Pradesh High Court · (1999) 4 ALD 130 : (1999) 4 ALT 136 : (1999) 2 LLJ 1293
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts16 Jun 1999
Vijaya Kumar Patangay Vs Kedarnath
Andhra Pradesh High Court · (1999) 4 ALD 182 : (1999) 4 ALT 196 : (1999) 2 APLJ 40
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(ii)(b), 10(3)(b), 18Registration Act, 1908 — Section 17, 49
High Courts16 Jun 1999
Commissioner of Income Tax Vs Navabharat Ferro Alloys Ltd.
Andhra Pradesh High Court · (2000) 244 ITR 261
Income Tax Act, 1961 — Section 163, 9
High Courts16 Jun 1999
Voltas Ltd. Vs Presiding Officer, Labour Court-II and Another
Andhra Pradesh High Court · (1999) 4 ALD 145 : (1999) 4 ALT 141 : (1999) 2 APLJ 199 : (1999) 2 LLJ 1296
High Courts16 Jun 1999
S. Venkatarami Reddy Vs Manchiraju Subba Rao and others
Andhra Pradesh High Court · (1999) 5 ALD 191 : (1999) 4 ALT 737
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 3, 4
High Courts15 Jun 1999Dismissed
P. Kistaiah and Another Vs Vice-Chairman and Managing Director, A.P.S.R.T.C. and Another
Andhra Pradesh High Court · (1999) 6 ALT 335
Constitution of India, 1950 — Article 226
High Courts15 Jun 1999
COMMISSIONER OF INCOME TAX Vs SANGAM ENTERPRISES
Andhra Pradesh High Court · (1999) 106 TAXMAN 234
Income Tax Act, 1961 — Section 256